High Courts12 Oct 2015Allowed
A.R. Sameena Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 497 : (2016) 1 KLT 48
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 15 of 116
High Courts12 Oct 2015Dismissed
St. Mary''s Orthodox Church and Others Vs Mathai Varghese and Others
High Court Of Kerala · (2015) 10 KL CK 0136
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Order 47 Rule 1, 92
High Courts12 Oct 2015
Gopi Vs State of Kerala
High Court Of Kerala · (2015) 5 KHC 405 : (2015) 4 KLT 426
Criminal Procedure Code, 1973 (CrPC) - Section 452Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 34, 380, 413
High Courts12 Oct 2015Dismissed
Sabin George and Others Vs Kerala Veterinary and Animal Sciences University and Others
High Court Of Kerala · (2015) 10 KL CK 0087
Kerala Veterinary and Animal Sciences University Act, 2010 - Section 21(3), 24, 25(4), 27(iii), 50(5)
High Courts12 Oct 2015Allowed
Nazeer Vs Manikantan Nair
High Court Of Kerala · (2015) 4 KLT 528
Kerala Local Authorities (Prohibition of Defection) Act, 1999 - Section 2(iva), 3, 3(1)(a), 4, 4(3)
High Courts12 Oct 2015Allowed
Alfred Thomas Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 275 : (2015) 4 KLJ 438
High Courts12 Oct 2015Dismissed
George Puthenangadi and Others Vs State Bank of India and Others
High Court Of Kerala · (2015) 10 KL CK 0020
High Courts12 Oct 2015Disposed Off
Vijaya Lekshmi (Dr.) Vs M/s. Indian Bank, Tvm
High Court Of Kerala · (2016) 2 KHC 385
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Oct 2015
Shamon K.S. Vs State of Kerala and Others
High Court Of Kerala · (2016) 1 ILR (Ker) 469 : (2015) 5 KHC 318 : (2015) 4 KLJ 444 : (2015) 4 KLT 511 : (2016) 88 VST 186
Constitution of India, 1950 - Article 226
High Courts09 Oct 2015Dismissed
Saneesh A.S. Vs The Secretary, The Regional Transport Authority and Others
High Court Of Kerala · (2015) 10 KL CK 0176
Motor Vehicles Act, 1988 - Section 90
High Courts09 Oct 2015Allowed
M.A. Joseph and Others Vs The Union of India and Others
High Court Of Kerala · (2015) 10 KL CK 0173
High Courts09 Oct 2015Allowed
Abraham Baby and Others Vs Bobby Kuriakose and Others
High Court Of Kerala · (2015) 10 KL CK 0166
High Courts09 Oct 2015Allowed
K.A. Abdul Rahiman Vs State of Kerala
High Court Of Kerala · (2016) 1 ILR (Ker) 559 : (2015) 5 KHC 272 : (2015) 4 KLT 508
Criminal Procedure Code, 1973 (CrPC) - Section 169, 173(8), 190(1)(c)Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts09 Oct 2015Allowed
Kelanchandra Polymers Chingavanam Vs Aymanam Grama Panchayath and Others
High Court Of Kerala · (2015) 10 KL CK 0145
High Courts09 Oct 2015Dismissed
Saleem Babu Vs Hydru
High Court Of Kerala · (2015) 10 KL CK 0140
Constitution of India, 1950 - Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11, 11(2),(b), 11(3), 11(4), 3Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19(6)
High Courts09 Oct 2015Disposed Off
P.K. Mohandas Panikkar Vs State of Kerala and Others
High Court Of Kerala · (2015) 10 KL CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 174Evidence Act, 1872 - Section 114APenal Code, 1860 (IPC) - Section 107, 306, 34, 498(A), 498A
High Courts09 Oct 2015Allowed
K.P. Varughese Vs Life Insurance Corporation of India
High Court Of Kerala · (2015) 10 KL CK 0090
Payment of Gratuity Act, 1972 - Section 4(2)
High Courts09 Oct 2015Disposed Off
Kozhuvanal Grama Panchayat and Others Vs Indus Towers Ltd. and Others
High Court Of Kerala · (2015) 10 KL CK 0089
High Courts09 Oct 2015Disposed Off
P.P. Jose and Others Vs Senior Co-Operative Inspector (Industries), The Returning Officer, The Quilon District Mini Industrial Estate Co-Operative Society Ltd. and Others
High Court Of Kerala · (2015) 10 KL CK 0079
High Courts09 Oct 2015Allowed
Cochin Gymkhana Club Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 530 : (2015) 4 KLJ 575 : (2016) 1 KLT 409