High Courts05 Jul 2012Allowed
New India Assurance Co. Ltd. Vs Abdul Rehaman and Others
High Court Of Kerala · (2013) ACJ 1152
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 63 of 114
High Courts05 Jul 2012Dismissed
Oyatti Pavithran Vs Rajendra Kumar
High Court Of Kerala · (2012) 3 KLJ 390 : (2012) 3 KLT 339
High Courts05 Jul 2012Dismissed
Sheeba James Vs George
High Court Of Kerala · (2012) 3 KLJ 180 : (2012) 3 KLT 237
Kerala Local Authorities (Prohibition of Defection) Act, 1999 — Section 2(ii), 3(1)(b), 3(1)(b)(ii), 4
High Courts05 Jul 2012Dismissed
New India Assurance Company Limited Vs Jayalakshmi Latha, P. and Others
High Court Of Kerala · (2013) 1 ACC 613 : (2013) ACJ 655 : (2012) 135 FLR 997 : (2012) 3 ILR (Ker) 481 : (2012) 3 KLJ 485 : (2013) 1 LLJ 407 : (2012) LLR 1215
Workmens Compensation Act, 1923 — Section 3
High Courts05 Jul 2012
Rukmini Bai @ T.N. Rukmini Vs District Registrar, Ernakulam and Another
High Court Of Kerala · (2012) 4 KLJ 536
Kerala Stamp Act, 1959 — Serial No. 42(i)
High Courts05 Jul 2012
V.V. Vasanthi Vs State of Kerala and Another
High Court Of Kerala · (2012) 3 KLJ 248
Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Income Tax Act, 1922 — Section 11, 2(15)Income Tax Act, 1961 — Section 10, 10(23), 11, 2(15)
High Courts04 Jul 2012Dismissed
Usman Kurikkal Vs Parappur Achuthan Nair
High Court Of Kerala · (2012) 3 KLJ 254 : (2012) 3 KLT 261
Constitution of India, 1950 — Article 17(iii), 227
High Courts04 Jul 2012Allowed
Bahuleyan Vs District Registrar
High Court Of Kerala · AIR 2013 Ker 79 : (2012) 4 KLT 356
Kerala Stamp Act, 1959 — Serial No. 42
High Courts04 Jul 2012
Thampi Vs Kunnathunad Taluk Primary Co-op. Agrl. and R.D. Bank Ltd.
High Court Of Kerala · (2012) 3 KLJ 733 : (2012) 3 KLT 628
Constitution of India, 1950 — Article 226
High Courts04 Jul 2012
Somasundaran Vs Radha and Another
High Court Of Kerala · (2012) 3 KLJ 388
Criminal Procedure Code, 1973 (CrPC) — Section 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Jul 2012Dismissed
V.K. Ashokan Vs The Kerala Toddy Workers Welfare Fund Board and Another
High Court Of Kerala · (2012) 3 KLJ 715
Kerala Toddy Workers Welfare Fund Act, 1969 — Section 2(c), 3(2), 6, 8(1), 8(5)Constitution of India, 1950 — Article 226
High Courts03 Jul 2012Dismissed
Surabhi Vs State of Kerala and Others
High Court Of Kerala · (2012) 3 KLJ 428
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 2, 2(d), 2(g), 2(h)Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 10(4), 2, 2(p)(iii), 3, 3(1)
High Courts03 Jul 2012
Fithaly Fernando Vs M.V. Kinship Prosperity
High Court Of Kerala · (2013) 1 ARBLR 507 : (2012) 3 KLJ 723 : (2012) 3 KLT 650
Arbitration and Conciliation Act, 1996 — Section 8Merchant Shipping Act, 1958 — Section 132, 132(a), 145, 145(1), 149
High Courts03 Jul 2012Allowed
Sivanesan Vs State of Kerala
High Court Of Kerala · (2013) 3 KLJ 30
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 154, 154(1), 154(2), 27, 3Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Jul 2012
State of Kerala Vs M.M. Enterprises
High Court Of Kerala · (2013) 63 VST 323
Kerala Value Added Tax Act, 2003 — Section 25, 31, 42, 42(2)
High Courts02 Jul 2012Allowed
Mohammed Shabeer Vs Sukumaran
High Court Of Kerala · (2012) 3 ILR (Ker) 476 : (2012) 3 KLJ 266 : (2012) 3 KLT 247
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 14 Rule 2, Order 41 Rule 1, Order 9 Rule 8, 96Constitution of India, 1950 — Article 227
High Courts02 Jul 2012Dismissed
Ratnarajan, A. Vs Kerala Kerakarshaka Sahakarana Federation Ltd. and Others
High Court Of Kerala · (2012) 3 ILR (Ker) 543 : (2012) 3 KLJ 506 : (2012) 3 KLT 637
Constitution of India, 1950 — Article 12, 226
High Courts02 Jul 2012
Karayi Chandrasekharan and Another Vs Inspector of Police
High Court Of Kerala · (2012) 3 ILR (Ker) 549 : (2012) 3 KLJ 437
Criminal Procedure Code, 1973 (CrPC) — Section 167, 309(2)
High Courts02 Jul 2012Allowed
Senior Head, Personnel and General Administration, V.S.S.C. and Others Vs Radhakrishnan, K. R.
High Court Of Kerala · (2012) 3 ILR (Ker) 309 : (2012) 3 KLJ 261
High Courts02 Jul 2012Dismissed
M. Krishnan Unni, Conductor and Others Vs Kerala State Road Transport Corporation and Others
High Court Of Kerala · (2012) 3 KLJ 365 : (2013) LabIC 127