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High Court Of Kerala judgments, 2010

2,547 judgments · page 64 of 128

High Courts02 Sept 2010

Moideen Vs Assistant Wild Life Warden

High Court Of Kerala · (2010) 4 ILR (Ker) 134 : (2010) 4 KLT 41

Kerala Forest Act, 1961 — Section 2, 30, 52, 52(1), 55Kerala Forest Produce Transit Rules, 1975 — Rule 23, 3(1)Representation of the People Act, 1951 — Section 21
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High Courts02 Sept 2010Allowed

Balamani Vs State of Kerala

High Court Of Kerala · (2010) 4 KLT 329

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 309, 324
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High Courts02 Sept 2010Allowed

Hamza Vs Abdu

High Court Of Kerala · (2010) 09 KL CK 0113

Civil Procedure Code, 1908 (CPC) — Section 60
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