High Courts30 Sept 2015
General Rubbers Vs Asst. Commissioner (KVAT), Commercial Taxes and Others
High Court Of Kerala · (2015) 09 KL CK 0106
Kerala Value Added Tax Act, 2003 - Section 11(6), 13(2)
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 19 of 116
High Courts30 Sept 2015Dismissed
Raghavan Vs S.R. Sumath Babu
High Court Of Kerala · (2015) 09 KL CK 0094
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11(3)
High Courts30 Sept 2015
S. Sathyan and Others Vs State of Kerala
High Court Of Kerala · (2015) 09 KL CK 0089
Criminal Procedure Code, 1973 (CrPC) - Section 174, 211, 212, 213, 215Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 141, 143, 147, 148, 149
High Courts30 Sept 2015Dismissed
Seetha K. Moorthy Vs M. Chandran and Others
High Court Of Kerala · (2015) 5 KHC 647 : (2015) 4 KLJ 752 : (2015) 4 KLT 800
Criminal Procedure Code, 1973 (CrPC) - Section 357(3), 377, 377(3), 386, 386(c)(iii)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts30 Sept 2015
Suresh and Others Vs State of Kerala
High Court Of Kerala · (2015) 5 KHC 169
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 389(1), 391Penal Code, 1860 (IPC) - Section 120B, 201, 34, 341, 342
High Courts30 Sept 2015
Kumar Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 455 : (2015) 4 KLJ 640
Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 2(p)(iii), 3(1), 3(3)
High Courts30 Sept 2015Disposed Off
Suo Motu Vs Aneesh and Others
High Court Of Kerala · (2015) 5 KHC 653 : (2015) 4 KLJ 784
Criminal Procedure Code, 1973 (CrPC) - Section 209, 328, 329, 329(1), 401Penal Code, 1860 (IPC) - Section 302, 377, 511
High Courts30 Sept 2015
Subair and Others Vs C.P. Kunhami and Others
High Court Of Kerala · (2015) 4 ILR (Ker) 904 : (2015) 5 KHC 260 : (2015) 4 KLJ 409
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b), 11(3), 11(4)(iii), 20
High Courts29 Sept 2015
Jisha P. Sugathan Vs State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0167
High Courts29 Sept 2015Disposed off
Satheesh Kumar N. and Others Vs Mahatma Gandhi University and Others
High Court Of Kerala · (2015) ILR Ker 499 : (2015) 4 KHC 932 : (2015) 4 KLT 151 : (2015) 4 SCT 766
Advocates Act, 1961 - Section 4, 49, 49(1)(d), 7, 7(1)(h)Constitution of India, 1950 - Article 254
High Courts29 Sept 2015Partly Allowed
Santhosh Kumar N. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0165
High Courts29 Sept 2015Disposed off
V.O. Devassy Vs State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0164
Kerala Municipalities Act, 1994 - Section 406, 406(1), 406(2), 408, 408(1)
High Courts29 Sept 2015Dismissed
Sreejith Vs State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0163
Criminal Procedure Code, 1973 (CrPC) - Section 164, 482Penal Code, 1860 (IPC) - Section 375, 376, 90
High Courts29 Sept 2015Dismissed
Muraleedharan V. and Others Vs Rajeevan A. and Others
High Court Of Kerala · (2015) 09 KL CK 0161
Constitution of India, 1950 - Article 226
High Courts29 Sept 2015Allowed
Anusree and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 09 KL CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 149, 306, 450, 506(i)
High Courts29 Sept 2015Disposed off
Satheesh Kumar N. and Others Vs Mahatma Gandhi University, Priyadarsini Hills, Kottayam and Others
High Court Of Kerala · (2015) 09 KL CK 0087
Advocates Act, 1961 - Section 4, 49, 49(1)(d), 7, 7(1)(h)Constitution of India, 1950 - Article 254
High Courts29 Sept 2015Dismissed
V. Krishnankutty Vs Labour Court, Kollam and Others
High Court Of Kerala · (2016) 148 FLR 499 : (2015) 4 LLJ 704
Industrial Disputes Act, 1947 - Section 25F, 25H