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High Court Of Kerala judgments, 1950

101 judgments · page 4 of 6

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High Courts07 Aug 1950

Chidambaram Pillai Sivarama Pillai and Another Vs Chidambaram Pillai Aundy Pillai and Others

High Court Of Kerala · (1950) 08 KL CK 0014

Evidence Act, 1872 — Section 114
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High Courts07 Aug 1950Dismissed

Kuttalingom Ganapathy Vs Lekshmana Beddiar

High Court Of Kerala · AIR 1950 Ker 22

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 105(1), 11
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High Courts05 Aug 1950Dismissed

Kuttimalu Amma and Others Vs Lakshmi and Others

High Court Of Kerala · (1960) KLJ 1476

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High Courts03 Aug 1950

Mathew Veronicka Vs State

High Court Of Kerala · (1950) 08 KL CK 0004

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
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High Courts02 Aug 1950Dismissed

Potnen Uthuppan Vs Nilkanta Iyer Venkitachalam Iyer and Others

High Court Of Kerala · AIR 1950 Ker 154

Debt Relief Act — Section 15, 2, 5, 8, 9Transfer of Property Act, 1882 — Section 58
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High Courts01 Aug 1950Dismissed

Janaki Amma and Another Vs Padmavathi Amma and Another

High Court Of Kerala · AIR 1950 Ker 13

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High Courts27 Jul 1950

Narayanan Vs Kumaran and Others

High Court Of Kerala · AIR 1950 Ker 11

Cochin Thiyya Act, 1107 — Section 35
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High Courts25 Jul 1950

Azheekkal Sree Varaha Devaswom and Another Vs Ummer Sait Abdulla Sait and Others

High Court Of Kerala · AIR 1950 Ker 17

Cochin Agriculturists Relief Act, 1114 — Section 18, 8Transfer of Property Act, 1882 — Section 1, 3, 60, 67
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High Courts25 Jul 1950

Narayana Panicker Vs P. Kumaran Nair and Others

High Court Of Kerala · (1952) CriLJ 598

Criminal Procedure Code, 1898 (CrPC) — Section 103
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High Courts10 Jul 1950

Govindan Madhavan Potti Vs Neelakanta Iyen Subramonia Iyen

High Court Of Kerala · (1950) 07 KL CK 0003

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 104, 115, 144, 151
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High Courts07 Jul 1950

Krishnankutty Warrier Vs Bhadranayakom

High Court Of Kerala · (1950) 07 KL CK 0002

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 115, 52Cochin Marumakkathayam Act, 1113 — Section 22, 33, 36
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High Courts03 Jul 1950Allowed

Atchuthan Pillai Vs Fr. Cyriac J. Mattathil and Others

High Court Of Kerala · AIR 1954 Ker 164

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High Courts29 Jun 1950

P.K. Gopalan Vs Sipora

High Court Of Kerala · (1950) 06 KL CK 0003

Cochin Disposal Act, 1124 — Section 9(8)
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High Courts21 Jun 1950Dismissed

Parameswaran Pillai Bhaskaran Pillai and Another Vs State Prosecutor

High Court Of Kerala · (1950) 06 KL CK 0005

Cochin High Court Act, 1861 — Section 3(5), 9(1)Cochin Public Service Commission Ordinance, 1124 — Section 3(5)Constitution of India, 1950 — Article 132(1), 134(1), 182(1), 217, 376(2)
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High Courts15 Jun 1950

Joseph Vs Anchalo Fernandez

High Court Of Kerala · AIR 1950 Ker 25

Criminal Procedure Code, 1898 (CrPC) — Section 244Travancore Penal Code — Section 277, 337
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High Courts14 Jun 1950

Kesava Pillai Kunjan Pillai Vs State

High Court Of Kerala · (1952) CriLJ 386

Travancore Evidence Act — Section 32(1)Travancore Penal Code — Section 301
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High Courts12 Jun 1950Allowed

Eapen Cherian Vs Manachee Khan Meerakhan and Others

High Court Of Kerala · (1950) 06 KL CK 0006

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 60, 67
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High Courts12 Jun 1950Dismissed

Orient Ship Supply Co. Ltd. Vs Kalamarsand Company, Steam Ship Company

High Court Of Kerala · (1950) 06 KL CK 0004

Contract Act, 1872 — Section 104, 151, 152
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High Courts05 Apr 1950Allowed

Kesdvan Pillai Madhavan Pillai and Another Vs State

High Court Of Kerala · AIR 1950 Ker 24

Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 502
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High Courts03 Apr 1950Dismissed

Lekshmi Amma Janaki Amma and Others Vs Ittiavira Abraham and Others

High Court Of Kerala · AIR 1950 Ker 93

Limitation Act, 1963 — Section 19
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