COURT ARCHIVE

High Court Of Kerala judgments, 2015

2,318 judgments · page 21 of 116

High Courts25 Sept 2015Dismissed

Vijayan P.G. and Others Vs Mohanan and Others

High Court Of Kerala · (2015) 5 KHC 407 : (2015) 4 KLT 403

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 41, Order 43 Rule 43, 104, 104(2), 105(1)Constitution of India, 1950 - Article 227

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High Courts25 Sept 2015Dismissed

Shibu V.K. Vs District Collector/District Magistrate and Others

High Court Of Kerala · (2015) 09 KL CK 0086

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High Courts25 Sept 2015Disposed Off

Suo Motu Vs Shyjan and Others

High Court Of Kerala · (2015) 4 ILR (Ker) 1110 : (2015) 5 KHC 258 : (2015) 4 KLJ 398 : (2015) 4 KLT 439

Criminal Procedure Code, 1973 (CrPC) - Section 207, 208, 209, 401, 9(1)Penal Code, 1860 (IPC) - Section 294(b), 324Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 14, 3(1)(x)

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High Courts25 Sept 2015Allowed

O.P. Achuthan Kutty and Others Vs Aswini Hospital Ltd. and Others

High Court Of Kerala · (2015) 09 KL CK 0042

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High Courts25 Sept 2015Allowed

Thomas Malieckal Vs Deputy Superintendent of Police, Idukki and Others

High Court Of Kerala · (2016) 1 ILR (Ker) 158 : (2015) 5 KHC 80

Penal Code, 1860 (IPC) - Section 120(B), 409, 465, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)

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High Courts23 Sept 2015Allowed

The President, Peechi Service Co-Operative Bank and Others Vs Tessy Varghese and Others

High Court Of Kerala · (2015) 4 ILR Ker 621 : (2015) 4 KLT 919

Constitution of India, 1950 - Article 12, 21, 226, 227, 243ZJKerala Co-operative Societies Act, 1969 - Section 16, 17, 17(1), 17(2), 2Penal Code, 1860 (IPC) - Section 34, 506(i), 509

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High Courts23 Sept 2015Dismissed

Sreelakshmi J. Vs State of Kerala and Others

High Court Of Kerala · (2015) 09 KL CK 0171

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High Courts23 Sept 2015Dismissed

P.C. Zachariah James Vs Mathew Jose

High Court Of Kerala · (2015) 09 KL CK 0170

Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11(3)

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High Courts23 Sept 2015Disposed off

Karimpanal Arcade Owner''s Welfare Association Vs State of Kerala and Others

High Court Of Kerala · (2015) 5 KHC 429 : (2015) 4 KLJ 701

Constitution of India, 1950 - Article 300ADisaster Management Act, 2005 - Section 18, 2(a), 2(b), 2(e), 31

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High Courts23 Sept 2015Allowed

Mujeeb M.K. and Others Vs Hameed P. and Others

High Court Of Kerala · (2015) 09 KL CK 0159

Criminal Procedure Code, 1973 (CrPC) - Section 143, 147, 149, 447, 482

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High Courts23 Sept 2015Allowed

Kadakampally Manoj Vs Kerala State Cashew Development Corporation Ltd. and Others

High Court Of Kerala · (2015) 09 KL CK 0156

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High Courts23 Sept 2015Dismissed

The President, Peechi Service Co-operative Bank Peechi and Others Vs Tessy Varghese and Others

High Court Of Kerala · (2015) 09 KL CK 0091

Central Excises and Salt Act, 1944 - Section 2(f)(v)Constitution of India, 1950 - Article 12, 21, 226, 227, 243ZJKerala Co-operative Societies Act, 1969 - Section 16, 17, 17 (2), 17(1), 17(2)

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High Courts23 Sept 2015Dismissed