High Courts27 Jul 2012
P. Bhaskaran Vs K. Unnikrishnan
High Court Of Kerala · (2012) 07 KL CK 0132
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 49 of 114
High Courts27 Jul 2012
K.V. Velukkutty Vs Union of India and State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0127
High Courts27 Jul 2012
Kunjumon, Kurumbolitharayil, Peringala, Kayamkulam and Marykutty, Kurumbolitharayil, Peingala, Kayamkulam Vs State of Kerala and Southern Railway
High Court Of Kerala · (2012) 07 KL CK 0122
Land Acquisition Act, 1894 — Section 4(1)
High Courts27 Jul 2012
Kumaran Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts27 Jul 2012Dismissed
Ugustin Legal Heir Of Deceased Annam Varghese Vs Umeer P. Muhammed
High Court Of Kerala · (2012) 07 KL CK 0069
High Courts27 Jul 2012
Seaport Hotels Cochin (P) Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2012) 3 KLJ 71
Constitution of India, 1950 — Article 14, 19(1)(g), 19(6), 300A, 301
High Courts27 Jul 2012Allowed
Annamma John @ Gracy John Vs C. Gopinathan, Jayarajan and M/s. Oriental Insurance Co. Ltd.
High Court Of Kerala · (2012) 07 KL CK 0010
High Courts26 Jul 2012Allowed
Kuriachan Chacko Vs State of Kerala and others
High Court Of Kerala · (2012) 3 ILR (Ker) 631 : (2012) 3 KLJ 620 : (2012) 3 KLT 600
Criminal Procedure Code, 1973 (CrPC) — Section 102, 105A, 105A(e), 105B, 105B(2)Registration Act, 1908 — Section 89, 89(5)
High Courts26 Jul 2012
Divakaran Vs The State of Kerala and The Southern Railway
High Court Of Kerala · (2012) 07 KL CK 0330
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts26 Jul 2012
Govindan Vs Radhamany
High Court Of Kerala · (2012) 07 KL CK 0308
Hindu Marriage Act, 1955 — Section 13(1)(ib), 7
High Courts26 Jul 2012Dismissed
Perumal Vs State of Kerala
High Court Of Kerala · (2012) 3 KLJ 632 : (2012) 3 KLT 618
Explosive Substances Act, 1908 — Section 2, 2(b), 5, 5(a), 5(b)
High Courts26 Jul 2012
Sreedevi Vs State of Kerala and Others
High Court Of Kerala · (2012) 3 KLJ 480
Income Tax Act, 1961 — Section 271(1)(c)Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 2(a), 3
High Courts26 Jul 2012
Syamala Vs The Director of Accounts (Postal), GPO Buildings, Thiruvananthapuram-695001, The Deputy Director, Post and Telecommunicating Audit Office, 5th Floor, Corporation Building, Thiruvananthapuram-695033 and Radhamani
High Court Of Kerala · (2012) 07 KL CK 0268
Pensions Act, 1871 — Section 4
High Courts26 Jul 2012Dismissed
Kochukuttan Vs Davis, Sreenivasan and Kalyani
High Court Of Kerala · (2012) 07 KL CK 0198
Transfer of Property Act, 1882 — Section 52
High Courts26 Jul 2012Allowed
Prasidha Rajiv, Sneha Rajiv, Represented By Her Next Friend and Mother, Prasidha Rajiv, The 1st Petitioner and M.P. Shreemathi Vs C.M. Maharoof, Haneefa and United India Insurance CO.Ltd.
High Court Of Kerala · (2012) 07 KL CK 0155
High Courts26 Jul 2012Allowed
Abdul Kareem A.M., Alangattukaran House, Mala P.O., Thrissur District and Noorjahan P.H. Vs P. Periya Samy, Elampuliampalayam, Kalaparikadu, Varagurampatty, Andipalayam Post, Thiruchengodu, Tamilnadu and Others
High Court Of Kerala · (2012) 07 KL CK 0134
High Courts26 Jul 2012
Lalilthambika Nair and Others Vs P.P. Hassan Rawther Chackalackal House, Erumely, Kottayam - 686509 and National Insurance Co. Ltd., Sastri Road, Kottayam - 686001
High Court Of Kerala · (2012) 07 KL CK 0124
Workmens Compensation Act, 1923 — Section 4(1)
High Courts26 Jul 2012
Vinodan Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 209, 232, 307, 313, 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 325