High Courts09 Oct 2015Dismissed
Sunil Kumar P.G. Vs Director of Public Instruction, Thiruvananthapuram and Others
High Court Of Kerala · (2015) 4 LLJ 673
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 16 of 116
High Courts09 Oct 2015Dismissed
Kunhumuhammed and Others Vs Shriram Transport Finance Co. Ltd.
High Court Of Kerala · (2015) 10 KL CK 0027
Arbitration and Conciliation Act, 1996 - Section 34, 34(2)(iii)
High Courts09 Oct 2015Allowed
Radha K.A. Vs The Kasaragod District Co-operative Bank Ltd. and Others
High Court Of Kerala · (2015) 10 KL CK 0021
Constitution of India, 1950 - Article 136, 142Kerala Co-operative Societies Act, 1969 - Section 87
High Courts08 Oct 2015Dismissed
Mathew Kutty Mathew Vs Joint Registrar of Co-operative Societies (General) and Others
High Court Of Kerala · (2016) 1 KLJ 205
Kerala Co-operative Societies Act, 1969 - Section 33
High Courts08 Oct 2015Allowed
Padmanabhan P.N. and Others Vs K.S.E.B., Thiruvananthapuram and Others
High Court Of Kerala · (2015) 10 KL CK 0172
High Courts08 Oct 2015Dismissed
Nirej V. Paul and Others Vs The Canning Industries Cochin Limited and Others
High Court Of Kerala · (2015) 10 KL CK 0171
High Courts08 Oct 2015Allowed
K.T. Hariharan Vs State
High Court Of Kerala · (2015) 10 KL CK 0159
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Penal Code, 1860 (IPC) - Section 34, 409, 468, 471, 477APrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts08 Oct 2015Dismissed
Dilna B. and Others Vs Managing Director, Kerala State Beverages (Manufacturing and Marketing) Corporation Ltd. and Others
High Court Of Kerala · (2015) 10 KL CK 0144
High Courts08 Oct 2015Allowed
Joseph Vs State of Kerala
High Court Of Kerala · (2016) 1 BC 618 : (2015) 5 KHC 221 : (2015) 4 KLT 364
Criminal Procedure Code, 1973 (CrPC) - Section 265B(4), 265E, 265E(d), 357(1), 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts08 Oct 2015Dismissed
Vallikkunnam Grama Panchayath Vs Shaji Nath and Others
High Court Of Kerala · (2015) 10 KL CK 0102
High Courts08 Oct 2015Disposed Off
State Bank of India Vs Jancy Jose and Others
High Court Of Kerala · (2015) 5 KHC 473 : (2015) 4 KLJ 495 : (2016) 1 KLT 413
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2(2), Order 8 Rule 10, 2, 2(9), 33Constitution of India, 1950 - Article 133(1)
High Courts08 Oct 2015Allowed
Joseph P.J. Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 586
Criminal Procedure Code, 1973 (CrPC) - Section 265B(4), 265E, 265E(d), 357(1), 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts08 Oct 2015
P.A. Abdul Gafoor Vs Gulam Khader and Others
High Court Of Kerala · (2015) 10 KL CK 0025
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3), 11(4)(i), 11(4)(ii), 11(4)(iii), 20Transfer of Property Act, 1882 - Section 3, 8
High Courts08 Oct 2015Disposed Off
P.J. Joseph Vs State of Kerala
High Court Of Kerala · (2015) 5 KHC 586
High Courts07 Oct 2015Dismissed
Sreekumar K. Vs The Managing Director, K.T.D.C. Ltd. and Others
High Court Of Kerala · (2016) 148 FLR 497 : (2015) 4 LLJ 716
Industrial Disputes Act, 1947 - Section 25F
High Courts07 Oct 2015Dismissed
C.P. Damodaran Pillai Vs State of Kerala and Others
High Court Of Kerala · (2015) 10 KL CK 0156
High Courts07 Oct 2015Dismissed
Geetha Ramanujan Vs Estate Manager, Cochin Port Trust and Others
High Court Of Kerala · (2015) 10 KL CK 0155
Kerala Land Reforms Act, 1963 - Section 106, 106(1), 106(3), 3, 3(i)Major Port Trusts Act, 1963 - Section 33Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, 5
High Courts07 Oct 2015Dismissed
Indira Motor Service and Others Vs Panakkat Nazaruddin and Others
High Court Of Kerala · (2015) 5 KHC 174 : (2015) 4 KLJ 357
Civil Procedure Code, 1908 (CPC) - Section 11
High Courts07 Oct 2015Allowed
Vincent Panikulangara Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 287 : (2015) 4 KLJ 615 : (2015) 4 KLT 662
Constitution of India, 1950 - Article 32Legal Metrology Act, 2009 - Section 14, 14(1), 14(4), 16, 17
High Courts06 Oct 2015Dismissed
C.L. Anto Vs State of Kerala and Others
High Court Of Kerala · (2015) 10 KL CK 0174
Constitution of India, 1950 - Article 14