COURT ARCHIVE

High Court Of Kerala judgments, 2012

2,273 judgments · page 51 of 114

High Courts25 Jul 2012Allowed

Tangerine, A.K. and Others Vs M/s. Vantage Marketing and Others

High Court Of Kerala · (2012) 3 ILR (Ker) 976 : (2012) 3 KLJ 532

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 9 Rule 13, 46Evidence Act, 1872 — Section 107, 108Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts25 Jul 2012

B. Jaya, Sandeep and Others Vs Laila Beegom, Shafi Manzil, Kilikollur P.O., Kollam, Balachandran Pillai, Vadakkadathu Puthenveedu, Kilikollur P.O., Kollam and United India Insurance Company, Division Office, Kollam

High Court Of Kerala · (2012) 07 KL CK 0097

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High Courts25 Jul 2012

Rajagopal M.P. Nair and Mangalam M.P. Represented by the Power of Attorney, The First Appellant Vs Gopalan Nair Chandrasekharan Nair and Others

High Court Of Kerala · (2012) 07 KL CK 0087

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High Courts25 Jul 2012Dismissed

C.A. Joseph Vs The District Collector Collectorate, Ernakulam - 682 030 and Others

High Court Of Kerala · (2012) 07 KL CK 0034

Kerala Land Conservancy Act, 1957 — Section 20(a)

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High Courts25 Jul 2012Disposed Off

T.T. Kuruvilla Vs Union of India and Others

High Court Of Kerala · (2012) 3 KLJ 799

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)(b), 16(1)(c), 17, 17(1), 2(f)Kerala Motor Transport Workers Welfare Fund Board Act, 1985 — Section 24, 3, 4, 4(1)Motor Transport Workers Act, 1961 — Section 2(g)

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High Courts25 Jul 2012

Dr. Dorphy P.D. Vs State of Kerala and Others

High Court Of Kerala · (2012) 4 KLJ 390

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High Courts25 Jul 2012Dismissed

Prashof Mohan Pillai Vs The State of Kerala, The Kerala Public Service Commission and The Regional Officer Kerala Public Service Commission

High Court Of Kerala · (2012) 07 KL CK 0004

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High Courts25 Jul 2012Dismissed

Gopidharan, Punnavila Veedu, Kidangil Herry, Kottarakkara Village, Kollam, Now Residing At Ram Nivas, Vettiilil, Edavattom, Vellimon P.O., Kundara, Kollam Vs Jayakumar, Santhalayam, Puthuvalil, Pullikkada, Asramam Cherry, Kollam-691002 and Others

High Court Of Kerala · (2012) 07 KL CK 0003

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High Courts24 Jul 2012Dismissed

Basheer, P. A. and others Vs Assistant Labour Officer

High Court Of Kerala · (2012) 4 ILR (Ker) 346 : (2012) 3 KLJ 824

Kerala Headload Workers Act, 1978 — Section 14, 14(1)

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High Courts24 Jul 2012Dismissed

M/S. Aspinwall and CO. (Travancore) Ltd., Cochin Vs Commissioner of Income Tax, Cochin

High Court Of Kerala · (2012) 07 KL CK 0313

Income Tax Act, 1961 — Section 80HHC

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High Courts24 Jul 2012Allowed

The Commissioner of Income Tax, Cochin Vs M/s. Harrisons Malayalam Ltd., Wellington Island, Cochin - 3

High Court Of Kerala · (2012) 07 KL CK 0309

Income Tax Act, 1961 — Section 32AB

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High Courts24 Jul 2012Allowed

Sainaba Yusuff, Youfel P.U., Noufia P.U. (Rep. By The Guardian and Next Friend, 1st Petitioner) and Shereefa Vs Ziyad T.K., Rajeev T., Rajeev Mandiram and The Oriental Insurance Co. Ltd., Divisional Office, T.H. Tower, Market Road, Muvattupuzha

High Court Of Kerala · (2012) 07 KL CK 0301

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High Courts24 Jul 2012Dismissed

Rev. T.I. James, Vicar, C.S.I. Immanuel Church, Broadway Ernakulam-682011 and J. Oommen, Secretary, C.S.I. Immanuel Church, Broadway Ernakulam-682011 Vs South India Corporation and State of Kerala

High Court Of Kerala · (2012) 3 KLJ 777

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 40, 41, 41, 41, 42, 42Penal Code, 1860 (IPC) — Section 120B, 34, 379, 427, 442

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High Courts24 Jul 2012Allowed

Ashraf Vs Saji Joseph and United India Insurance Co. Ltd.

High Court Of Kerala · (2012) 07 KL CK 0258

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High Courts24 Jul 2012

Associated Agencies Malikayil Buildings Vs State of Kerala and Commercial Tax Officer 1st Circle, Kottayam

High Court Of Kerala · (2012) 07 KL CK 0253

Kerala Value Added Tax Act, 2003 — Section 25(1), 25(1), 94

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High Courts24 Jul 2012Allowed

Manuel @ Manappan Vs State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0236

Penal Code, 1860 (IPC) — Section 379

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High Courts24 Jul 2012Dismissed

Poabs Group Enterprises Pvt. Ltd., Ram Bhadur Thakkur Company Ltd. and Manoj Mohan Sharma Vs Kussum Singh, Abhishek Singh and Jose M. Thomas Roy

High Court Of Kerala · (2012) 07 KL CK 0235

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High Courts24 Jul 2012Dismissed

Mathew Sam Vs State of Kerala

High Court Of Kerala · (2012) 07 KL CK 0234

Kerala Revenue Recovery Act, 1968 — Section 49

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High Courts24 Jul 2012Dismissed

Divisional Manager, Syndicate Bank Vs Assistant Secretary, Syndicate Bank and Others

High Court Of Kerala · (2013) 136 FLR 698

Companies Act, 1956 — Section 617Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 58, 59, 72

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High Courts24 Jul 2012Dismissed

Bineesh.V. Pillai Vs Prasannakumari Amma

High Court Of Kerala · (2012) 07 KL CK 0224

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