High Courts19 Aug 2015
Ganesh Kumar Vs United India Insurance Co. Ltd.
High Court Of Kerala · (2015) 08 KL CK 0080
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 30 of 116
High Courts19 Aug 2015Allowed
K.T. Samuel Vs State of Kerala
High Court Of Kerala · (2015) 08 KL CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts19 Aug 2015Disposed off
Indian Co-Operative Credit Society Ltd. Vs Joint Registrar of Co-Op. Societies (General) and Others
High Court Of Kerala · (2015) 08 KL CK 0078
Multi-State Cooperative Societies Act, 2002 - Section 108
High Courts19 Aug 2015Dismissed
N. Premkumar Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KLT 79 : (2015) 4 SCT 769
Central Excises and Salt Act, 1944 - Section 35GConstitution of India, 1950 - Article 225, 226, 233, 234, 236Consumer Protection Act, 1986 - Section 10, 10(1A), 13, 14, 15
High Courts19 Aug 2015
Bhaskaran Vs State of Kerala
High Court Of Kerala · (2015) 08 KL CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 102(3)
High Courts19 Aug 2015
The Commissioner of Income Tax Vs Kerala Transport Company
High Court Of Kerala · (2015) 08 KL CK 0036
Income Tax Act, 1961 - Section 40(a)(ia)
High Courts19 Aug 2015Dismissed
Union of India Vs Elizabeth Sipri and Others
High Court Of Kerala · (2015) 4 KHC 777
High Courts19 Aug 2015
Kurumathur Service Co-operative Bank Ltd. Vs Kannur District Co-operative Bank and Others
High Court Of Kerala · (2015) 4 KHC 613 : (2015) 4 KLJ 85
High Courts18 Aug 2015Dismissed
T.K. Viswambaran Vs State of Kerala and Others
High Court Of Kerala · (2015) 08 KL CK 0148
Constitution of India, 1950 - Article 12, 226Contract Act, 1872 - Section 70
High Courts18 Aug 2015Dismissed
Asharaf Vs The District Collector, Malappuram and Others
High Court Of Kerala · (2015) 08 KL CK 0126
Mines and Minerals (Development and Regulation) Act, 1957 - Section 10, 11, 12, 13, 13
High Courts18 Aug 2015Dismissed
India Cements Capital Limited Vs William and Others
High Court Of Kerala · (2015) 4 ILR Ker 352 : (2015) 4 KHC 728 : (2015) 4 KLJ 8
Arbitration and Conciliation Act, 1996 - Section 16(1), 2(3), 2(e), 34, 34(2)(a)Civil Procedure Code, 1908 (CPC) - Order 10 Rule 1A, Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 97(1), Order 34 Rule 1Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13
High Courts18 Aug 2015Disposed off
T.K. Sasi Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2015) 5 KHC 10
Constitution of India, 1950 - Article 311Criminal Procedure Code, 1973 (CrPC) - Section 2, 2(w), 2(x), 259, 374
High Courts18 Aug 2015Allowed
Anziya Vs State of Kerala
High Court Of Kerala · (2015) 4 KHC 866 : (2015) 4 KLJ 29
Criminal Procedure Code, 1973 (CrPC) - Section 421, 446, 446(1), 446(2), 449
High Courts18 Aug 2015
K. Ammu and Others Vs Nafeesa and Others
High Court Of Kerala · (2015) 5 KHC 718 : (2015) 4 KLJ 762
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2), 11(3), 11(4)(ii), 11(4)(iii)
High Courts18 Aug 2015
Indus Motor Company Pvt. Ltd. Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2016) 282 CTR 540 : (2015) 378 ITR 706
Income Tax Act, 1961 - Section 143(1), 143(2), 32(1), 37
High Courts18 Aug 2015
Haldar Vikas Credit Co-operative Society Ltd. Vs Central Registrar of Co-operative Societies and Others
High Court Of Kerala · (2015) 4 KHC 826
Constitution of India, 1950 - Article 19Kerala Co-operative Societies Act, 1969 - Section 83Multi-State Cooperative Societies Act, 2002 - Section 11, 11(4), 11(4)(g), 122, 124
High Courts18 Aug 2015Dismissed
K. Ammu Vs Nafeesa
High Court Of Kerala · (2015) 4 KerLJ 762 : (2015) 5 KHC 718
High Courts17 Aug 2015Dismissed
Nirmala Soman Vs State of Kerala and Others
High Court Of Kerala · (2015) 08 KL CK 0167
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 2, 2(a), 3Criminal Procedure Code, 1973 (CrPC) - Section 107Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 2, 2(p), 2(t), 3, 3(1)
High Courts17 Aug 2015Allowed
James Joseph V. Vs The Thrissur District Co-Operative Bank Ltd. and Others
High Court Of Kerala · (2015) 08 KL CK 0155
High Courts17 Aug 2015Allowed
Rasheed and Others Vs State of Kerala
High Court Of Kerala · (2015) 4 ILR Ker 248 : (2015) 4 KHC 581 : (2015) 4 KLJ 70
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 397, 401Kerala Police Act, 1960 - Section 48, 48(a)Penal Code, 1860 (IPC) - Section 141, 141