High Courts31 Aug 2015Dismissed
Raman Vs State of Kerala
High Court Of Kerala · (2015) 08 KL CK 0133
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428, 432, 433Evidence Act, 1872 - Section 134, 27Penal Code, 1860 (IPC) - Section 302, 307, 324
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 28 of 116
High Courts31 Aug 2015Disposed off
C.V. Shaji and Others Vs The Federal Bank Ltd. and Others
High Court Of Kerala · (2016) 1 BC 51 : (2015) ILR Ker 565 : (2015) 4 KHC 606 : (2015) 4 KLJ 87 : (2015) 4 KLT 30
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 14
High Courts31 Aug 2015Partly Allowed
Reghunathan Vs State of Kerala
High Court Of Kerala · (2015) 08 KL CK 0131
High Courts31 Aug 2015Allowed
K. Aravindakshan Vs State
High Court Of Kerala · (2015) 08 KL CK 0130
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts31 Aug 2015Partly Allowed
IFFCO TOKIO General Insurance Company Limited Vs Chacko and Others
High Court Of Kerala · (2015) 4 LLJ 576 : (2016) 1 LLN 146 : (2016) LLR 288
Motor Vehicles Act, 1988 - Section 17Workmens Compensation Act, 1923 - Section 13, 22
High Courts31 Aug 2015Partly Allowed
Ambika Vs State of Kerala
High Court Of Kerala · (2015) 5 KHC 604 : (2015) 4 KLJ 802
Criminal Procedure Code, 1973 (CrPC) - Section 209, 232, 313, 428
High Courts25 Aug 2015Dismissed
Sajith Balakrishnan Vs State of Kerala
High Court Of Kerala · (2016) 1 CCR 192 : (2015) 4 KHC 778 : (2015) 4 KLJ 38 : (2015) 4 KLT 262
Criminal Procedure Code, 1973 (CrPC) - Section 174, 439Penal Code, 1860 (IPC) - Section 306
High Courts21 Aug 2015Dismissed
Sindhu S. and Others Vs The Kerala University of Fisheries and Ocean Studies and Others
High Court Of Kerala · (2015) 08 KL CK 0169
Constitution of India, 1950 - Article 14, 226Kerala University of Fisheries and Ocean Studies Act, 2010 - Section 67
High Courts21 Aug 2015Dismissed
Leema Sebastian Vs State of Kerala and Others
High Court Of Kerala · (2016) 1 CCR 363 : (2015) CriLJ 5000 : (2015) 4 ILR (Ker) 712 : (2015) 4 KLJ 49 : (2016) 1 RCR(Criminal) 44
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 10, 11, 12, 3, 3(1)(i)Constitution of India, 1950 - Article 21, 22, 22 (5), 22(5), 226Customs Act, 1962 - Section 108
High Courts21 Aug 2015Allowed
Mathai Varghese and Others Vs St. Mary''s Orthodox Church and Others
High Court Of Kerala · (2015) 08 KL CK 0158
Civil Procedure Code, 1908 (CPC) - Section 92
High Courts21 Aug 2015Dismissed
Yash Thomas Mannully and Others Vs Union of India and Others
High Court Of Kerala · (2015) 08 KL CK 0154
Atomic Energy Act, 1962 - Section 16, 17, 23, 27Civil Liability for Nuclear Damage Act, 2010 - Section 10, 15, 15(2), 16(5), 18Constitution of India, 1950 - Article 14, 21, 226, 227
High Courts21 Aug 2015Allowed
K.A Sivaraman Vs State of Kerala
High Court Of Kerala · (2015) 08 KL CK 0153
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Penal Code, 1860 (IPC) - Section 409, 468, 471, 477, 477APrevention of Corruption Act, 1988 - Section 13(1)(c), 13(1)(d), 13(2)
High Courts21 Aug 2015Dismissed
Beena Jolly Vs State of Kerala and Others
High Court Of Kerala · (2015) 08 KL CK 0129
Kerala Panchayat Raj Act, 1994 - Section 157, 157(2), 157(3), 157(4)
High Courts21 Aug 2015Partly Allowed
T.K. Shahul Hassan Musaliyar Vs The State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 615
Constitution of India, 1950 - Article 299Kerala Land Conservancy Act, 1957 - Section 11, 3, 3(1)(b), 5, 7
High Courts21 Aug 2015Dismissed
C. Pushpam Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KLJ 424
Kerala Co-operative Societies Act, 1969 - Section 61
High Courts21 Aug 2015
Esmario Export Enterprises, Kollam Vs State of Kerala and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 578 : (2015) 5 KHC 82 : (2015) 4 LLJ 377
Constitution of India, 1950 - Article 32Employees State Insurance Act, 1948 - Section 73Industrial Disputes Act, 1947 - Section 10(1), 10(1)(c), 2(k), 2A, 7
High Courts21 Aug 2015Dismissed
Santhosh and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 198
Constitution of India, 1950 - Article 47Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 272
High Courts21 Aug 2015
Thaiparambath Abdul Gani Vs M.P. Jameela
High Court Of Kerala · (2015) 08 KL CK 0033
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3), 11(4)(iv)
High Courts21 Aug 2015Dismissed
Pushpam Vs State of Kerala
High Court Of Kerala · (2015) 5 KHC 337 : (2015) 4 KLT 265 : (2016) LabIC 61
Kerala Co-operative Societies Act, 1969 - Section 61