High Courts23 Jul 2012
Kasim Vs K.M. Abdulla, K. Mohammed Shafi, Residing Do. Do. and The Manager United India Insurance Co. Ltd., M.G. Road Kasaragode P.O.
High Court Of Kerala · (2012) 07 KL CK 0120
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 54 of 114
High Courts23 Jul 2012Dismissed
Suresh Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 2(Wa)Penal Code, 1860 (IPC) — Section 302, 392
High Courts23 Jul 2012Dismissed
M.K. Parvathy Vs Government of India and Others
High Court Of Kerala · (2012) 07 KL CK 0056
High Courts23 Jul 2012
Shameena Rasheed, Hajara and Aneesa Vs Haj Committee of India and Kerala State Haj Committee
High Court Of Kerala · (2012) 07 KL CK 0038
High Courts23 Jul 2012
C.A. Joseph Vs The District Collector, Collectorate, Kakkanadu, Ernakulam and The Re-Surveyor, Office of The Re-Survey Superintendent Near Sub Registrar Office, Ernakulam South
High Court Of Kerala · (2012) 07 KL CK 0035
Kerala Survey And Boundaries Act, 1961 — Section 10, 13, 6, 7, 9
High Courts23 Jul 2012Dismissed
Mayadevi. A, U.D. Typist, District Office Economics and Statistics Department, Civil Station Palakkad-678001 Vs State of Kerala, The Director Economics and Statistics Department Directorate of Economics and Statistics and Suresh Kumar P. Statistical Assistant Grade-I Department of Economic and Statistics
High Court Of Kerala · (2012) 07 KL CK 0032
High Courts20 Jul 2012Dismissed
Pushpa Jose and Jency Vs Receiver in O.S. No. 399/87, Mr. Alexander. J Arakkal, Advocate, Kottayam-686001 and Others
High Court Of Kerala · (2012) 07 KL CK 0341
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts20 Jul 2012Allowed
Kalliani Vs Kerala Shops and Commercial Establishment Workers Welfare Fund Board
High Court Of Kerala · (2013) 136 FLR 724 : (2013) 1 KLJ 579 : (2012) 4 KLT 875 : (2013) 1 RCR(Civil) 786 : (2013) 1 SCT 543
Kerala Shops and Commercial Establishment Workers Welfare Fund Act, 2006 — Section 4(1)
High Courts20 Jul 2012Dismissed
Valsala. M., Geetha M. and Rani M. Vs Jayarajan and Others
High Court Of Kerala · (2012) 07 KL CK 0323
High Courts20 Jul 2012Dismissed
Mary Thomas Attullil Vs The District Collector Ernakulam, Kakkanad, The Secretary, Thrikkakara Grama Panchayath, Kakkanad and V.J. Paily, The Secretary, Athani, Cemetary Samrakshana Samithy, St.Antony''S church
High Court Of Kerala · (2012) 07 KL CK 0304
High Courts20 Jul 2012Allowed
Sri. Thomas Vs State of Kerala, The Revenue Divisional Office Pala and The Secretary Kaduthuruthy Grama Panchayath, Kaduthuruthy
High Court Of Kerala · (2012) 07 KL CK 0299
Land Acquisition Act, 1894 — Section 4(1)
High Courts20 Jul 2012
T.M. Shaji, Thenammakkal House, Kanjirappally, (Proprietor, Aisha Rubbers Kanjirappally, Kottayam District) Vs Intelligence Officer, Squad No. 1, Commercial Taxes, Kottayam District, Dy. Commissioner, Commercial Taxes, Kottayam, Commissioner of Commercial Taxes, Vikas Bhavan P.O., Thiruvananthapuram-695 033 and Dy. Tahsildar (Revenue Recovery), Kanjirappally
High Court Of Kerala · (2012) 07 KL CK 0293
Kerala General Sales Tax Act, 1963 — Section 45A
High Courts20 Jul 2012
Linish P. Mathew, C/o. Yohannan Mathew Eastern Trading and Cont. EST., PO Box No. 204, Alkhobar, Kingdom of Saudi Arabia Vs Mruthula Mathew, Kannothara Orappankuzhiyil House, Muttambalam Kara, Muttambalam Village, Muttambalam PO, Kottayam District 686004
High Court Of Kerala · AIR 2013 Ker 39 : (2012) 3 KLJ 460
Civil Procedure Code, 1908 (CPC) — Section 107Divorce Act, 1869 — Section 10, 10A, 16, 17, 18Hindu Marriage Act, 1955 — Section 13B
High Courts20 Jul 2012Disposed Off
Dr. R. Padmakumar, No. 12, Ansal River Dale, Eroor, Thripunithura Vs The Deputy Commissioner of Income Tax, Central Cirlce, Ernakulam-682018 and The Commissioner of Income Tax (Appeals), Ernakulam-682018
High Court Of Kerala · (2012) 07 KL CK 0254
Income Tax Act, 1961 — Section 220(6)
High Courts20 Jul 2012Allowed
M/s. New India Assurance Co. Ltd. Vs Prakasan Nair and Others
High Court Of Kerala · (2012) 07 KL CK 0250
High Courts20 Jul 2012
Molly Sebastian C/o. Varkey Joseph House No. XXVII/74 Vattekunnam, Edappally North Kochi - 24 Vs C.M. Bhadran Chettipparambil House, Vattekunnam, Edappally North Kochi - 24 and Others
High Court Of Kerala · (2012) 07 KL CK 0249
High Courts20 Jul 2012
Modi Rubber Ltd., Kochi, Ernakulam District Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0248
Kerala General Sales Tax Act, 1963 — Section 17D
High Courts20 Jul 2012
Abdul Gafoor, Edavanakkattu House, Thiruvanchikulam, Kodungallur,Thrissur District and Abdul Nazar, Edavanakkattu House, Thiruvanchikulam, Kodungallur,Thrissur District Vs Intelligence Officer, Squad No. 1, Department of Commercial Taxes, Pankaj Buildings, Thrissur-680001, Asst.Commissioner (Assessment), Commercial Taxes Special Circle, Thrissur-680001 and Deputy Commissioner (Appeals), Department of Commercial Taxes, Palakkad-678001
High Court Of Kerala · (2012) 07 KL CK 0245
High Courts20 Jul 2012
Neetha Sebastian Vs Sales Tax Officer, 1st Circle, Commercial Taxes, Ernakulam and Another
High Court Of Kerala · (2012) 54 VST 328
High Courts20 Jul 2012Dismissed
Dany Jones and Jomon Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 395