COURT ARCHIVE

High Court Of Kerala judgments, 2012

2,273 judgments · page 61 of 114

High Courts13 Jul 2012

Jayamala Vs State of Kerala and Another

High Court Of Kerala · (2013) CriLJ 622 : (2012) 3 KLJ 454

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 473, 482Penal Code, 1860 (IPC) — Section 120B, 153A, 173(2), 295A

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High Courts13 Jul 2012

Lijeesh K. Vs State of Kerala

High Court Of Kerala · (2012) 3 KLJ 240

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts13 Jul 2012Dismissed

Gopinathan Vs Nedungadi Bank Ltd.

High Court Of Kerala · (2013) 3 KLT 115

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High Courts13 Jul 2012Allowed

Karunakaran Nambiar Vs State of Kerala

High Court Of Kerala · (2012) 4 ILR (Ker) 361 : (2012) 3 KLJ 685

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(3), 195, 463, 471Penal Code, 1860 (IPC) — Section 172, 173, 175, 176, 177

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High Courts13 Jul 2012Dismissed

Trivandrum Club Vs Sales Tax Officer (Luxury Tax)

High Court Of Kerala · (2012) 3 KLJ 816 : (2012) 3 KLT 682 : (2012) 54 VST 442

Kerala Tax on Luxuries Act, 1976 — Section 4(2A)

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High Courts13 Jul 2012

Jacob Mathew and Another Vs Manikantan alias G. Mani and Another

High Court Of Kerala · (2012) 3 KLJ 567

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502

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High Courts12 Jul 2012Allowed

Divisional Forest Officer Vs Abid @ Abid Mohammed

High Court Of Kerala · (2012) 3 KLJ 833

Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Wild Life (Protection) Act, 1972 — Section 2(16), 2(36), 39(1)(d), 50, 51

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High Courts11 Jul 2012

Seena Vs Haridas

High Court Of Kerala · (2012) 3 KLJ 227 : (2012) 3 KLT 331

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High Courts11 Jul 2012

Johny J. Vilangadan Vs General Manager, Southern Railway and Another

High Court Of Kerala · (2012) 07 KL CK 0333

Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 14, 15

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High Courts11 Jul 2012Dismissed

K.A. Muhammed Asharaf and Another Vs The State of Kerala and Another

High Court Of Kerala · (2013) 1 Crimes 426 : (2012) 3 KLJ 691

Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Prevention of Food Adulteration Act, 1954 — Section 16(ia)(ii), 2(1)(a)(e)(j), 2(v), 7(i)

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High Courts11 Jul 2012Allowed

Antony Pattukulangara Vs E.N. Appukuttan Nair and Others

High Court Of Kerala · (2012) 3 KLJ 727

Kerala Co-operative Societies Act, 1969 — Section 2(oa), 2(ob), 28(1C)

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High Courts11 Jul 2012Allowed

Arun Kumar S. and Another Vs Abdubaker Sidhique and Another

High Court Of Kerala · (2012) 3 KLJ 819

Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Kerala Police Act, 1960 — Section 38, 52, 64(3)Penal Code, 1860 (IPC) — Section 283, 294(b), 321, 323, 34

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High Courts10 Jul 2012Dismissed