High Courts22 Sept 2015Allowed
Dietz Gen Credo Sooner Vs State of Kerala
High Court Of Kerala · (2015) 09 KL CK 0157
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 498A
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 22 of 116
High Courts22 Sept 2015Allowed
Mani Vs State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 321Penal Code, 1860 (IPC) - Section 143, 147, 149, 323, 448
High Courts22 Sept 2015Allowed
Ayodya Printers Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2015) ILR Ker 587 : (2015) 4 KHC 897 : (2015) 4 KLJ 284 : (2015) 4 KLT 251
Criminal Procedure Code, 1973 (CrPC) - Section 204, 204(1), 204(1)(a), 204(1)(b), 204(4)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts22 Sept 2015Dismissed
State of Kerala and Others Vs Ravi C.A. and Others
High Court Of Kerala · (2015) 5 KHC 397 : (2015) 4 KLJ 205
Forest (Conservation) Act, 1980 - Section 2, 2(2), 3Kerala Forest Act, 1961 - Section 19, 22
High Courts22 Sept 2015Allowed
Mathai M.V. Vs Accountant General (A&E), Tvm. and Others
High Court Of Kerala · (2015) 4 ILR Ker 682 : (2015) 5 KHC 106 : (2016) LabIC 68
High Courts22 Sept 2015
V. Mohanan Vs Divakaran and Others
High Court Of Kerala · (2016) 148 FLR 323 : (2015) 4 LLJ 287
Industrial Disputes Act, 1947 - Section 25F, 25FFF
High Courts22 Sept 2015
Sijomon Jose Vs Commercial Tax Officer, Department of Commercial Taxes and Others
High Court Of Kerala · (2015) 86 VST 17
Karnataka Value Added Tax Act, 2003 - Section 22, 23, 24, 25(1), 6
High Courts18 Sept 2015
M.J. Baby Vs The Deputy Superintendent of Police, Kalpetta and Others
High Court Of Kerala · (2015) 09 KL CK 0152
Constitution of India, 1950 - Article 227, 227(1)Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 304B, 306, 34, 498A
High Courts18 Sept 2015
Bejoy Vs State of Kerala
High Court Of Kerala · (2015) 4 KLT 603
Criminal Procedure Code, 1973 (CrPC) - Section 107, 108, 109, 110, 111Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 294(b)
High Courts18 Sept 2015Dismissed
M.K. Suseela Vs P.N. Mangalam and Others
High Court Of Kerala · (2015) 4 ILR Ker 963 : (2015) 5 KHC 277 : (2015) 4 KLJ 400 : (2016) 1 RCR(Rent) 156
High Courts18 Sept 2015Allowed
Bejoy K.V. Vs State of Kerala and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 477 : (2015) 5 KHC 507 : (2015) 4 KLJ 511
Criminal Procedure Code, 1973 (CrPC) - Section 107, 108, 109, 110, 111Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 294(b)
High Courts18 Sept 2015Dismissed
Krishnakumar Vs State of Kerala
High Court Of Kerala · (2015) 4 KLT 143 : (2015) 4 RCR(Civil) 1052
High Courts17 Sept 2015Allowed
The Registrar of Co-Operative Societies and Others Vs M. Sadananda and Others
High Court Of Kerala · (2015) 4 ILR Ker 783 : (2015) LabIC 4667 : (2015) 4 LLN 141
University Grants Commission Act, 1956 - Section 22, 26(1)(f)
High Courts17 Sept 2015Allowed
T.T. Manojlal Vs State of Kerala
High Court Of Kerala · (2015) 09 KL CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts17 Sept 2015Partly Allowed
G. Alex Vs State of Kerala
High Court Of Kerala · (2015) 09 KL CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 20 (1), 7
High Courts17 Sept 2015Dismissed
Kumaran Vs District Collector and District Magistrate, Kozhikode and Others
High Court Of Kerala · (2015) 4 ILR Ker 951 : (2015) 5 KHC 310 : (2015) 4 KLT 911
Constitution of India, 1950 - Article 226Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 10, 12, 15(1), 15(2), 2Penal Code, 1860 (IPC) - Section 308, 323, 324, 34
High Courts17 Sept 2015
Kunnath Pharmaceuticals Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 492 : (2015) 4 KLJ 440
Kerala Value Added Tax Act, 2003 - Section 25
High Courts17 Sept 2015Disposed Off
Easwari Vs Kerala State Co-operative Employees Pension Board, Tvm. and Others
High Court Of Kerala · (2015) 5 KHC 388
High Courts17 Sept 2015Allowed
James George Vs State of Kerala
High Court Of Kerala · (2016) 1 CCR 61 : (2015) 4 KHC 943 : (2015) 4 KLJ 201 : (2015) 4 KLT 310
Criminal Procedure Code, 1973 (CrPC) - Section 437(5), 439, 439(2)Penal Code, 1860 (IPC) - Section 34, 420, 468, 471