High Courts17 Jul 2012
P.J. Thomas Vs State of Kerala, The General Manager District Industries Center and The Taluk Industries Officer
High Court Of Kerala · (2012) 07 KL CK 0270
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 58 of 114
High Courts17 Jul 2012
A. Remanan Vs The Authorized Officer/Chief Manager, State Bank of India, Regional Business Office, Beach Road, Alappuzha - 688001 and The Branch Manager, State Bank of India, South Kuthiyathode Branch, Kuthiathode P.O., Cherthala, Alappuzha - 688533
High Court Of Kerala · (2012) 07 KL CK 0257
High Courts17 Jul 2012
Ali A.K. Vs The Authorised Officer, UCO Bank, Ravipuram, M.G. Road, Ernakulam, Cochin-682018 and Branch Manager UCO Bank, M.G. Road, Ernakulam Branch, Ernakulam District, Pin-682016
High Court Of Kerala · (2012) 07 KL CK 0256
Kerala Value Added Tax Act, 2003 — Section 13(2)
High Courts17 Jul 2012
District Co-Operative Bank Vs Dinesh M.
High Court Of Kerala · (2012) 3 KLJ 636
Kerala Co-operative Societies Rules, 1969 — Rule 186(1B)
High Courts17 Jul 2012
Shynymol Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 629 : (2012) 3 KLT 646
Kerala Panchayat Raj Act, 1994 — Section 166, 166(1)
High Courts17 Jul 2012
M/s.United Timber Corporation Vs Commercial Tax Officer Commercial Taxes and State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0212
Kerala Value Added Tax Act, 2003 — Section 25(1)
High Courts17 Jul 2012Dismissed
M.V. Thomas Vs The District Collector, Ernakulam, District, Collectorate, Ernakulam 682 030, The Deputy Tahsildar Revenue Recovery, Taluk Office, Kunnathunadu Perumbavoor 683 542 and The Commercial Tax Officer (WC) Office of The Deputy Commissioner, Commercial Taxes Ernakulam 682 018
High Court Of Kerala · (2012) 07 KL CK 0211
Kerala Revenue Recovery Act, 1968 — Section 65, 83(1)
High Courts17 Jul 2012Dismissed
Indira. P. Vs Authorised Officer/Manager, Pathanamthitta District Co-Operative bank Ltd., Pathanamthitta, Head Office, Pathanmthitta-689 645 and Pathanamthitta District Co-Operative Bank Ltd.
High Court Of Kerala · (2012) 07 KL CK 0210
High Courts17 Jul 2012Dismissed
Kerala State Electricity Board, Vythuthi Bhavan, Pattom, Thiruvananthapuram 695 001 Vs John Philip (represented by Power of Attorney Holder George John) and State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0205
Land Acquisition Act, 1894 — Section 4(1)
High Courts17 Jul 2012
N.P. Vinod, Omanakutty Amma Nair and Biju Devassy Vs North Malabar Gramin Bank
High Court Of Kerala · (2012) 07 KL CK 0192
High Courts17 Jul 2012
G. Krishna Kumar and Geetha Krishna Kumar Vs State of Kerala and Muhammed Kunju
High Court Of Kerala · (2012) 07 KL CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 34, 420, 465, 466, 468
High Courts17 Jul 2012Dismissed
Ansari Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 161, 237, 313, 428, 432Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts17 Jul 2012
Venugopalan Nair Vs Jayasree V. Nair
High Court Of Kerala · (2012) 4 ILR (Ker) 640 : (2012) 3 KLJ 398 : (2012) 3 KLT 342 : (2012) 4 RCR(Civil) 518
Constitution of India, 1950 — Article 14, 15, 21Protection of Women From Domestic Violence Act, 2005 — Section 17, 18, 18, 19, 19Specific Relief Act, 1963 — Section 41
High Courts17 Jul 2012
Kunjupennu Narayani Vs The Union of India and The Principal Secretary To Government
High Court Of Kerala · (2012) 07 KL CK 0128
High Courts17 Jul 2012
Jithu N.S. Vs K.C. Joy, Kakkanattil House, Kalamboor P.O. Piravom and Others
High Court Of Kerala · (2012) 07 KL CK 0119
High Courts17 Jul 2012Allowed
Sujatha S. Nair Sree Rangam, Kattuvankonam, Poothakkulam P.O. Kollam, Dinesh, Dileep and Deepa Vs Thajinisa Valathungal P.O., Kollam, Nahas, Vayalil Veedu, Manakkadu,(Near Malikavayalil Thykkavu) Thekkevila Cherry, Kundakkal Village, Kollam and M/s Oriental Insurance Co. Ltd., L.I.C. Building, Chinnakkada, Kollam
High Court Of Kerala · (2012) 07 KL CK 0115
High Courts17 Jul 2012
Bhavani (died) and Others Vs Somasekharan, Chandramathi, K. Rajan and Indira
High Court Of Kerala · (2012) 07 KL CK 0098
Kerala Panchayat Raj Act, 1994 — Section 68
High Courts17 Jul 2012
Majeed P.V. Vs The Commercial Tax Officer, Department of Commercial Taxes, Kothamangalam P.O., Ernakulam District-686 651
High Court Of Kerala · (2012) 07 KL CK 0061