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High Court Of Kerala judgments, 2014

2,441 judgments · page 120 of 123

High Courts10 Jan 2014

Biju Ramesh Vs Employees State Insurance Corporation

High Court Of Kerala · (2014) CriLJ 2136 : (2014) 141 FLR 343 : (2014) 2 ILR 784 : (2014) 1 KHC 418 : (2014) 1 KLJ 649 : (2014) 1 KLT 614 : (2014) 2 LLJ 101 : (2014) 2 LLN 474 : (2014) LLR 359

Criminal Procedure Code, 1973 (CrPC) - Section 482Employees State Insurance Act, 1948 - Section 2(17) 40 44(1) 85(a) 85(e)
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High Courts10 Jan 2014Allowed

Madhan S. Vs Sub Registrar, Kollam and Others

High Court Of Kerala · AIR 2014 Ker 54 : (2014) 2 BC 1 : (2014) 1 ILR 586 : (2014) 1 KHC 249 : (2014) 1 KLJ 483 : (2014) 1 KLT 406

Civil Procedure Code, 1908 (CPC) - Order 38 Rule 10 64Income Tax Act, 1961 - Section 29Transfer of Property Act, 1882 - Section 52
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High Courts09 Jan 2014Allowed

Ayanikkattu Unniraja and Others Vs K.P. Gurudas and Another

High Court Of Kerala · (2014) 1 ILR 638 : (2014) 1 KHC 473 : (2014) 1 KLJ 517 : (2014) 2 RCR(Rent) 401

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, Order 23 Rule 1, Order 41 Rule 31Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2)(b), 11(3), 12, 15
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High Courts09 Jan 2014Dismissed

Suvama Vs Dr. Reni Philip and Others

High Court Of Kerala · (2014) CriLJ 1713 : (2014) 3 Crimes 12 : (2014) 1 KHC 112 : (2014) 1 KLJ 590 : (2014) 1 KLT 799 : (2014) 2 RCR(Criminal) 468

Criminal Procedure Code, 1973 (CrPC) - Section 173(2) 173(8) 174 207 482Penal Code, 1860 (IPC) - Section 120B 201 304 304A 336
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