High Courts17 Aug 2015
K. Soman Nair Vs The State Co-Operative Election Commission and Others
High Court Of Kerala · (2015) 08 KL CK 0122
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 31 of 116
High Courts17 Aug 2015
The Commissioner of Income Tax Vs E.D. Benny
High Court Of Kerala · (2016) 283 CTR 212 : (2015) 234 TAXMAN 802
Income Tax Act, 1961 - Section 13, 132, 142(1), 143(3), 144
High Courts17 Aug 2015Allowed
Dhanyamo Vs State of Kerala
High Court Of Kerala · (2016) 1 ILR (Ker) 290 : (2015) 4 KHC 791 : (2016) LabIC 17
Constitution of India, 1950 - Article 14, 15, 15(1), 15(2), 15(3)Punjab Excise Act, 1914 - Section 30
High Courts17 Aug 2015
Sunil Kumar S. Vs Assistant Registrar of Co-Operative Societies and Others
High Court Of Kerala · (2015) 4 KLJ 154 : (2015) 4 LLN 737
Payment of Gratuity Act, 1972 - Section 7, 7(3A), 8
High Courts14 Aug 2015Disposed off
Sree Dharma Paripalana Yogam and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 08 KL CK 0101
Constitution of India, 1950 - Article 19(1)(g)
High Courts13 Aug 2015Allowed
Vinodkumar T.R. and Others Vs The Society, Enath Service Co-Operative Bank Ltd. and Others
High Court Of Kerala · (2015) 08 KL CK 0147
Constitution of India, 1950 - Article 14, 15, 15(3), 16, 16 (1)
High Courts13 Aug 2015Dismissed
M. Radhakrishnan Vs Kerala State Civil Supplies Corporation and Others
High Court Of Kerala · (2015) 4 KHC 652
Constitution of India, 1950 - Article 19, 19(1)(a), 19(1)(b), 19(1)(c), 19(2)
High Courts13 Aug 2015Allowed
T.P. Gopalakrishnan Vs State of Kerala
High Court Of Kerala · (2015) 08 KL CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Penal Code, 1860 (IPC) - Section 409, 477, 477APrevention of Corruption Act, 1988 - Section 13(1)(c), 13(2), 19
High Courts13 Aug 2015Allowed
Jayalekshmi B. Vs P. Sugunan and Others
High Court Of Kerala · (2015) 4 ILR Ker 817 : (2015) 4 KHC 325 : (2015) 3 KLJ 821 : (2015) 3 KLT 720
Civil Procedure Code, 1908 (CPC) - Section 105(2)Constitution of India, 1950 - Article 227Kerala Land Reforms Act, 1963 - Section 125(3), 2(6)
High Courts13 Aug 2015Disposed off
Salim P. Vs State of Kerala and Others
High Court Of Kerala · (2015) 08 KL CK 0077
High Courts13 Aug 2015Dismissed
K.M. Mohammed Shafi and Others Vs Union of India and Others
High Court Of Kerala · (2015) 08 KL CK 0063
Foreign Exchange Management Act, 1999 - Section 13(2), 16(3), 17, 17(4), 18
High Courts13 Aug 2015Allowed
Juby John Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 608 : (2015) 4 KLT 119
Kerala Forest Act, 1961 - Section 52, 53, 55, 61A, 61B
High Courts13 Aug 2015Dismissed
Mohini and Others Vs B. Thimmappa and Others
High Court Of Kerala · (2015) 4 ILR Ker 1005 : (2015) 5 KHC 48 : (2015) 4 KLJ 414 : (2015) 4 KLT 759
Limitation Act, 1963 - Section 27Specific Relief Act, 1963 - Section 34, 6
High Courts13 Aug 2015
Nileswar Range Kallu Chethu Vyavasaya Thozhilali Sahakarana Sangham Vs Commissioner of Income Tax, Calicut
High Court Of Kerala · (2016) 282 CTR 310 : (2016) 380 ITR 34 : (2015) 234 TAXMAN 698
Income Tax Act, 1961 - Section 80P, 80P(1), 80P(2), 80P(2)(a), 80P(2)(a)(vi)
High Courts13 Aug 2015Allowed
V.R. Vijayan Nair Vs Food Inspector, Changanacherry and Others
High Court Of Kerala · (2015) 4 KHC 936 : (2015) 4 KLJ 234 : (2016) 1 RCR(Criminal) 509
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Prevention of Food Adulteration Act, 1954 - Section 16, 16(1)(a), 16(1)(a)(i), 16(1)(a)(ii, 16(1)(a)(ii)
High Courts12 Aug 2015
Srimad Sudhindra Thirtha Swamiji Vs Raghavendra Thirtha Swami and Others
High Court Of Kerala · (2015) 4 KHC 193
Civil Procedure Code, 1908 (CPC) - Section 151, 24, 24(1)(b)(i), 24(3)(b), 38Constitution of India, 1950 - Article 227Kerala Police Act, 2011 - Section 57(c)
High Courts12 Aug 2015
Srimad Sudhindra Thirtha Swamiji Vs Raghavendra Thirtha Swami
High Court Of Kerala · (2015) 4 ILR Ker 134 : (2015) 3 KLJ 764 : (2015) 3 KLT 614
Civil Procedure Code, 1908 (CPC) - Section 151, 24, 24(1)(b)(i), 24(3)(b), 38Constitution of India, 1950 - Article 227Kerala Police Act, 2011 - Section 57(c)
High Courts12 Aug 2015Dismissed
Jayasree and Others Vs Rajan and Others
High Court Of Kerala · (2015) 08 KL CK 0059
Evidence Act, 1872 - Section 110
High Courts12 Aug 2015Allowed
N.T. Mohammed Shereef and Others Vs Association for Welfare of the Handicapped and Others
High Court Of Kerala · (2015) 08 KL CK 0030
High Courts12 Aug 2015
Asianet Satellite Communications Ltd. Vs The Commissioner of Income Tax, Thiruvananthapuram
High Court Of Kerala · (2015) 08 KL CK 0018
Income Tax Act, 1961 - Section 143(3), 260A, 263, 263(1), 40(a)(ia)