Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3A), 13(3A), 13(4)

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High Courts09 Jul 2012Allowed

V. Rajagopalan Vs University of Calicut and Others

High Court Of Kerala · (2012) 3 KLJ 347

Constitution of India, 1950 — Article 14

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High Courts09 Jul 2012Dismissed

C.K. Sobhana Vs The District Collector and Others

High Court Of Kerala · (2012) 3 KLJ 687

Kerala Education Act, 1958 — Section 11, 12, 12A, 12A(1), 12A(2)

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High Courts09 Jul 2012Dismissed

Parry Agro Industries Ltd. Vs Jt. CIT

High Court Of Kerala · (2012) 07 KL CK 0020

Income Tax Act, 1961 — Section 143(2), 32, 32(1), 32AB, 37

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High Courts07 Jul 2012

Sudhannaya Vs Umashankar Valsan

High Court Of Kerala · (2013) 2 Crimes 550

Protection of Women from Domestic Violence Act, 2005 — Section 18, 19, 26(1)

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High Courts06 Jul 2012

Asharaf Vs Eramala Grama Panchayat

High Court Of Kerala · (2012) 3 KLJ 849 : (2012) 3 KLT 323

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High Courts06 Jul 2012

U.K. Subaida and Ashraf Vs The Syndicate Bank

High Court Of Kerala · (2012) 07 KL CK 0238

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High Courts06 Jul 2012Dismissed

Eruvankayi Pradeep Vs District Collector, Kannur District, P.O. Kannur., Tahsildar (Revenue Recovery), Thalassery, P.O. Thalassery And Village Officer, Kandam Kunnu Village, P.O. Nirmalagiri, Thalassery Taluk

High Court Of Kerala · (2012) 07 KL CK 0130

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High Courts06 Jul 2012

Prabhavathy Vs Director General of Police

High Court Of Kerala · (2012) 3 KLT 934

Civil Procedure Code, 1908 (CPC) — Section 122, 89

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High Courts06 Jul 2012

Prabhavathy, K. Vs Director General of Police and Others

High Court Of Kerala · (2012) 3 ILR (Ker) 922 : (2012) 3 KLJ 856

Civil Procedure Code, 1908 (CPC) — Section 122, 89

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High Courts06 Jul 2012Dismissed

Cheranallur Service Co-Operative Bank Ltd. Vs State of Kerala and Others

High Court Of Kerala · (2012) 4 KLJ 118

Kerala Co-operative Societies Act, 1969 — Section 100, 2, 2(i), 3, 69

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High Courts06 Jul 2012

P.M. Sumesh Vs State of Kerala and Another

High Court Of Kerala · (2012) 4 KLJ 635

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 482Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22, 23, 25, 4(1A)

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