High Courts04 Jan 1950Dismissed
Subramonia Pillai Nallaperummal Pillai Vs Vannimuthu Pillai Easwara Pillai
High Court Of Kerala · AIR 1950 Ker 74
Nanjinad Vellala Act, 1101 — Section 15, 16, 17, 18, 19
COURT ARCHIVE
High Court Of Kerala judgments, 1950
101 judgments · page 6 of 6