High Courts05 Oct 2015Dismissed
V. Gopalakrishnan Vs Visalakshi and Others
High Court Of Kerala · AIR 2015 Ker 303
Kerala Co-operative Societies Act, 1969 - Section 100, 69
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 18 of 116
High Courts05 Oct 2015
Kerala Government Contractors'' Federation Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KLJ 433
Constitution of India, 1950 - Article 243GKerala Panchayat Raj Act, 1994 - Section 2(15), 254
High Courts05 Oct 2015Dismissed
Nini Joseph Vs The Director of Higher Secondary Education and Others
High Court Of Kerala · (2015) 10 KL CK 0078
High Courts05 Oct 2015Dismissed
Anithakumari Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KLJ 566
Constitution of India, 1950 - Article 22(5)Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 173(2)(i)(d)Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 2, 2(o), 2(p), 3, 3(1)
High Courts01 Oct 2015Dismissed
Vineeth Vs State of Kerala
High Court Of Kerala · (2016) ALLMR(Cri) 140 : (2016) CriLJ 533 : (2016) 1 ILR (Ker) 629 : (2015) 5 KHC 224
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 143, 144, 148, 149, 323
High Courts01 Oct 2015Dismissed
Kerala Forest Research Institute Vs C. Renuka and Others
High Court Of Kerala · (2016) LabIC 303
Constitution of India, 1950 - Article 310, 311Contract Act, 1872 - Section 2, 2(e), 2(h)Payment of Gratuity Act, 1972 - Section 14, 2, 4, 4 (3), 4(2)
High Courts01 Oct 2015Dismissed
Satheesh Kumar C. Vs Asoka Hospital and Others
High Court Of Kerala · (2015) 10 KL CK 0157
Criminal Procedure Code, 1973 (CrPC) - Section 202, 203Penal Code, 1860 (IPC) - Section 338, 34
High Courts01 Oct 2015Disposed off
K.S. Abdul Wahab Vs The Secretary, Regional Transport Authority
High Court Of Kerala · (2015) 5 KHC 93 : (2015) 4 KLJ 459 : (2015) 4 KLT 268
Motor Vehicles Act, 1988 - Section 81(1), 81(2), 81(3), 81(5), 87(1)(c)
High Courts01 Oct 2015Disposed off
Ruchi Infrastructure Limited Vs Union of India and Others
High Court Of Kerala · (2015) 325 ELT 673
Customs Act, 1962 - Section 14, 14(2), 15, 15(1), 15(1)(b)
High Courts01 Oct 2015Dismissed
Suresh Kumar T. Vs The Additional Director General of Police, Southern Zone and Others
High Court Of Kerala · (2015) 10 KL CK 0142
Constitution of India, 1950 - Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, 5, 7, 7(3), 9
High Courts01 Oct 2015Disposed off
Vinod B.S. Vs Chikku A.M. and Others
High Court Of Kerala · (2015) 10 KL CK 0141
Kerala University Act, 1974 - Section 23(xviii), 25, 25(ii), 25(xii), 28
High Courts01 Oct 2015Allowed
Sujitha Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 877 : (2015) 4 KLJ 572
Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 13(2)(i), 3(1)
High Courts01 Oct 2015
Chandran C.V. Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 162
Kerala Revenue Recovery Act, 1968 - Section 50(2), 50(4)Registration Act, 1908 - Section 17, 17(2)(xii), 32, 33, 34
High Courts01 Oct 2015Disposed Off
Chandran C. Vs v. State of Kerala
High Court Of Kerala · (2015) 5 KHC 162
High Courts30 Sept 2015Dismissed
Sinil and Others Vs Central Bureau of Investigation and Others
High Court Of Kerala · (2015) 09 KL CK 0184
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 173, 439Evidence Act, 1872 - Section 27
High Courts30 Sept 2015Disposed off
The Paristhithy Samrakshana Janakeeya Samithy and Others Vs The State of Kerala and Others
High Court Of Kerala · (2015) 4 KLT 278
Constitution of India, 1950 - Article 19(1)(g), 21, 48AEnvironment (Protection) Act, 1986 - Section 14, 4Kerala Panchayat Raj Act, 1994 - Section 233
High Courts30 Sept 2015Allowed
Babu Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2015) 09 KL CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 209, 232, 313, 428
High Courts30 Sept 2015Partly Allowed
Vijayan Vs State of Kerala
High Court Of Kerala · (2015) 09 KL CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 209, 232, 313, 428Penal Code, 1860 (IPC) - Section 68, 69
High Courts30 Sept 2015Allowed
Omana Vs Mallika and Others
High Court Of Kerala · (2015) 09 KL CK 0175
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10A
High Courts30 Sept 2015Dismissed
M. Murali and Others Vs P. Anbalagan and Others
High Court Of Kerala · (2015) 09 KL CK 0174