High Courts06 Sept 2010
P. Kumaran and P.K. Sudheer Vs Divisional Forest Officer, Forest Range Officer and Deputy Ranger
High Court Of Kerala · (2010) 09 KL CK 0310
Preservation of Trees Act, 1986 — Section 5
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 61 of 128
High Courts06 Sept 2010Dismissed
M.A. Saji Roshan, Advocate Vs Bar Council of Kerala
High Court Of Kerala · (2010) 09 KL CK 0309
Constitution of India, 1950 — Article 226
High Courts06 Sept 2010
K.R. Aravindakshan Vs The Tahsildar
High Court Of Kerala · (2010) 09 KL CK 0268
Kerala Government Land Assignment Rules, 1964 — Rule 21
High Courts06 Sept 2010
Elsy Vs Food Corporation of India
High Court Of Kerala · (2010) 09 KL CK 0267
High Courts06 Sept 2010Allowed
Shaji, Varghese and Vanaraj Vs State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 313Kerala Abkari Act, 1077 — Section 53, 55, 8, 8(1), 8(2)
High Courts06 Sept 2010
Santhosh Vs The Authorised Officer/Chief Manager and The Branch Manager, State Bank
High Court Of Kerala · (2010) 09 KL CK 0231
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14
High Courts06 Sept 2010Dismissed
Damson Vs Pradeep K. George
High Court Of Kerala · (2010) 09 KL CK 0230
High Courts06 Sept 2010Dismissed
Cicily George and Others Vs George Michael, Smt. Mable Shiny and T.G. Xavier
High Court Of Kerala · (2010) 09 KL CK 0223
High Courts06 Sept 2010
E.M. Salhudeen Vs State of Government, Director of Survey and Land Records, Sr. Accounts Officer and Sub Treasury Officer (Pension Payment)
High Court Of Kerala · (2010) 09 KL CK 0214
High Courts06 Sept 2010Dismissed
Prajeesh Vs Superintendent of Police, Sub Inspector of Police and Prithviraj
High Court Of Kerala · (2010) 09 KL CK 0166
High Courts06 Sept 2010Allowed
Deepak S. Vs Superintendent of Police and Others
High Court Of Kerala · (2010) 09 KL CK 0165
High Courts06 Sept 2010
State of Kerala Vs Sigma INC
High Court Of Kerala · (2010) 4 KLT 283 : (2011) 42 VST 47
Kerala General Sales Tax Act, 1963 — Section 5
High Courts06 Sept 2010Allowed
K.P. Abdul Aseese and K.P. Saira Banu Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 149, 341, 354
High Courts06 Sept 2010
Santha and Sheeba, T.M. Vs State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0098
High Courts06 Sept 2010Dismissed
A.M. Prembhushan Vs N.S. Thulasidas
High Court Of Kerala · (2010) 09 KL CK 0080
Partnership Act, 1932 — Section 69(1), 69(2), 69(3)
High Courts06 Sept 2010Dismissed
Sudhadevi Kurup Vs Mohammed Raja, K.V.K. Manzil and The Accommodation Controller
High Court Of Kerala · (2010) 09 KL CK 0051
Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 2010Dismissed
Santhosh Menon Vs M.P. Prabhakara Menon and M.P. Viswanatha Menon
High Court Of Kerala · (2010) 09 KL CK 0039
Constitution of India, 1950 — Article 227
High Courts06 Sept 2010
Shaji K.K., Peon and Others Vs State of Kerala, The Director and The Zila Sainik Welfare Officer
High Court Of Kerala · (2010) 09 KL CK 0038
High Courts06 Sept 2010
Rajeev M.S., Joseph V.C., Ravi K.C. and B.C. Unnikrishnan Nair Vs State of Kerala, The Director General of Police and The Superintendent of Police
High Court Of Kerala · (2010) 09 KL CK 0026