High Courts21 Aug 2015Disposed Off
Renjith Vs Sub Inspector of Police and Others
High Court Of Kerala · (2015) 4 KHC 681
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(8), 258, 482Penal Code, 1860 (IPC) - Section 294(b), 323, 324, 34, 447
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 29 of 116
High Courts20 Aug 2015Dismissed
Parameswaran and Others Vs Trikkakara Municipality and Others
High Court Of Kerala · (2015) 08 KL CK 0157
Kerala Municipalities Act, 1994 - Section 406(1), 406(2)
High Courts20 Aug 2015Disposed off
V.G.K. Naidu Vs Bharat Petroleum Corporation Ltd. and Others
High Court Of Kerala · (2015) 08 KL CK 0156
High Courts20 Aug 2015Dismissed
Premalatha Vs Kamalakshy and Others
High Court Of Kerala · (2015) 08 KL CK 0152
Evidence Act, 1872 - Section 111
High Courts20 Aug 2015Allowed
Sosamma Vs Mariyamma
High Court Of Kerala · (2015) 4 ILR Ker 290 : (2015) 4 KHC 858 : (2015) 4 KLJ 32 : (2015) 4 KLT 135
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 8 Rule 10, Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9
High Courts20 Aug 2015Allowed
Venugopal Vs State of Kerala and Others
High Court Of Kerala · (2016) CriLJ 219 : (2015) 4 ILR Ker 317 : (2015) 4 KHC 601 : (2015) 4 KLJ 39 : (2015) 4 KLT 1
Constitution of India, 1950 - Article 19, 21, 22, 22(5)Criminal Procedure Code, 1973 (CrPC) - Section 107Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 3(1)
High Courts20 Aug 2015
Jaseela P.K. and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KLT 42 : (2015) LabIC 4569
High Courts20 Aug 2015Disposed Off
Manager, St. Sebastian''s High School Vs State of Kerala
High Court Of Kerala · (2015) 4 KLT 65
High Courts20 Aug 2015
Dhanesh Kumar Kurungat Vs Union of India
High Court Of Kerala · (2015) 325 ELT 14
High Courts20 Aug 2015Disposed Off
Manager, St. Sebastian''s High School Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KLJ 107
High Courts20 Aug 2015Allowed
The Director, Lisie Hospital Vs Anson Fernandez
High Court Of Kerala · (2015) 4 KerLJ 211 : (2015) 5 KHC 96
High Courts20 Aug 2015Allowed
Director, Lisie Hospital Vs Anson Fernandez and Others
High Court Of Kerala · (2015) 4 ILR Ker 323 : (2015) 5 KHC 96 : (2015) 4 KLJ 211
Constitution of India, 1950 - Article 12, 226Industrial Employment Standing Orders Act, 1946 - Section 13A
High Courts19 Aug 2015Allowed
Susha Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 894
Constitution of India, 1950 - Article 20(1)Kerala Anti-Social Activities (Prevention) Act, 2007 - Section 10, 12, 3(1)
High Courts19 Aug 2015Disposed off
V.V. Alias Vs State of Kerala and Others
High Court Of Kerala · (2015) 08 KL CK 0150
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts19 Aug 2015
Satish Chandran Vs T.C. Mathew and Others
High Court Of Kerala · (2015) 08 KL CK 0149
Constitution of India, 1950 - Article 226Contempt of Courts Act, 1971 - Section 2(b)
High Courts19 Aug 2015Allowed
Vinod George and Others Vs Union of India and Others
High Court Of Kerala · (2015) 08 KL CK 0127
Air (Prevention and control of Pollution) Act, 1981 - Section 22(A), 41Constitution of India, 1950 - Article 21Land Acquisition Act, 1894 - Section 11, 4(1), 6
High Courts19 Aug 2015
The Commissioner of Income Tax Vs Kerala Sponge Iron Ltd.
High Court Of Kerala · (2015) 379 ITR 330
Income Tax Act, 1961 - Section 14, 68, 70
High Courts19 Aug 2015
Abaam Hotel Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KLJ 81
Kerala Municipalities Act, 1994 - Section 447, 447 (3), 447 (6), 447(6)
High Courts19 Aug 2015Allowed
Kunjanandan Vs State of Kerala
High Court Of Kerala · (2015) 08 KL CK 0089