High Courts31 Jul 2012Allowed
Union of India Vs N.R. Kanakam
High Court Of Kerala · (2012) 07 KL CK 0324
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 47 of 114
High Courts31 Jul 2012Dismissed
Vasala Vs Shaik Salim Pasha
High Court Of Kerala · (2012) 07 KL CK 0322
Evidence Act, 1872 — Section 91
High Courts31 Jul 2012Allowed
G. Jayakumar Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0319
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 11, 21, 25, 3(1), 8(c)
High Courts31 Jul 2012Dismissed
Baby John Vs Life Insurance Corporation of India, Rnakulam Divisional Office, Jeevan Prakash IC Buildings, M.G. Road, Ernakulam, The Senior Divisional Manager, Lic of India, Jeevan Prakash, Lic Buildings, M.G. Road, Ernakulam and The Branch Manager, Lic of India, Tripunithura, P.B. No. 22 Kanikatt Buildings, Statue Junction Tripunithura - 682301
High Court Of Kerala · (2012) 07 KL CK 0316
Insurance Act, 1938 — Section 44
High Courts31 Jul 2012
Getty Joseph, Cream Land, Opposite Sub Treasury, Karukachal, Changanacherry Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0307
Kerala Value Added Tax Act, 2003 — Section 6(1), 6(5), 6(5), 67(1), 67(2)
High Courts31 Jul 2012
M/s. Vyshak International Hotel (P) Ltd., Payyannur, Kannur Vs The State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0285
Kerala General Sales Tax Act, 1963 — Section 45AKerala Value Added Tax Act, 2003 — Section 67
High Courts31 Jul 2012Allowed
T.K. Fathima and Others Vs The District Collector Kannur-679001, The Special Tahsildar (LA) Ezhimala Naval Academy, Payyannur-679301 and The Special Tahsildar (LA General) Thalassery-679101
High Court Of Kerala · (2012) 07 KL CK 0265
Land Acquisition Act, 1894 — Section 18, 28A, 28A(3)
High Courts31 Jul 2012Allowed
Shibina Rani Vs Radha Kumari, C/o. C. Babu, Kalayil Kanavila Veedu, Poonkode Bhagavathinada P.O., (Via) Balaramapuram Thiruvananthapuram and The Divisional Manager, New India Assurance Company Ltd., Divisional Office, Kottarathil Building, Palayam, Thiruvananthapuram
High Court Of Kerala · (2012) 07 KL CK 0260
High Courts31 Jul 2012
DINI and Amal Joy Vs State of Kerala The Public Prosecutor, High Court of Kerala Ernakulam-682 031
High Court Of Kerala · (2012) 07 KL CK 0226
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 323
High Courts31 Jul 2012Allowed
The Administrator, Union Territory of Lakshadweep, Kavaratti and The Director of Education, Union Territory of Lakshadweep, Kavaratti Vs Pathummabi B
High Court Of Kerala · (2012) 07 KL CK 0200
High Courts31 Jul 2012Allowed
Kadancheri Sivasankaran Nair Vs T. Sobhana
High Court Of Kerala · (2012) 07 KL CK 0171
High Courts31 Jul 2012
M/s Sathyan Gold Vs The State of Kerala, The Deputy Commissioner (Appeals) II, Commercial Taxes, The Intelligence Officer, Commercial Taxes and The Inspecting Assistant Commissioner, (Intelligence), Commercial Taxes
High Court Of Kerala · (2012) 07 KL CK 0147
High Courts31 Jul 2012
Anilkumar, Pradeep @ Kuttachan and Sreelal Krishnan Vs State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0136
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 294(b), 323, 34, 452, 506(ii)
High Courts31 Jul 2012
Riyas Vs The Sub Inspector of Police Areacode Police Station, Malappuram Dist., The Deputy Superintendent of Police Narcotic Cell, Malappuram and State of Kerala
High Court Of Kerala · (2012) 07 KL CK 0080
Arms Act, 1959 — Section 27, 7Penal Code, 1860 (IPC) — Section 120(b), 143, 147, 148, 149
High Courts31 Jul 2012
Ettammal Balakrishnan (Died), Thekkethala Karthyayani and Thekkethala Navya (Petitioners 3 and 4 are The Legal Heirs Of Late Petitioner No 2) Vs The District Collector, Kannur Pin-679001 and The Special Tahsildar (Land Acquisition) Ezhimala Naval Academy, Payannur-679301
High Court Of Kerala · (2012) 07 KL CK 0068
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 28, 28A
High Courts31 Jul 2012Dismissed
R. Natarajan Vs The Village Officer and Others
High Court Of Kerala · (2012) 3 KLJ 788
Constitution of India, 1950 — Article 226Kerala Land Relinquishment Act, 1958 — Section 4C
High Courts31 Jul 2012Dismissed
Mohanan M. Vs Ananthakrishnan
High Court Of Kerala · (2012) 07 KL CK 0009
Negotiable Instruments Act, 1881 (NI) — Section 118(a)
High Courts30 Jul 2012Dismissed
Dr. K.M. Mehaboob Vs Deputy Commissioner of Income Tax, Circle 2(1), Kozhikode
High Court Of Kerala · (2012) 211 TAXMAN 52
Income Tax Act, 1961 — Section 132, 144, 153A, 153A(1), 153A(1)(b)
High Courts30 Jul 2012Dismissed
John and Others Vs P. Janaki and Others
High Court Of Kerala · (2012) 07 KL CK 0314
Easements Act, 1882 — Section 41
High Courts30 Jul 2012Allowed
Mary, Jiji and Jojy Vs The Managing Director, K.S.R.T.C., Thiruvananthapuram and Narayanan
High Court Of Kerala · (2012) 07 KL CK 0306