High Courts27 Jul 2015
Aneesh N.S. Vs Prem
High Court Of Kerala · (2015) 4 ILR (Ker) 763 : (2015) 4 KHC 172
Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 12
COURT ARCHIVE
High Court Of Kerala judgments, 2015
2,318 judgments · page 39 of 116
High Courts27 Jul 2015Disposed off
Beeba K. Nath Vs The State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 153 : (2015) 3 KLJ 529 : (2015) 3 KLT 541
High Courts27 Jul 2015Allowed
Mulamoottil Leasing and Hire Purchase Ltd. Vs Preethi Manoharan and Others
High Court Of Kerala · (2015) 07 KL CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 255(1)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts27 Jul 2015Dismissed
H. Rama Vs P.A. Aboobacker and Others
High Court Of Kerala · (2015) 07 KL CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 255(1), 313Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts27 Jul 2015Disposed off
Suresh Babu Kurien Vs State of Kerala and Others
High Court Of Kerala · (2015) 4 KHC 233
Land Acquisition Act, 1894 - Section 13A, 18, 4, 6, 9
High Courts27 Jul 2015Dismissed
Nazeer and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 5 KHC 23 : (2015) 4 KLJ 279
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120(B), 143, 147, 148, 149
High Courts27 Jul 2015Allowed
Deputy Director Vs Lalitha Ramakrishnan and Others
High Court Of Kerala · (2016) 148 FLR 502 : (2016) 1 ILR (Ker) 369 : (2015) 5 KHC 128 : (2015) 4 KLT 366 : (2016) 1 LLN 435
Constitution of India, 1950 - Article 226Employees State Insurance Act, 1948 - Section 45A, 75, 82Income Tax Act, 1961 - Section 132, 132(11), 132(12), 132(5)
High Courts27 Jul 2015Allowed
Administrator, Cosmopolitan Hospitals (P) Ltd. Vs Regional Provident Fund Commissioner, Tvm. and Others
High Court Of Kerala · (2016) 148 FLR 933 : (2016) 1 ILR (Ker) 49 : (2015) 5 KHC 16 : (2015) 4 LLJ 552 : (2016) 1 LLN 139 : (2016) LLR 148
High Courts25 Jul 2015Allowed
Mary Jacob Vs Elizabeth Jacob and Others
High Court Of Kerala · (2015) 5 KHC 234 : (2015) 4 KLJ 326
Protection of Women From Domestic Violence Act, 2005 - Section 12, 17, 17(1), 17(2), 19(1)(f)
High Courts24 Jul 2015Dismissed
Jalaja Sreenivasan and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0242
Constitution of India, 1950 - Article 226, 32Motor Vehicles Act, 1988 - Section 166
High Courts24 Jul 2015Dismissed
Gopalan A.M. Vs Umasankar and Others
High Court Of Kerala · (2015) 4 ILR Ker 123 : (2015) 4 KHC 252 : (2015) 3 KLJ 845 : (2015) 3 KLT 692
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 1, Order 11 Rule 22, Order 11 Rule 6
High Courts24 Jul 2015Dismissed
Alamelu K.K. Vs L. Pushkala and Others
High Court Of Kerala · (2015) 3 ILR Ker 987 : (2015) 4 KHC 240 : (2015) 3 KLJ 789 : (2015) 3 KLT 640 : (2016) 1 LLN 149 : (2016) 1 SCT 194
Payment of Gratuity Act, 1972 - Section 2(h), 6
High Courts24 Jul 2015Dismissed
Alamelu Vs Pushkala
High Court Of Kerala · (2015) 07 KL CK 0221
Payment of Gratuity Act, 1972 - Section 2(h), 6
High Courts24 Jul 2015
Anthru and Others Vs Sub-Inspector of Police, Panamaram Police Station and Others
High Court Of Kerala · (2015) 3 ILR Ker 775 : (2015) 4 KHC 61 : (2015) 3 KLJ 452
Constitution of India, 1950 - Article 22(2)Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 46, 57, 59Penal Code, 1860 (IPC) - Section 323, 354B
High Courts24 Jul 2015Dismissed
Augusty C.P. Vs State of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0200
Land Acquisition Act, 1894 - Section 4(1), 5A, 6, 6(1)
High Courts24 Jul 2015Dismissed
Aneesh M. Vs Union of India and Others
High Court Of Kerala · (2015) 07 KL CK 0187
High Courts24 Jul 2015Disposed off
R. Balan Vs State of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0184
Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 511
High Courts24 Jul 2015Dismissed
Leela Antony and Others Vs State of Kerala and Others
High Court Of Kerala · (2015) 07 KL CK 0152
Constitution of India, 1950 - Article 226
High Courts24 Jul 2015Dismissed
The Mathrubhumi Printing and Publishing Co. Ltd. Vs The Employees State Insurance Corporation and Others
High Court Of Kerala · (2016) 1 SCT 369
Employees State Insurance Act, 1948 - Section 2(9)Factories Act, 1948 - Section 46Industrial Disputes Act, 1947 - Section 2, 2(13), 2(s)
High Courts24 Jul 2015Allowed
K.K. Sumangala Vs State of Kerala
High Court Of Kerala · (2015) 07 KL CK 0133
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386(b)(i)Prevention of Corruption Act, 1988 - Section 13 (2), 13(1)(d), 19, 7