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High Court Of Kerala judgments, 2012

2,273 judgments · page 60 of 114

High Courts16 Jul 2012

Vinodhan Vs Thulasidevi

High Court Of Kerala · (2012) 07 KL CK 0118

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(1), 11(2), 11(2)(b), 11(3), 11(4)(2)
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High Courts16 Jul 2012Allowed

Indian Overseas Bank, G.B. Road, Palakkad Vs Electro Accoustics Private Limited, 7/559, Kunnathurmedu, Palakkad-13, K.T.J. Mathew, Managing Director, Electro Accoustics Private Limited, Ritz Hotel Annex, Coonoor, Nilgiri, Tamil Nadu, K.T. Joseph, Director, Electro Accoustics Private Limited, Kariparambil, Convent Road, Kozhikode-1 and Mrs. Devi R. Chandran, Director, Electro Accoustics, D-5/16, 1st Link Road, ITI Campus, Madras-36

High Court Of Kerala · (2012) 07 KL CK 0077

Civil Procedure Code, 1908 (CPC) — Section 34, 34(1)
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High Courts13 Jul 2012

Nisha Susan George Vs Alexander Vadakkedam

High Court Of Kerala · AIR 2013 Ker 88 : (2012) 4 KLJ 131 : (2012) 4 KLT 246 : (2013) 1 RCR(Civil) 474

Constitution of India, 1950 — Article 227Divorce Act, 1869 — Section 10AFamily Courts Act, 1984 — Section 10, 7, 7(2)
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