High Courts08 Sept 2015Dismissed
N.K. Pavithran and Others Vs M. Nandakumar and Others
High Court Of Kerala · (2015) 09 KL CK 0101
Kerala Local Authorities (Prohibition of Defection) Act, 1999 - Section 3, 4
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 26 of 116
High Courts08 Sept 2015Allowed
Francis K.T. Vs Sabu Augustine and Others
High Court Of Kerala · (2015) 4 ILR Ker 810 : (2015) 5 KHC 320 : (2015) 4 KLJ 374
High Courts08 Sept 2015Allowed
National Insurance Company Ltd. Vs Akber Badsha and Others
High Court Of Kerala · (2015) 4 KLJ 485
Motor Vehicles Act, 1988 - Section 147(2), 166, 95
High Courts08 Sept 2015
Bhagheeratha Engineering Ltd. Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2016) 282 CTR 209 : (2015) 379 ITR 244
Income Tax Act, 1961 - Section 132, 132(4), 132(4A), 132(5), 132B
High Courts08 Sept 2015Disposed Off
Hycinth Mary Vs The Commercial Tax Officer (LT) and Others
High Court Of Kerala · (2015) 09 KL CK 0014
High Courts08 Sept 2015Allowed
National Insurance Company Ltd. Vs Akber Badsha
High Court Of Kerala · (2016) 1 ACC 914 : (2015) 5 KHC 327 : (2015) 4 KLT 442
Motor Vehicles Act, 1988 - Section 147(2), 166, 95
High Courts07 Sept 2015Disposed off
Kadungalloor Service Co-Operative Bank Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 376 : (2016) 1 KLT 67
Constitution of India, 1950 - Article 226Kerala Co-operative Societies Act, 1969 - Section 7(1)(c), 83(1)(j)
High Courts07 Sept 2015Allowed
Usman Vs Regional Transport Authority, Malappuram and Others
High Court Of Kerala · (2015) 4 KHC 779 : (2015) 4 KLJ 46 : (2015) 4 KLT 25
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 51, 70, 83
High Courts07 Sept 2015Disposed off
Neelakandan Namboodiri Vs Sub Inspector of Police and Others
High Court Of Kerala · (2015) 09 KL CK 0141
Criminal Procedure Code, 1973 (CrPC) - Section 154(1), 154(3), 156(3), 190, 200Penal Code, 1860 (IPC) - Section 420
High Courts07 Sept 2015Dismissed
T.P. Anil Jose Vs State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0133
High Courts07 Sept 2015Allowed
V.K. Mohanan Vs T.K. Balan and Others
High Court Of Kerala · (2015) 09 KL CK 0129
Criminal Procedure Code, 1973 (CrPC) - Section 357, 397, 401Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 120, 120(B), 406, 415, 420
High Courts07 Sept 2015Allowed
B. Sajeevan and Others Vs The Joint Registrar of Co-operative Societies (General) and Others
High Court Of Kerala · (2015) 4 ILR Ker 852
Constitution of India, 1950 - Article 226Kerala Co-operative Societies Act, 1969 - Section 32, 53(1), 65, 83(1)(j)
High Courts07 Sept 2015Disposed off
Dinesh B.T. Vs State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0099
High Courts07 Sept 2015Dismissed
Lekha Vs State of Kerala and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 1 : (2015) 5 KHC 377
Constitution of India, 1950 - Article 22Criminal Procedure Code, 1973 (CrPC) - Section 107Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 10(4), 2(a), 3, 3(1), 7
High Courts04 Sept 2015Allowed
C.K. Ravi Vs Mohammed Mansoor and Others
High Court Of Kerala · (2015) 09 KL CK 0128
High Courts04 Sept 2015Allowed
Michael A.F. Vs P.M. Ashok Kumar and Others
High Court Of Kerala · (2016) 1 KLT 937
Motor Vehicles Act, 1988 - Section 11, 19, 7
High Courts04 Sept 2015Allowed
G. Sreepada Bhat and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0123
Criminal Procedure Code, 1973 (CrPC) - Section 293, 294, 313, 386(b)(i)Penal Code, 1860 (IPC) - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts04 Sept 2015Disposed Off
Sreejith and Others Vs Sub Inspector of Police, Parippally Police Station
High Court Of Kerala · (2015) 5 KHC 195
Mines and Minerals (Development and Regulation) Act, 1957 - Section 22
High Courts04 Sept 2015Allowed
Central Bank of India, Kochi Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 856 : (2015) 4 KLJ 253
Criminal Procedure Code, 1973 (CrPC) - Section 204(4), 205, 82Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Sept 2015
Sajith A.S. and Others Vs Union of India and Others
High Court Of Kerala · (2015) 40 STR 642