High Courts13 Nov 1950
Ahamad Pillai Saithu Muhammad and Others Vs State
High Court Of Kerala · AIR 1950 Ker 167 : (1951) CriLJ 874
Travancore Penal Code — Section 28, 341, 341, 376, 509(ii)
COURT ARCHIVE
High Court Of Kerala judgments, 1950
101 judgments · page 2 of 6
High Courts13 Nov 1950Dismissed
Oommen Poonnoose and Others Vs Koruthu Koruthu and Others
High Court Of Kerala · (1950) 11 KL CK 0010
Shariat Act, 1937 — Section 36Travancore Christian Guardianship Act, 1116 — Section 2, 5Travancore High Court Act, 1099 — Section 11, 4
High Courts13 Nov 1950Allowed
Ouseph Vs Kunjathu
High Court Of Kerala · (1950) 11 KL CK 0005
Transfer of Property Act, 1882 — Section 105
High Courts10 Nov 1950
State Vs Nadankutty Nadar
High Court Of Kerala · AIR 1952 Ker 550 : (1953) CriLJ 69
High Courts10 Nov 1950Allowed
Kunji Krishanan Nair and Others Vs Radhakrishnan Nair and Others
High Court Of Kerala · AIR 1950 Ker 212
Transfer of Property Act, 1882 — Section 91
High Courts08 Nov 1950
In Re: Ouseph Chacko and Another
High Court Of Kerala · (1951) CriLJ 654
Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts06 Nov 1950
Kuriakose Chacko Vs State
High Court Of Kerala · (1951) CriLJ 470
Travancore Penal Code — Section 207
High Courts01 Nov 1950Allowed
Narayanan Krishnan and Another Vs Kali Lekshmi and Others
High Court Of Kerala · (1950) 11 KL CK 0002
Travancore Ezhava Act, 1100 — Section 19
High Courts30 Oct 1950Dismissed
Ouseph Ouseph Vs Minister of Food Travancore Cochin State and Another
High Court Of Kerala · AIR 1950 Ker 226
Constitution of India, 1950 — Article 226Travancore-Cochin Public Safety Measures Act, 1950 — Section 3
High Courts25 Oct 1950
Chacko Thomma Vs Itti Iype Thomma and Another
High Court Of Kerala · AIR 1950 Ker 150
Civil Procedure Code, 1908 (CPC) — Section 116
High Courts24 Oct 1950
State Vs P.M. Varkey
High Court Of Kerala · AIR 1950 Ker 215 : (1951) CriLJ 1075
Travancore-Cochin Motor Vehicles Act, 1125 — Section 107, 83(1)(a)
High Courts16 Oct 1950Dismissed
Kunjammalu Vs Sekhara Menon Raman Menon
High Court Of Kerala · AIR 1950 Ker 127
Travancore Debt Relief Act, 1115 — Section 2, 8, 9
High Courts13 Oct 1950Dismissed
Samsudeen Peerumahamed Vs Lekshmi Nadachi Thankamma Nadachi and Others
High Court Of Kerala · (1950) 10 KL CK 0008
Limitation Act, 1963 — Article 151, 18
High Courts10 Oct 1950
Kunjamma Paru Vs State and Another
High Court Of Kerala · (1951) CriLJ 641
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts06 Oct 1950
Kassim Pillai Assnaru Kutty and Others Vs State
High Court Of Kerala · (1953) CriLJ 75
Penal Code, 1860 (IPC) — Section 299, 300, 301, 34
High Courts03 Oct 1950Dismissed
P.M. Abubakker Vs Lekshmikutty Thampatti Amminikutti Thampatti
High Court Of Kerala · AIR 1950 Ker 139
Travancore Insolvency Act, 1106 — Section 4, 8
High Courts03 Oct 1950Dismissed
Gopala Prabhu Narasimha Prabhu Vs Yamuna Ammal and Others
High Court Of Kerala · AIR 1950 Ker 213
Travancore Hindu Law of Inheritance (Amendment) Act — Section 2
High Courts03 Oct 1950Dismissed
Neelakanta Iyer Subramania Iyer and Others Vs Official Receiver and Others
High Court Of Kerala · (1950) 10 KL CK 0006
Bankruptcy Act, 1869 — Section 10, 11Bankruptcy Act, 1883 — Section 47Provincial Insolvency Act, 1907 — Section 36, 37
High Courts03 Oct 1950Dismissed
Ithappiri Mathai and Another Vs Sree Devi Antharjanam and Others
High Court Of Kerala · AIR 1950 Ker 225
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 20, Order 21 Rule 22