High Courts20 Jan 2014Allowed
Y. Saramma Vs State of Kerala and The Manager, Jama-ath High School
High Court Of Kerala · (2014) 01 KL CK 0027
COURT ARCHIVE
High Court Of Kerala judgments, 2014
2,441 judgments · page 119 of 123
High Courts20 Jan 2014Disposed Off
Selvaraj. M Vs The Union of India and The Chief Engineer (Project), Project Bhraman
High Court Of Kerala · (2014) 01 KL CK 0026
High Courts20 Jan 2014
Ghosh K.V. Vs Managing Director, KSRTC and Others
High Court Of Kerala · (2014) 1 KHC 382 : (2014) 2 KLJ 201
High Courts20 Jan 2014Dismissed
Jaleel P.P. Vs P.K. Muralikrishnan and Others
High Court Of Kerala · (2014) 1 ILR 894 : (2014) 1 KHC 672 : (2014) LabIC 2331
Constitution of India, 1950 — Article 226, 316, 32, 320
High Courts17 Jan 2014
Commissioner of Income Tax Vs L. Vishnudas
High Court Of Kerala · (2014) 271 CTR 100 : (2014) 364 ITR 642
Income Tax Act, 1961 — Section 271, 271(1)(c), 276C
High Courts17 Jan 2014Dismissed
State of Kerala Vs Chandravathy Amma
High Court Of Kerala · (2014) 1 KLT 989
High Courts17 Jan 2014
Anil Kumar Vs Labour Commissioner
High Court Of Kerala · (2014) 4 KHC 827 : (2015) 1 KLJ 199 : (2014) 4 KLT 843
Industrial Disputes Act, 1947 — Section 2(e), 2(f)Kerala Recognition of Trade Unions Act, 2010 — Section 4
High Courts17 Jan 2014
Deepak Vs University of Kerala
High Court Of Kerala · (2014) 1 ILR 786 : (2014) 1 KLJ 750 : (2014) 1 KLT 520
Constitution of India, 1950 - Article 14 15 154 156(1) 163Kerala University Act, 1974 - Section 17 18 18(3) 7 7(10)
High Courts17 Jan 2014Allowed
Francis Vs Antony
High Court Of Kerala · AIR 2014 Ker 118 : (2014) 1 ILR 1023 : (2014) 1 KHC 731 : (2014) 1 KLJ 812 : (2014) 1 KLT 846
High Courts16 Jan 2014Dismissed
Kuriachan Chacko Vs Registrar of Finns
High Court Of Kerala · AIR 2014 Ker 1 : (2014) 2 KLJ 203 : (2014) 1 KLT 608
Partnership Act, 1932 - Section 17 42 42(a) 58 58(f)
High Courts16 Jan 2014
Ummer Farookh Vs Station House Officer and Others
High Court Of Kerala · (2014) 1 KHC 317 : (2014) 2 KLJ 199
High Courts16 Jan 2014Dismissed
M. Basheer Vs Remani Gopalan and Others
High Court Of Kerala · (2014) 1 ILR 724 : (2014) 1 KHC 436 : (2014) 1 KLJ 492 : (2015) 2 RCR(Rent) 133
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1), 11(2), 11(2)(b), 11(3)Registration Act, 1908 — Section 17, 17(1), 49Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts16 Jan 2014Dismissed
Neema Vs Commissioner of Entrance Examination
High Court Of Kerala · (2014) 1 KLT 834
High Courts15 Jan 2014
Haridasan K. Vs Deputy Director of Education
High Court Of Kerala · (2014) 3 ILR 149 : (2014) 3 KLT 263 : (2014) LabIC 2904
High Courts15 Jan 2014
George Vs District Collector
High Court Of Kerala · (2014) 2 KHC 688 : (2014) 3 KLJ 265
Constitution of India, 1950 — Article 226Kerala Revenue Recovery Act, 1968 — Section 52, 53, 54
High Courts15 Jan 2014
Sunil and Others Vs State of Kerala and Another
High Court Of Kerala · (2014) 1 KHC 469
Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Gaming Act, 1960 — Section 2(a), 5, 6, 7, 8
High Courts15 Jan 2014Dismissed
Ansalam S. Vs K.S.R.T.C.
High Court Of Kerala · (2014) 2 ILR 706 : (2014) 2 KHC 534 : (2014) 3 KLT 183
High Courts15 Jan 2014
Thankamma Oommen Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2014) 271 CTR 708 : (2014) 366 ITR 542
Income Tax Act, 1961 — Section 143(2), 144, 148, 149, 2(22)(e)