High Courts08 Jan 2014
Soundarya Textiles Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2014) 362 ITR 488
Income Tax Act, 1961 — Section 269SS
COURT ARCHIVE
High Court Of Kerala judgments, 2014
2,441 judgments · page 121 of 123
High Courts08 Jan 2014Dismissed
F. Basheer Vs Regional Director, ESI Corporation and Another
High Court Of Kerala · (2014) 141 FLR 870 : (2014) 1 ILR 765 : (2014) 1 KHC 361 : (2014) 1 KLJ 532 : (2014) 2 KLT 451 : (2014) LabIC 1292 : (2014) 3 LLN 162 : (2014) LLR 637
Employees State Insurance Act, 1948 — Section 2(17), 2(9)
High Courts08 Jan 2014
Kadakkal Educational Trust Vs Commissioner of Income Tax
High Court Of Kerala · (2014) 369 ITR 59
Income Tax Act, 1961 — Section 10(23A), 10(23C)(vi), 12A
High Courts08 Jan 2014
Rajamma Vs State of Kerala
High Court Of Kerala · (2014) 1 KLJ 624 : (2014) 1 KLT 506
Criminal Procedure Code, 1973 (CrPC) - Section 428
High Courts08 Jan 2014Dismissed
Vanaraj Vs Santhanpara Grama Panchayat
High Court Of Kerala · (2014) 1 ILR 1067 : (2014) 1 KHC 766 : (2014) 1 KLT 1065
Kerala Panchayat Raj Act, 1994 — Section 161, 191(1)
High Courts07 Jan 2014
Madeena Timber Industries Vs State of Kerala
High Court Of Kerala · (2014) 69 VST 291
High Courts07 Jan 2014
Lalitha B. Vs State of Kerala and Others
High Court Of Kerala · (2014) 2 KHC 147 : (2014) 2 KLJ 707
Payment of Gratuity Act, 1972 — Section 4, 4(6)
High Courts07 Jan 2014Disposed Off
Muhammed Vs Asharaf and Others
High Court Of Kerala · (2014) 3 ACC 29 : (2014) 1 KHC 379 : (2014) 1 KLJ 480 : (2014) 2 KLT 464
High Courts06 Jan 2014
Rema Haridas Vs A.P. Amina and Another
High Court Of Kerala · (2014) 1 KHC 303 : (2014) 1 KLJ 606 : (2014) 1 KLT 313
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58, Order 9 Rule 8
High Courts06 Jan 2014
M/s. Kandankutty and Sons Vs State of Kerala and Others
High Court Of Kerala · (2014) 01 KL CK 0054
Kerala General Sales Tax Act, 1963 - Section 39
High Courts06 Jan 2014
Syriach Kurian Vs Union of India
High Court Of Kerala · (2014) 2 KHC 325 : (2014) 2 KLJ 883 : (2014) 3 KLT 557
Constitution of India, 1950 — Article 14, 21, 226Electricity Act, 2003 — Section 126, 126(1), 126(2), 127, 127(2)
High Courts06 Jan 2014Dismissed
George P. Cherukoth Vs State of Kerala and Others
High Court Of Kerala · (2014) 1 KHC 402 : (2014) 1 KLJ 621
Land Acquisition Act, 1894 — Section 18, 30, 54
High Courts06 Jan 2014
Shailamma Issac Vs Returning Officer
High Court Of Kerala · (2014) 2 KHC 17 : (2014) 1 KLT 410
Constitution of India, 1950 - Article 226 243(O) 243-O 243-ZG 324Kerala Panchayat Raj Act, 1994 - Section 153(13) 153(13a) 153(14a)
High Courts05 Jan 2014
Sajeev S. and Others Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2015) 1 KLJ 300
Constitution of India, 1950 — Article 14
High Courts03 Jan 2014
Lachmandas and Sons Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2014) 363 ITR 315 : (2015) 230 TAXMAN 145
Income Tax Act, 1961 — Section 143(3), 2(14), 2(47)
High Courts03 Jan 2014Allowed
Omana Mathai Vs Joseph Easo
High Court Of Kerala · (2014) 2 KLJ 10 : (2014) 1 KLT 689
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 20, 20(1), 20(3)
High Courts03 Jan 2014
Natural Wood and Veneers Pvt. Ltd. Vs Commissioner of Central Excise
High Court Of Kerala · (2014) 309 ELT 220
Central Excises and Salt Act, 1944 — Section 35F, 35GCustoms Act, 1962 — Section 130
High Courts03 Jan 2014Dismissed
John Milton Vs State of Kerala and Others
High Court Of Kerala · (2014) 01 KL CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 205 482Penal Code, 1860 (IPC) - Section 420
High Courts03 Jan 2014
Commercial Tax Officer Vs V.N. Pavithran
High Court Of Kerala · (2014) 45 GST 34
Central Sales Tax Act, 1956 — Section 2, 6, 8Kerala Value Added Tax Act, 2003 — Section 11, 11(2), 11(5), 12, 12(1)(b)
High Courts03 Jan 2014Allowed
Jose Vs State of Kerala
High Court Of Kerala · (2014) CriLJ 1917 : (2014) 1 KHC 661 : (2014) 2 KLJ 511 : (2014) 1 KLT 897 : (2014) 3 RCR(Criminal) 486
Criminal Procedure Code, 1973 (CrPC) — Section 272, 273, 274, 275, 276Evidence Act, 1872 — Section 3