High Courts24 Jul 2012Allowed
The Commissioner of Income Tax, Cochin Vs M/s. Forbes, Ewart and Figgis (P) Ltd., Cochin-3
High Court Of Kerala · (2012) 07 KL CK 0220
Income Tax Act, 1961 — Section 37, 37(4)
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 52 of 114
High Courts24 Jul 2012Dismissed
Commissioner of Customs, Cochin Vs Shree Simandar Enterprises
High Court Of Kerala · (2012) 283 ELT 369 : (2013) 18 GSTR 209
Customs Act, 1962 — Section 27
High Courts24 Jul 2012Allowed
Ajith T.P., C. No. 9850, Central Prison, Kannur Vs The State of Kerala
High Court Of Kerala · (2012) 4 KLJ 62 : (2012) 4 KLT 73
Constitution of India, 1950 — Article 136, 142, 21Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 313, 435, 482Penal Code, 1860 (IPC) — Section 34, 392, 398, 414
High Courts24 Jul 2012
Paulose Alias Paily Vs Benny Varghese, Represented By Power of Attorney Holder V.P. John and Others
High Court Of Kerala · (2012) 07 KL CK 0199
Registration Act, 1908 — Section 59, 60Succession Act, 1925 — Section 63(c)
High Courts24 Jul 2012
Sajin Joy, Proprietor, M/s. Planet Constructions, Puthencruz P.O., Ernakulam-682 308 Vs Commercial Tax Officer (Works Contract), Department of Commercial Taxes, Ernakulam-682 013 and Commercial Tax Inspector, Commercial Tax Checkpost, Walayar-678 121
High Court Of Kerala · (2012) 07 KL CK 0186
Central Sales Tax Act, 1956 — Section 8(3)(b)Kerala Value Added Tax Act, 2003 — Section 47(2)
High Courts24 Jul 2012
Dr. S. Venugopu Research Officer (Rtd.), Scert, ''Vinod'' Meleputhen Veedu, Kannanmoola, Thiruvananthapuram Vs State Council of Educational Research and Training (Scert) Thiruvananthapuram - 695012, The Senior Administrative Assistant State Council of Education Research and Training (Scert) Thiruvananthapuram- 695012 and The Director of Public Instruction Thiruvananthapuram - 695001
High Court Of Kerala · (2012) 07 KL CK 0167
Kerala Lok Ayukta Act, 1999 — Section 12, 2, 20, 8, 8(1)
High Courts24 Jul 2012Dismissed
A.J. Shabu and Others Vs Jameskutty Jacob and Others
High Court Of Kerala · (2012) 07 KL CK 0125
Limitation Act, 1963 — Article 64
High Courts24 Jul 2012Dismissed
Syndicate Bank Vs Assistant Secretary
High Court Of Kerala · (2012) 135 FLR 355 : (2012) 3 KLT 610
Companies Act, 1956 — Section 617Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 58, 59, 72
High Courts24 Jul 2012
Prem Vijayan Vs State of Kerala
High Court Of Kerala · (2013) 2 Crimes 191 : (2012) 4 KLJ 11 : (2012) 4 KLT 330
Penal Code, 1860 (IPC) — Section 156, 173, 190, 201, 34
High Courts24 Jul 2012Dismissed
Poonjar Koickal Royal Family Trust Vs P. Kerala Varma Valiya Raja (Died) and Others
High Court Of Kerala · (2012) 07 KL CK 0078
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts24 Jul 2012
Baby Antony Vs The Commercial Tax Officer, Department of Commercial Taxes and The Deputy Tahasildar (RR)
High Court Of Kerala · (2012) 07 KL CK 0074
High Courts24 Jul 2012
Chungath Medical Stores and C.D. Unnimon, Managing Partner, Chungath Medical Stores Vs K.M. Elias and State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Jul 2012Allowed
Hameed T. Abdulla and Others Vs Koyenco Autos Pvt. Ltd. and Others
High Court Of Kerala · (2012) 4 KLJ 212
Constitution of India, 1950 — Article 227
High Courts24 Jul 2012Dismissed
Mariamma John Vs Baby George
High Court Of Kerala · (2012) 07 KL CK 0055
Easements Act, 1882 — Section 15
High Courts24 Jul 2012
Baheer, P.A. @ Abdul Basheer, P.A. and Others Vs Assistant Labour Officer
High Court Of Kerala · (2012) 4 ILR (Ker) 655
Kerala Headload Workers Act, 1978 — Section 14, 14(1)
High Courts24 Jul 2012Disposed Off
Xaviers Residency and Another Vs State of Kerala and Others
High Court Of Kerala · (2012) 3 KLJ 328
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 255(4), 263, 28(iv), 40A(5)Kerala Shops and Commercial Establishment Act, 1960 — Section 10, 3(2)(c)
High Courts24 Jul 2012Allowed
Posidon Infrastructure Private Limited Vs The SI of Police and Others
High Court Of Kerala · (2012) 3 KLJ 351
Constitution of India, 1950 — Article 226Kerala Municipalities Act, 1994 — Section 50(2)
High Courts24 Jul 2012
Chandran Koran Vs Palakkandy Assan Koya
High Court Of Kerala · (2012) 07 KL CK 0008
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2)(b), 11(2)(c), 11(3), 20
High Courts24 Jul 2012
Ann Mary Shinu C. Tom Vs Chesty Varkey and Priya Chesty Varkey
High Court Of Kerala · (2012) 07 KL CK 0005
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 11, 11(12), 12