COURT ARCHIVE

High Court Of Kerala judgments, 2015

2,318 judgments · page 27 of 116

High Courts03 Sept 2015Allowed

Babu T.A. Vs State of Kerala and Others

High Court Of Kerala · (2015) 09 KL CK 0127

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Prevention of Food Adulteration Act, 1954 - Section 11, 11(1)(b), 13(2), 16(1)(a)(i), 19(2)

High Courts03 Sept 2015Dismissed

United India Insurance Co. Ltd. Vs Saheeda and Others

High Court Of Kerala · (2015) 09 KL CK 0125

Motor Vehicles Act, 1988 - Section 168

High Courts03 Sept 2015Disposed off

Nithin Dev V.R. Vs The State of Kerala and Others

High Court Of Kerala · (2015) 09 KL CK 0122

High Courts03 Sept 2015Disposed off

R.V. Giresh Kumar Vs High Court of Kerala and Others

High Court Of Kerala · (2015) 09 KL CK 0121

Constitution of India, 1950 - Article 311

High Courts03 Sept 2015

O.K. Aramughan and Others Vs The Forest Range Officer, Nilambur, Malappuram District and Others

High Court Of Kerala · (2015) 09 KL CK 0120

Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(1)(b)Evidence Act, 1872 - Section 57Forest Act, 1927 - Section 19

High Courts03 Sept 2015Allowed

Vasudevan Achari Vs State of Kerala

High Court Of Kerala · (2015) 09 KL CK 0119

Criminal Procedure Code, 1973 (CrPC) - Section 102(3)

High Courts02 Sept 2015Allowed

University of Calicut and Others Vs M.P. Kannan

High Court Of Kerala · (2015) 09 KL CK 0135

Calicut University Act, 1975 - Section 2(27), 2(28)

High Courts02 Sept 2015Allowed

K.K. Karappankutty Vs State of Kerala and Others

High Court Of Kerala · (2015) 09 KL CK 0132

Constitution of India, 1950 - Article 311Electricity Act, 2003 - Section 131

High Courts02 Sept 2015Allowed

Sajeesh S. and Others Vs State of Kerala and Others

High Court Of Kerala · (2015) 09 KL CK 0117

High Courts02 Sept 2015Disposed Off

Madathil Prasanth Vs Revenue Divisional Officer, Thalassery and Others

High Court Of Kerala · (2016) AIR (Ker) 8 : (2015) 5 KHC 72 : (2015) 4 KLT 859

Drugs and Cosmetics Act, 1940 - Section 3Essential Commodities Act, 1955 - Section 2, 2(a), 2(b), 2A, 3

High Courts02 Sept 2015Dismissed

Union Territory of Lakshadweep and Others Vs Attakoya and Others

High Court Of Kerala · (2015) 4 KLJ 386

Land Acquisition Act, 1894 - Section 11, 13, 17(3A), 17(3B), 17(4)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 14, 24, 24(1), 24(1)(a), 24(1)(b)

High Courts02 Sept 2015Dismissed

Shenukumar Vs State of Kerala

High Court Of Kerala · (2015) 4 KerLJ 538

High Courts01 Sept 2015Allowed

State of Kerala and Others Vs Shibu

High Court Of Kerala · (2016) AIR (Ker) 45 : (2015) 4 ILR Ker 163 : (2015) 4 KHC 698 : (2015) 4 KLT 131

High Courts01 Sept 2015Allowed

Mini Harikumar and Others Vs The Managing Partner, Bon Moto Crafts and Others

High Court Of Kerala · (2015) 09 KL CK 0118

Criminal Procedure Code, 1973 (CrPC) - Section 161

High Courts01 Sept 2015Dismissed

Sunilkumar P.G. Vs The Director of Public Instruction and Others

High Court Of Kerala · (2015) 4 LLJ 139

High Courts01 Sept 2015Allowed

N.P. Mammootty and Others Vs Natarajan and Others

High Court Of Kerala · (2015) 09 KL CK 0115

High Courts01 Sept 2015

S.N. Spices Vs The Commercial Tax Officer-II and Others

High Court Of Kerala · (2015) 09 KL CK 0074

High Courts01 Sept 2015Dismissed

Thanka Vs Assistant Registrar of Co-Operative Societies and Others

High Court Of Kerala · (2015) 4 KHC 944 : (2015) 4 KLJ 231

Constitution of India, 1950 - Article 226

High Courts01 Sept 2015Allowed

P.G. Priyamvada Vs State of Kerala and Others

High Court Of Kerala · (2015) 5 KHC 63 : (2015) 4 KLJ 226

High Courts31 Aug 2015Allowed

K.K. Thavaraj Vs The State of Kerala

High Court Of Kerala · (2015) 08 KL CK 0166

Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20(1), 7