High Courts01 Nov 2012
M. Aboosali Vs State of Kerala and The Regional Transport Officer, Kasaragod
High Court Of Kerala · (2012) 11 KL CK 0071
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 18 of 114
High Courts01 Nov 2012
Thadathil Ahammed @ Kami Vs Thadathil Kunhipathumma and Others
High Court Of Kerala · (2012) 4 ILR (Ker) 667 : (2012) 4 KLJ 656
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7
High Courts01 Nov 2012
Gateway Auto Finance Vs State of Kerala and Linsmon P
High Court Of Kerala · (2012) 11 KL CK 0049
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Nov 2012Dismissed
Chandran, Rassak and Chandrasekharan Vs State of Kerala
High Court Of Kerala · (2012) 11 KL CK 0045
Kerala Forest Act, 1961 — Section 27(i)(d), 27(i)(e)(iii), 52, 69
High Courts01 Nov 2012Allowed
Mariyamma Vs T.P. Bhargavi Amma and Others
High Court Of Kerala · (2012) 11 KL CK 0038
Kerala Land Reforms Act, 1963 — Section 103, 72(F)5
High Courts01 Nov 2012
Kunhali and Others Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 658
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2), 190, 190(1), 190(1)(a)Drugs and Cosmetics Act, 1940 — Section 3
High Courts01 Nov 2012Dismissed
K. Rajalakshmi Vs Jayaraj, K. Sreeraj, K. Rajkumar and D.V. Sudhakaran
High Court Of Kerala · (2012) 11 KL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts01 Nov 2012Dismissed
K.S.E.B. Vs C.N. Narayana Kurup New House, CMC IX, Cherthala. (Died, LR''S Impleaded), Vijayakumar and Padmakumari @ Syamala
High Court Of Kerala · (2012) 11 KL CK 0005
Electricity Act, 1910 — Section 51Telegraph Act, 1885 — Section 16
High Courts31 Oct 2012
Stanly Hedger Vs Florence
High Court Of Kerala · AIR 2013 Ker 122 : (2013) 1 DMC 635 : (2013) 1 ILR (Ker) 255 : (2013) 1 RCR(Civil) 1015
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Divorce Act, 1869 — Section 10(1)(x)
High Courts31 Oct 2012
M.K. Lakshmi Vs State of Kerala and Others
High Court Of Kerala · (2013) 63 VST 145
High Courts31 Oct 2012Dismissed
The Regional Director, E.S.I.C. and Others Vs M/s. Indian Coffee Workers Coop. Society Ltd.
High Court Of Kerala · (2013) LabIC 2853
Constitution of India, 1950 — Article 136Employees State Insurance Act, 1948 — Section 1(4), 15, 16, 2(9)(b), 25
High Courts31 Oct 2012
Sampath S. Pawar Vs Ibrahim
High Court Of Kerala · (2013) 3 ILR (Ker) 616 : (2013) 3 KLT 722
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(10), 11(3), 11(4), 11(4)(i)
High Courts30 Oct 2012
Sulaiman and Another Vs State of Kerala
High Court Of Kerala · (2012) 4 ILR (Ker) 876
Criminal Procedure Code, 1973 (CrPC) — Section 232, 311, 313Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 302, 34, 392, 454
High Courts30 Oct 2012Dismissed
Usha A.K. Vs State of Kerala and Others
High Court Of Kerala · (2012) 4 KLJ 713
Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 2(o)(i), 3(1)Penal Code, 1860 (IPC) — Section 323, 34, 342, 366A, 376(2)(g)
High Courts30 Oct 2012Dismissed
M.K. Ushadevi Vs State of Kerala
High Court Of Kerala · (2013) CriLJ 1081
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 205Penal Code, 1860 (IPC) — Section 120(B)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts30 Oct 2012
Padikkal Kozhisseri Sumangala and Others Vs Padikkal Kozhisseri Syamala and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 555 : (2013) 1 KLJ 485 : (2013) 1 KLT 485
Kerala Civil Courts Act, 1957 — Section 11, 13Kerala Court Fees and Suits Valuation Act, 1959 — Section 27, 37, 37(1), 37(2), 52
High Courts30 Oct 2012
Mathai P.J. Vs The State of Kerala
High Court Of Kerala · (2012) 10 KL CK 0073
High Courts30 Oct 2012
K.D. Deepak Vs A. Jithendran, A. Silendran and M/s. National Insurance Company Limited Kollannur Devassy Smarak Building, Round West, Thrissur - 680001
High Court Of Kerala · (2012) 10 KL CK 0062
High Courts30 Oct 2012Dismissed
Nadeem Ahammed Vahidhi, Muhammed Nissar and Paul M. Peter Vs State of Kerala and John P. Mathew
High Court Of Kerala · (2012) 10 KL CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 320, 328Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4
High Courts29 Oct 2012
Stanley Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 745
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 117, 122, 122(1)(b)