High Courts26 Jul 2012Dismissed
Kesavan Gangadharan and Others Vs Kesavan Rajendran, Kuttyamma Indiramma and Indiramma Ambily
High Court Of Kerala · (2012) 07 KL CK 0101
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 50 of 114
High Courts26 Jul 2012
United India Insurance Co. Ltd. Simis Complex, Kuruppam Road, Thrissur Vs Mini and Others
High Court Of Kerala · (2012) 07 KL CK 0100
Workmens Compensation Act, 1923 — Section 3
High Courts26 Jul 2012Allowed
Ajith @ Ajith Kumar Menon Vs Udayakumar and United India Insurance Co Ltd.
High Court Of Kerala · (2012) 07 KL CK 0088
High Courts26 Jul 2012Dismissed
Shanavas Babu Vs State of Kerala
High Court Of Kerala · (2013) CriLJ 74 : (2012) 3 KLJ 701 : (2012) 3 KLT 701
Criminal Procedure Code, 1973 (CrPC) — Section 104, 438, 482Passports Act, 1967 — Section 10, 10(3), 10(3)(e), 10(3)(h)Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts26 Jul 2012Allowed
A. Yamina Pasha Vs The Special Tahsildar LA, Kasaragod, Pin 670121, The Executive Engineer PWD Roads Division, Kasaragod Pin 670121 and The District Collector, Kasaragod Pin 670121
High Court Of Kerala · (2012) 07 KL CK 0072
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts26 Jul 2012Dismissed
P.P. Usha Vs N.K. Anitha and Anitha P.K.
High Court Of Kerala · (2012) 07 KL CK 0033
Civil Procedure Code, 1908 (CPC) — Section 115Kerala Panchayat Raj Act, 1994 — Section 102(1)(d)(iii), 78
High Courts25 Jul 2012Allowed
Babu Nair Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0317
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts25 Jul 2012Dismissed
K. Ruhiyanath Beevi U.P.S.A., V.V.H.S. Ayathil, Kollam Vs State of Kerala and The Manager, V.V.H.S., Ayathil, Kollam
High Court Of Kerala · (2012) 07 KL CK 0315
High Courts25 Jul 2012
The Oriental Insurance Co. Ltd. Vs Imbichali.T. and C.K. Mohammed, Chenachamkandy House, P.O.Padanilam, Kunnamangalam, Calicut-673 571
High Court Of Kerala · (2012) 07 KL CK 0310
High Courts25 Jul 2012Dismissed
Lalitha. V.N. Vs State of Kerala and Others
High Court Of Kerala · (2012) 07 KL CK 0266
High Courts25 Jul 2012Allowed
The Manager, United India Insurance Company Limited Vs V.K. Vijayalakshmi, Nisha Aniyan, Salil K.G. and Rakhi Bel Dev
High Court Of Kerala · (2012) 07 KL CK 0264
High Courts25 Jul 2012
Dr. K. Abdul Rahman, C/o. Savera Hospital Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0252
Kerala Value Added Tax Act, 2003 — Section 47(2)
High Courts25 Jul 2012
Ruban Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts25 Jul 2012Allowed
Dr. Shyam Sunder, Ward No. 8, Sai Sadahanam, Pullikunnu, Mankombu P.O, Alappuzha District Vs Circle Inspector of Police, Pullikunu Police Station, Mankomb P.O, Alappuzha - 688504 and Others
High Court Of Kerala · (2012) 3 KLJ 669 : (2012) 3 KLT 698
Headload Workers Act, 1978 — Section 2(m)
High Courts25 Jul 2012Allowed
Thressia Pathrose Vs The Secretary, Aloor Grama Panchayat, Aloor P.O.-680683, Thrissur DT
High Court Of Kerala · (2012) 07 KL CK 0201
High Courts25 Jul 2012Dismissed
Ibrahim Vs Ayisha
High Court Of Kerala · (2012) 07 KL CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Jul 2012
E.K. Joseph, Ellickamuriyil House, Nellimala Junction, Periyar Village P.O. Vandiperiyar-685533, Peerumedu Taluk Idukki District Vs Ram Bahadur Thakur Ltd., Siddharth Buildings, 2nd Main Road, Willingdon Island Cochin-682003
High Court Of Kerala · (2012) 07 KL CK 0168
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jul 2012
Shajeed S Vs Commissioner of Entrance Examinations Office of the Commissioner for Entrance Examinations, Housing Board Buildings, Santhi Nagar, Thiruvananthapuram, Controller of Examinations, University of Kerala, Thiruvananthapuram and The Principal, Government Law College, Ernakulam
High Court Of Kerala · (2012) 07 KL CK 0146
Constitution of India, 1950 — Article 14
High Courts25 Jul 2012
Abdul Latheef Vs State of Kerala and The Sub Inspector of Police
High Court Of Kerala · (2012) 07 KL CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Police Act, 2011 — Section 118, 118(e)Motor Vehicles Act, 1988 — Section 184
High Courts25 Jul 2012
Johnson Vs Sunny. P.P. and The United India Insurance Co. Ltd., Vettukattil Building M.G. Road, Ernakulam
High Court Of Kerala · (2012) 07 KL CK 0133