High Courts15 Sept 2015Dismissed
K. Bhaskaran Vs Chairman, Kerala State Warehousing Corporation and Others
High Court Of Kerala · (2015) 09 KL CK 0155
Constitution of India, 1950 - Article 226
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 24 of 116
High Courts15 Sept 2015Allowed
Biji B. Anand Vs State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0154
High Courts15 Sept 2015Allowed
Jose Uthuppan and Others Vs Forest Range Officer and Others
High Court Of Kerala · (2015) 4 KHC 761
Evidence Act, 1872 - Section 57, 63, 63 (1), 65, 65(e)Kerala Forest Act, 1961 - Section 19, 27, 27(1)(e)(v)
High Courts15 Sept 2015Allowed
Smitha T. Pillai Vs Joint Registrar (General), Co-Operative Societies and Others
High Court Of Kerala · (2015) 09 KL CK 0076
Constitution of India, 1950 - Article 14, 141, 16(1)Kerala Co-operative Societies Act, 1969 - Section 80, 80(5)Transfer of Property Act, 1882 - Section 52
High Courts15 Sept 2015Disposed Off
Kanakaray Service Co-Operative Bank Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KLJ 379
Contempt of Courts Act, 1971 - Section 3Kerala Co-operative Societies Act, 1969 - Section 69, 80, 83(1)(j)Transfer of Property Act, 1882 - Section 52
High Courts15 Sept 2015Allowed
Blessy Varghese Edattukaran Vs Sonu
High Court Of Kerala · (2016) 2 ALLMR 99 : (2016) 1 DMC 289 : (2015) 5 KHC 458 : (2015) 4 KLJ 633 : (2015) 4 KLT 572 : (2016) 1 RCR(Civil) 712
Constitution of India, 1950 - Article 142, 227Divorce Act, 1869 - Section 10AFamily Courts Act, 1984 - Section 9, 9(1)
High Courts15 Sept 2015
M.R.J. Trading Vs Union of India and Others
High Court Of Kerala · (2015) 09 KL CK 0015
Food Safety And Standards Act 2006 — Section 3(zk), 3(j), 3(zz), 3(d), 3(zx), 5, 16, 16(1), 16(2), 18, 18(3), 19, 20, 21, 22, 25, 25(2), 92, 92(2)(i)Income Tax Act, 1922 — Section 23AFood Safety And Standards Act (Prevention Of Food Adulteration Act, 1954 — Section 97(1)
High Courts14 Sept 2015Dismissed
A. Rasheed Ali Vs The District Judge (Disciplinary Authority), Thrissur
High Court Of Kerala · (2015) 09 KL CK 0153
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts14 Sept 2015Dismissed
Chirayinkeezhu Service Co-Operative Bank Vs K. Santhosh and Others
High Court Of Kerala · (2015) 6 CTC 241 : (2015) ILR Ker 395 : (2015) 4 KLT 163 : (2015) 4 LLN 410
Civil Procedure Code, 1908 (CPC) - Section 11, 9Constitution of India, 1950 - Article 254, 254(2), 311Industrial Disputes Act, 1947 - Section 10, 10 (1)(c), 10(1), 10(1)(c), 10(4A)
High Courts14 Sept 2015Allowed
Saji C.M. Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 753 : (2015) 4 KLT 452
High Courts14 Sept 2015Dismissed
Nafeesa Vs The State of Kerala and Others
High Court Of Kerala · (2016) CriLJ 301 : (2015) 4 ILR (Ker) 1078 : (2015) 4 KHC 848 : (2015) 4 KLJ 17
Criminal Procedure Code, 1973 (CrPC) - Section 107, 482Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 2(p), 3(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)
High Courts14 Sept 2015Allowed
Marine Products Exports Development Authority Vs C.A. Kochu Mohammed
High Court Of Kerala · (2016) 1 LLN 151
High Courts14 Sept 2015Dismissed
K. Sajan Vs K.V. Karunakaran and Others
High Court Of Kerala · (2015) 4 ILR Ker 861 : (2015) 5 KHC 55 : (2015) 4 KLJ 266 : (2015) 4 KLT 750
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 11(2), Order 21 Rule 10, Order 21 Rule 16, Order 23 Rule 3, 2(3)
High Courts11 Sept 2015Disposed off
Kerala Cycle Polo Association Vs Binu George Varghese and Others
High Court Of Kerala · (2015) 09 KL CK 0148
Contempt of Courts Act, 1971 - Section 11, 12, 2(b)
High Courts11 Sept 2015Allowed
Kallachi Mammu Vs V.V. Andruman and Others
High Court Of Kerala · (2015) 4 ILR (Ker) 1122 : (2015) 4 KHC 720
Criminal Procedure Code, 1973 (CrPC) - Section 357(3), 377, 378, 384, 385Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 386
High Courts11 Sept 2015Dismissed
The Thrissur District Co-Op. Bank Ltd. Vs The State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0140
Constitution of India, 1950 - Article 226Kerala General Sales Tax Act, 1963 - Section 26BKerala Revenue Recovery Act, 1968 - Section 49, 52, 52, 53, 53
High Courts11 Sept 2015Disposed off
The Manager/Chairman, Al-Azhar Dental College Vs The Dental Council of India and Others
High Court Of Kerala · (2015) 09 KL CK 0139
Dentists Act, 1948 - Section 10, 10(2), 10A, 16, 20
High Courts11 Sept 2015Dismissed
Vismayas Max Animation Academy Vs Mahathma Gandhi University and Others
High Court Of Kerala · (2015) 5 KHC 33
Constitution of India, 1950 - Article 226Mahatma Gandhi University Act, 1985 - Section 10(15), 23(xxxiii), 7(4)University Grants Commission Act, 1956 - Section 12(b), 2(f)
High Courts11 Sept 2015Dismissed
R.V. Jose Vs The Mahatma Gandhi University and Others
High Court Of Kerala · (2015) 4 KLJ 462 : (2015) 4 KLT 312
Mahatma Gandhi University Act, 1985 - Section 10(15), 23, 23 (xxiii), 23(ix), 23(xxiii)
High Courts11 Sept 2015Disposed Off
K.N. Marzook Vs State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 34, 406, 420