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High Court Of Kerala judgments, 2012

2,273 judgments · page 56 of 114

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High Courts19 Jul 2012Allowed

Sinoj S. Nair Vs S. Kuttan and M.T. Rajeshkumar

High Court Of Kerala · (2012) 07 KL CK 0300

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High Courts19 Jul 2012Dismissed

S. Krishnaprasad Vs Udayakumar and S. Biju

High Court Of Kerala · (2012) 07 KL CK 0297

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3
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High Courts19 Jul 2012Dismissed

Radhamani Amma, Gopakumar Rep. By His Mother and Power of Attorney Holder Rahamani Amma and Kavitha Kumari Rep. By His Mother and Power of Attorney Holder Rahamani Amma Vs Saraswathy Amma and Appukuttan Pillai

High Court Of Kerala · (2012) 07 KL CK 0295

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
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High Courts19 Jul 2012Allowed

Johny Vs Ajesh @ Ali, Thomas K.T., Partner, Paragon Rubber Industries, New India Assurance Co. Ltd. and Vijayan

High Court Of Kerala · (2012) 07 KL CK 0294

Motor Vehicles Act, 1988 — Section 163A
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High Courts19 Jul 2012

M/S. S.B. Tex Vs The Commercial Tax Officer, Wadakkanchery, Pin - 680582 and Inspecting Assistant Commissioner, Department Commercial Taxes, Thrissur, Pin - 680004

High Court Of Kerala · (2012) 07 KL CK 0280

Kerala Revenue Recovery Act, 1968 — Section 71
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High Courts19 Jul 2012Dismissed

Krishna Kumar Vs The Joint Regional Transport Officer, (Additional Registering Authority), Guruvayoor, Pin- 680103 and The Joint Regional Transport Officer, Irinjalakuda, Pin- 680121

High Court Of Kerala · (2012) 07 KL CK 0279

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High Courts19 Jul 2012Dismissed

Sreesan Vs P.M. S.A. High School

High Court Of Kerala · (2012) 3 KLJ 615 : (2012) 3 KLT 551

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High Courts19 Jul 2012Dismissed

Haritha Vs Dhanalakshmi Bank

High Court Of Kerala · (2012) 07 KL CK 0262

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High Courts19 Jul 2012

Sarala, Lekshmi Vilasom, Uliyakkoil Cherry Kollam and Chandran, Lekshmi Vilasom, Uliyakkoil Cherry, Kollam Vs Vijayan and Corporation of Kollam

High Court Of Kerala · (2012) 07 KL CK 0261

Civil Procedure Code, 1908 (CPC) — Section 9
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High Courts19 Jul 2012

M.M. James, Malayil House, Muttam P.O. Thodupuzha - 685587 and Sunitha James, Malayil House, Muttam P.O. Thodupuzha - 685587 Vs The Authorised Officer, State Bank of Travancore, Zonal Office, Ernakulam- 682036 and The Branch Manager, State Bank of Travancore, Muttom, Thundanganad, Adb Branch P.O. Muttom - 685587

High Court Of Kerala · (2012) 07 KL CK 0247

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 31(i), 31(j)
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High Courts19 Jul 2012

Prince Ignasious Polekkattu House Near Amrutha Hospital, Edappally (N), Kochi-24 Vs Peoples Urban Co-op. Bank Ltd No. 51, Head Office, Thripunithura, Ernakulam District and The Assistant General Manager, Peoples Urban Co-Operative Bank Ltd. No. 51, Head Office, Thripunithura, Ernakulam District

High Court Of Kerala · (2012) 07 KL CK 0246

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High Courts19 Jul 2012Allowed

Valsala Siva Rajan Vs K. Sivarajan

High Court Of Kerala · (2012) 07 KL CK 0230

Civil Procedure Code, 1908 (CPC) — Section 152
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High Courts19 Jul 2012

Remadevi R., Velloor Puthenpurayil House, Anari North, Ayaparambu (P.O), Karuvatta Via., Alleppey District Vs Authorised Officer, Alappuzha District Co-Operative Bank, Veeyapuram Branch, Alappuzha District - 690 514, Branch Manager, Alappuzha District Co-Operative Bank, Veeyapuram Branch, Alappuzha District - 690 514 and General Manager, Alappuzha District Co-Operative Bank, Head Office, Alappuzha-690 501

High Court Of Kerala · (2012) 07 KL CK 0209

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High Courts19 Jul 2012

M.J. Paul, Maria Agencies, Market Road, Edappally, Ernakulam Vs The Commercial Tax Officer, Ist Circle, Department of Commercial Taxes, Kalamassery, Cochin, Pin-682034, The Kerala Sales Tax Appellate Tribunal, Additional Bench, Ernakulam, Cochin, Pin-682015 and The Deputy Tahsildar (Revenue Recovery), Taluk Office, Kanayannur, Ernakulam, Pin-682011

High Court Of Kerala · (2012) 07 KL CK 0185

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High Courts19 Jul 2012

T.R. Sambasivan Nair Vs The Kerala State Co-operative Employees Pension Board and The Vallamkulam Service Co-operative Bank Ltd.

High Court Of Kerala · (2012) 07 KL CK 0172

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High Courts19 Jul 2012Dismissed

Sudhakaran Vs K. Padmanabhan

High Court Of Kerala · (2012) 07 KL CK 0165

Kerala Land Reforms Act, 1963 — Section 102
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High Courts19 Jul 2012

Shivadasan T.K. Vs The Tahsildar, Revenue Recovery, Thalassery and Thalassery Primary Co-Operative Agricultural and Rural Development Bank

High Court Of Kerala · (2012) 07 KL CK 0162

Kerala Revenue Recovery Act, 1968 — Section 71
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High Courts19 Jul 2012

Neel Jose, Ezhuthupurayil House, Kadaplamattom P.O., Pala Vs The Regional Transport Officer, (Secretary, Regional Transport Authority), Kottayam, Pin-686002 and The Joint Regional Transport Officer, Vaikom, Pin-686141

High Court Of Kerala · (2012) 07 KL CK 0161

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High Courts19 Jul 2012Disposed Off

K.P. Abdul Majeed Vs The Assistant Commissioner of Income Tax, Circle 1 [1], Aayakar Bhavan, Calicut-673001 and Commissioner of Income Tax (Appeals) Aayakar Bhavan, Calicut-673001

High Court Of Kerala · (2012) 07 KL CK 0160

Income Tax Act, 1961 — Section 251
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High Courts19 Jul 2012

M. Muhammed Nazar Vs The Chief Manager, State Bank of India Regional Business Office, Beach Road Alappuzha, Pin - 688011 and Ombudsman For Banking Institution Reserve Bank of India Building, Bakery Junction Trivandrum, Pin - 695001

High Court Of Kerala · (2012) 07 KL CK 0159

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