High Courts24 Jan 2014
Commissioner of Income Tax Vs Koncherry Coir Factories
High Court Of Kerala · (2014) 363 ITR 463
Income Tax Act, 1961 — Section 40(a), 80HHC, 80HHC(4C)
COURT ARCHIVE
High Court Of Kerala judgments, 2014
2,441 judgments · page 118 of 123
High Courts24 Jan 2014
Joy Vs State of Kerala
High Court Of Kerala · (2015) 2 CCR 264 : (2014) CriLJ 1297 : (2014) 2 Crimes 609 : (2014) 1 ILR 751 : (2014) 1 KHC 414 : (2014) 1 KLJ 529 : (2014) 1 KLT 588
Criminal Procedure Code, 1973 (CrPC) - Section 320(6) 320(8) 401 482Penal Code, 1860 (IPC) - Section 323 324 325 326 386
High Courts24 Jan 2014
M. Far Hotels Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (2014) 268 CTR 99 : (2014) 361 ITR 442
Income Tax Act, 1961 — Section 116, 143, 143(1), 154(1)(b)
High Courts23 Jan 2014
Roopa Vs State of Kerala
High Court Of Kerala · (2014) 1 ILR 509 : (2014) 1 KLJ 539 : (2014) 1 KLT 483
Arbitration and Conciliation Act, 1996 - Section 34 37Constitution of India, 1950 - Article 13 13(3)(a) 136Contract Act, 1872 - Section 23
High Courts22 Jan 2014
South Indian Bank Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (2015) 279 CTR 179 : (2014) 363 ITR 111
Income Tax Act, 1961 — Section 10, 139(5), 143(2), 143(3), 14A
High Courts22 Jan 2014Allowed
Varghese Mathew and Jessy Mathew Represented by their Power of Attorney Holder Vs T.R. Rajesh
High Court Of Kerala · (2014) 01 KL CK 0110
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3)
High Courts22 Jan 2014
Sankaran Nadar Thankarajan Nadar and Another Vs Suresh Kumar @ Surendran and Others
High Court Of Kerala · (2014) 1 KHC 801 : (2014) 2 KLJ 93
Constitution of India, 1950 — Article 227
High Courts22 Jan 2014
R. Sreekumar Vs Customs Excise and Service Tax Appellate Tribunal
High Court Of Kerala · (2014) 306 ELT 531 : (2014) 44 GST 457
Customs Act, 1962 — Section 108, 112(a), 114A, 124
High Courts21 Jan 2014Dismissed
Orkatkandiyil Shuhaib Vs Maniyoth Moidu and Another
High Court Of Kerala · (2014) 1 ILR 1086 : (2014) 1 KHC 665 : (2014) 2 KLT 177
Transfer of Property Act, 1882 — Section 108, 108(d)
High Courts20 Jan 2014
Commissioner of Income Tax Vs Panachayil Industries
High Court Of Kerala · (2014) 363 ITR 261
Income Tax Act, 1961 — Section 32A, 32A(2)(b)(iii), 80HH, 80-I, 80-IB
High Courts20 Jan 2014Dismissed
Nellachery Gopalan Vs N. Krishnan and Others
High Court Of Kerala · (2014) 01 KL CK 0111
High Courts20 Jan 2014Dismissed
Vijayakumar Kammath Vs Jayakumar Kammath and Others
High Court Of Kerala · (2014) 01 KL CK 0109
High Courts20 Jan 2014Disposed Off
Prathapan R.V. Vs Balachandran Pillai and Others
High Court Of Kerala · (2014) 01 KL CK 0108
High Courts20 Jan 2014Disposed Off
Prakashan Vs State of Kerala
High Court Of Kerala · (2014) 01 KL CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 313 428Penal Code, 1860 (IPC) - Section 34 379
High Courts20 Jan 2014Dismissed
P.V. Thankachan Vs Coir Board, Ministry of Micro, Small and Medium Enterprises and Subrata Kumar Biswal
High Court Of Kerala · (2014) 01 KL CK 0061
High Courts20 Jan 2014Disposed Off
P. Vijayan Vs Sub Inspector of Police, Changaramkulam
High Court Of Kerala · (2014) 01 KL CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Penal Code, 1860 (IPC) - Section 279 338
High Courts20 Jan 2014Allowed
N. Narayanan Vs State of Kerala
High Court Of Kerala · (2014) 01 KL CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts20 Jan 2014Dismissed
Aji V. Dev Vs State of Kerala
High Court Of Kerala · (2014) 01 KL CK 0058
Constitution of India, 1950 - Article 14 16
High Courts20 Jan 2014
Dr. S.C. Bantwal Vs State of Kerala
High Court Of Kerala · (2014) 2 KLJ 5
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304A
High Courts20 Jan 2014Allowed
The President, Kumbla Merchants Welfare Co-Operative Society Vs Smt. P. Shailaja and The Presiding Officer, The Labour Court
High Court Of Kerala · (2014) 01 KL CK 0051