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High Court Of Kerala judgments, 2010

2,547 judgments · page 62 of 128

High Courts03 Sept 2010Allowed

Joseph Vs State of Kerala

High Court Of Kerala · (2011) 3 KLJ 222 : (2010) 4 KLT 697

Criminal Procedure Code, 1973 (CrPC) — Section 251, 254(1), 255(1), 256, 256(l)Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts03 Sept 2010Allowed

Ismail K. Vs State of Kerala

High Court Of Kerala · (2010) 09 KL CK 0260

Criminal Procedure Code, 1973 (CrPC) — Section 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138
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