High Courts03 Jan 2014
Mohanan Vs State of Kerala
High Court Of Kerala · (2014) 4 KLJ 32
Criminal Procedure Code, 1973 (CrPC) — Section 170(2), 428
COURT ARCHIVE
High Court Of Kerala judgments, 2014
2,441 judgments · page 122 of 123
High Courts02 Jan 2014
Stella Vs Kerala Forest Protective Staff Association
High Court Of Kerala · (2014) 01 KL CK 0133
Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(2)(b) 11(3)
High Courts02 Jan 2014
Sunny Jacob Jewellers and Wedding Centre Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2014) 267 CTR 361
Income Tax Act, 1961 — Section 132, 139, 144, 153A
High Courts02 Jan 2014Allowed
Oorazhma Devaswom Board Vs Brahmadathan Namboothiri and Others
High Court Of Kerala · (2014) 1 ILR 592 : (2014) 1 KHC 383 : (2014) 1 KLJ 486
Civil Procedure Code, 1908 (CPC) - Section 141 47
High Courts02 Jan 2014
Santhosh Vs Binu
High Court Of Kerala · (2015) 4 ACC 701 : (2015) ACJ 2268 : (2014) 1 ILR 806 : (2014) 1 KHC 342 : (2014) 1 KLJ 536 : (2014) 1 KLT 479
High Courts02 Jan 2014Disposed Off
T.G. NANDAKUMAR Vs State of Kerala, The Director, Central Bureau of Investigation, The Deputy Superintendent of Police, Crime Branch and Jomon Puthenpurackal
High Court Of Kerala · (2014) 01 KL CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 468 469
High Courts02 Jan 2014Dismissed
Employees'' State Insurance Corporation Vs Maria Tiles
High Court Of Kerala · (2014) 141 FLR 347 : (2014) 1 ILR 661 : (2014) 1 KHC 166 : (2014) 1 KLJ 510 : (2014) 1 KLT 283 : (2014) 2 LLJ 70 : (2014) LLR 805
Employees State Insurance Act, 1948 - Section 2(14) 2(8) 53 68
High Courts02 Jan 2014Dismissed
Kurian E. Kalathil Vs KSEB, Tvm and Another
High Court Of Kerala · AIR 2014 Ker 35 : (2014) 1 ILR 676 : (2014) 1 KHC 149 : (2014) 1 KLJ 477
Limitation Act, 1963 - Section 14 3Specific Relief Act, 1963 - Section 34
High Courts02 Jan 2014Dismissed
Revenue Divisional Officer Vs Jalaja Dileep
High Court Of Kerala · (2014) 1 ILR 492 : (2014) 1 KHC 96 : (2014) 1 KLJ 586 : (2014) 1 KLT 161
Constitution of India, 1950 - Article 226Kerala Land Tax Act, 1961 - Section 18
High Courts02 Jan 2014
Pramod Kumar Vs Kerala State Road Transport Corporation
High Court Of Kerala · (2014) 1 ILR 949 : (2014) 1 KHC 614 : (2014) 1 KLJ 767 : (2014) 1 KLT 511
Motor Vehicles Act, 1988 - Section 100 102 103 103(2) 103(2)(a)
High Courts02 Jan 2014Dismissed
Shailamma ISSAC Vs The Returning Officer and Others
High Court Of Kerala · (2014) 1 KLJ 513 : (2014) 1 KLT 208
Kerala Panchayat Raj (Election of President and Vice President) Rules, 1995 — Rule 9(7)(a)Kerala Panchayat Raj Act, 1994 — Section 153(14)
High Courts02 Jan 2014
K. Saraswathi Vs General Manager, Southern Railway and Others
High Court Of Kerala · (2014) 1 KLJ 612 : (2014) 2 KLT 494 : (2014) LabIC 1932
Constitution of India, 1950 — Article 21, 226, 227
High Courts01 Jan 2014
Abdul Rasheed Vs Sub-Inspector of Police
High Court Of Kerala · (2014) 2 Crimes 619
Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 341
High Courts01 Jan 2014Partly Allowed
Achuthan Vs State of Kerala
High Court Of Kerala · (2014) 2 KLJ 738 : (2014) 2 KLT 705
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 31, 313, 427, 427(2), 433Evidence Act, 1872 — Section 103, 11, 122
High Courts01 Jan 2014
Francis T.V. Vs State of Kerala and Another
High Court Of Kerala · (2014) 1 ILR 534 : (2014) 1 KHC 261 : (2014) 2 KLJ 194 : (2014) 1 KLT 391 : (2014) 3 RCR(Civil) 654 : (2014) 3 RCR(Criminal) 636
Drugs and Cosmetics Rules, 1945 — Rule 66(2)
High Courts01 Jan 2014Allowed
M. Veerappa Moily Vs The Sub Inspector of Police and The District Election Officer
High Court Of Kerala · (2014) 01 KL CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 2(w)Representation of the People Act, 1951 - Section 126 129 130 132 134Transplantation of Human Organs and Tissues Act, 1994 - Section 22
High Courts01 Jan 2014Disposed Off
Sajan P. Ibrahim Vs M/s. Dhanashilpi Chits Pvt. Ltd.
High Court Of Kerala · (2014) 01 KL CK 0056
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 118(a) 138 139
High Courts01 Jan 2014Dismissed
Denny Abraham George Vs M.K. Rajan and The National Insurance Co. Ltd.
High Court Of Kerala · (2014) 01 KL CK 0055
High Courts01 Jan 2014
Commissioner of Income Tax Vs Cochin Stock Exchanges Ltd.
High Court Of Kerala · (2014) 269 CTR 93 : (2014) 363 ITR 382 : (2014) 226 TAXMAN 161
Income Tax Act, 1961 — Section 11(1A), 11(1A)(a)(ii), 143(3), 2(47), 2(47)(v)Transfer of Property Act, 1882 — Section 53A
High Courts01 Jan 2014Dismissed
Sivaprasad Vs C.T. Shinto, Joshy and The Manager
High Court Of Kerala · (2014) 2 KLJ 19