High Courts12 Aug 2015Disposed Off
Omana Vs State of Kerala
High Court Of Kerala · (2015) 08 KL CK 0017
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 32 of 116
High Courts12 Aug 2015
Kurien Jose and Others Vs Assistant Commissioner of Income Tax and Others
High Court Of Kerala · (2016) 283 CTR 117 : (2015) 377 ITR 442
Finance Act, 1997 - Section 69, 70Income Tax Act, 1961 - Section 143(1)(a), 264
High Courts12 Aug 2015Dismissed
Unneema Vs Cheriyamu Haji
High Court Of Kerala · (2015) 4 KLJ 394 : (2015) 4 KLT 110
Kerala Land Reforms Act, 1963 - Section 125(3)
High Courts12 Aug 2015Allowed
Meenakshiamma Chellamma Vs Sate of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 105 : (2015) 4 KLJ 291
High Courts11 Aug 2015Partly Allowed
Hareesh T.A. Vs Santhoshkumar and Others
High Court Of Kerala · (2015) 08 KL CK 0163
High Courts11 Aug 2015Dismissed
Sreebala and Others Vs Edwin Pereira
High Court Of Kerala · (2015) 08 KL CK 0162
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 102, Order 21 Rule 97, Order 21 Rule 98, Order 22 Rule 10, 151Penal Code, 1860 (IPC) - Section 188, 34, 447, 448, 47Transfer of Property Act, 1882 - Section 52
High Courts11 Aug 2015Allowed
Jinson Vs State of Kerala
High Court Of Kerala · (2015) 08 KL CK 0161
Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(1)(b), 397, 401Evidence Act, 1872 - Section 114, 114(a)Penal Code, 1860 (IPC) - Section 34, 380
High Courts11 Aug 2015Dismissed
Faseena V. and Others Vs The Secretary, Kunnamangalam Block Panchayath and Others
High Court Of Kerala · (2015) 08 KL CK 0119
High Courts11 Aug 2015
Somasekharan Unni P.K. Vs The Mahatma Gandhi University and Others
High Court Of Kerala · (2015) 4 KLT 410
High Courts11 Aug 2015Disposed off
Hasniya Islamic Centre P.O. Ullanam Vs The District Collector, Malappuram and Others
High Court Of Kerala · (2015) 08 KL CK 0057
Constitution of India, 1950 - Article 25, 26Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts11 Aug 2015Dismissed
Praveen S. Kurup Vs The Chairman-cum-Managing Director Bharat Sanchar Nigam Ltd. and Others
High Court Of Kerala · (2015) 08 KL CK 0056
High Courts11 Aug 2015Allowed
Muslim Employees Cultural Association (MECA) Vs Muslim Employees Cultural Association (MECA) and Others
High Court Of Kerala · (2015) 4 KHC 782 : (2015) 4 KLJ 25 : (2015) 4 KLT 106
Copyright Act, 1957 - Section 62Trade Marks Act, 1999 - Section 134(1)(c), 2(z), 27, 27(2)
High Courts11 Aug 2015Dismissed
Geetha T.K. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 08 KL CK 0032
High Courts11 Aug 2015Disposed Off
Vijayan Vs K. Ramya
High Court Of Kerala · (2015) 4 KHC 789 : (2015) 4 KLJ 293
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts11 Aug 2015Dismissed
Guruvayur Devaswom Managing Committee Vs Sathyan and Others
High Court Of Kerala · (2015) 4 KHC 536 : (2015) 3 KLJ 876
High Courts10 Aug 2015
Thomas Mathew and Others Vs Baby Lukose and Others
High Court Of Kerala · (2015) 08 KL CK 0164
Constitution of India, 1950 - Article 226Kerala Panchayat Raj Act, 1994 - Section 232, 233, 233(2), 233(3 & 4), 233(3)
High Courts10 Aug 2015Dismissed
Syndicate Bank and Others Vs P.I. Babu
High Court Of Kerala · (2015) 4 ILR (Ker) 1043
Banking Regulation Act, 1949 - Section 10, 10(1)(b)(i)Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 409, 465, 467, 471
High Courts10 Aug 2015Disposed off
Sree Panimoola Devi Temple Vs The Superintendent of Police (Rural) and Others
High Court Of Kerala · (2015) 08 KL CK 0118
High Courts10 Aug 2015Allowed
Tessy Varghese and Others Vs The Secretary to Government, Co-operative Department and Others
High Court Of Kerala · (2015) 08 KL CK 0117
Constitution of India, 1950 - Article 12, 19, 19(1)(c), 19(c), 226Kerala Co-operative Societies Act, 1969 - Section 109, 16, 17, 2(h), 2(l)Penal Code, 1860 (IPC) - Section 34, 506(1), 509