High Courts18 Oct 2012
Unnikrishnan and Rajan Vs State of Kerala
High Court Of Kerala · (2012) 10 KL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 446
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 20 of 114
High Courts18 Oct 2012
Raheena Vs K.H. Akbar and Haneefa
High Court Of Kerala · (2012) 10 KL CK 0084
Constitution of India, 1950 — Article 227
High Courts18 Oct 2012
V. Veena Nadh Vs The State of Kerala and Others
High Court Of Kerala · (2012) 10 KL CK 0055
High Courts18 Oct 2012Allowed
M. Madhavi Vs The Excise Circle Inspector, Hosdurg and State of Kerala
High Court Of Kerala · (2012) 10 KL CK 0053
Kerala Abkari Act, 1077 — Section 55(a)
High Courts18 Oct 2012Allowed
Cyrena Anna Thomas Vs M.G. University, The Controller of Examinations, Mahatma Gandhi University, The Vice Chancellor, Mahatma Gandhi University and The Principal, Nazareth College of Pharmacy
High Court Of Kerala · (2012) 10 KL CK 0047
High Courts18 Oct 2012Dismissed
K.K. Anandan and Deepa Prabha Vs Khadi and Village Industries Commission
High Court Of Kerala · (2012) 10 KL CK 0041
High Courts18 Oct 2012
Reserve Bank of India Vs Nedungadi Bank Ltd. and Others
High Court Of Kerala · (2013) 2 BC 235 : (2012) 4 KLJ 603
Banking Regulation Act, 1949 — Section 44A, 45, 45A, 46, 46(1)Criminal Procedure Code, 1973 (CrPC) — Section 244, 246, 273, 305, 399
High Courts18 Oct 2012Dismissed
Koncherry Weavers (P) Limited Vs The Deputy Commissioner of Customs, Customs House, Cochin and The Superintendent of Central Excise, Coimbatore III-E Range, Coimbatore - 641008
High Court Of Kerala · (2012) 10 KL CK 0015
High Courts18 Oct 2012Disposed Off
Hi-Tech Electro Thermics (P.) Ltd. Vs State Level Committee for Sales Tax Exemption and Others
High Court Of Kerala · (2013) 63 VST 223
High Courts17 Oct 2012
K.G. Sunil Kumar, K.G. Deepak, Sudeep K.G. and Smt. Karthiyani. K. Vs Branch Manager, SBT, Vadanappally Branch, Thrissur 680614 and Chief Manager (Advances), (Authorised Officer), Regional VI, Regional Office, SBT, Thrissur 680001
High Court Of Kerala · (2012) 10 KL CK 0119
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14
High Courts17 Oct 2012
Parayil Food Products Pvt. Ltd. Vs Commissioner of Commercial Taxes Commissionerate of Commercial Taxes Trivandrum 695001, Dy. Commissioner of Commercial Taxes, Alleppey 688001 and Commercial Tax Officer Office of The AIT and Commercial Tax Officer Kutyhiyathode, Alleppey District Pin 688533
High Court Of Kerala · (2012) 10 KL CK 0118
Kerala Value Added Tax Act, 2003 — Section 24
High Courts17 Oct 2012
Madhusoodanan M., Vocational Higher Secondary Teacher in R and A.C. and Mani. K., Vocational Higher Secondary Teacher in Accountancy and Auditing, Gopal Memorial Vocational Higher Secondary School, Thiruvalathur, Palakkad Vs State of Kerala and Others
High Court Of Kerala · (2012) 10 KL CK 0090
High Courts17 Oct 2012
Johny Kuruvilla Vs Lizamma Augustine Member, Company Law Board, Chennai Bench Corporate Law Bhavan, 3rd Floor 29, Rajaji Salai Opposite to Beach Station, Chennai 600001
High Court Of Kerala · (2012) 10 KL CK 0063
High Courts17 Oct 2012Dismissed
S.R. Kalyanakrishnan Panicker, Sreekrishna Mandiram, Thithamel, Chengannur and G. Gopinath Vs M/s. Green City Heritage P. Ltd. and Others
High Court Of Kerala · (2012) 10 KL CK 0060
High Courts17 Oct 2012Dismissed
N. Aravindakshan and Another Vs Olympic Credit Corporation
High Court Of Kerala · (2012) 4 KLJ 466
Kerala Money Lenders Act, 1958 — Section 17
High Courts16 Oct 2012Allowed
Siraj @ Sachu, Mohammed Ali, Rahima and Sajeena Vs M. Meeranan Meera, Mini Cottage, Vettipram, Pathanamthitta and State of Kerala
High Court Of Kerala · (2012) 10 KL CK 0120
Penal Code, 1860 (IPC) — Section 109, 120B, 167, 217, 218
High Courts16 Oct 2012Dismissed
Surendran P.A., ST. No. 1065 (P), P C B Department, M/s ITI Limited, Kanjikode West P.O., Palakkad-678623 Vs M/s. ITI Limited
High Court Of Kerala · (2012) 10 KL CK 0114
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(s)
High Courts16 Oct 2012Dismissed
State of Kerala Vs Shibu Cherian and Others
High Court Of Kerala · (2012) 10 KL CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 161, 248(1)Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts16 Oct 2012
Mayyeri Mohammedkutty Haji Vs Nazar
High Court Of Kerala · (2012) 10 KL CK 0111
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts16 Oct 2012Dismissed
Dr. C.K.K. Kuldeep Kumar and Dr. T. Prasandan Vs The Chairman, Pariyaram Medical College Pariyaram, Kannur District-670503 A Unit Under Kerala State Co-operative Hospital Complex and Centre for Advanced Medical Services Limited and Others
High Court Of Kerala · (2012) 10 KL CK 0092
Constitution of India, 1950 — Article 226