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High Court Of Kerala judgments, 2015

2,318 judgments · page 20 of 116

High Courts29 Sept 2015Dismissed

Jayalekshmi Vs State of Kerala and Others

High Court Of Kerala · (2015) 4 KLJ 516 : (2015) 4 KLT 942

Criminal Procedure Code, 1973 (CrPC) - Section 107, 110, 161, 173Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 15(1), 2, 2(p), 2(p)(iii), 3Penal Code, 1860 (IPC) - Section 379
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High Courts28 Sept 2015Dismissed

Khalid Ummer Vs Afsal

High Court Of Kerala · (2015) 09 KL CK 0041

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11(2)(b), 11(3), 11(4)(iv)
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High Courts25 Sept 2015Dismissed

Haneefa Vs State of Kerala

High Court Of Kerala · (2015) 09 KL CK 0173

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20((b)(i), 20(b)(ii)(b), 42, 42(2), 50
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