High Courts03 Oct 1950Allowed
K. Ommamman Vydian and Another Vs V.K. Kunjukoshi Vydian and Others
High Court Of Kerala · AIR 1950 Ker 165
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 9 Rule 13
COURT ARCHIVE
High Court Of Kerala judgments, 1950
101 judgments · page 3 of 6
High Courts29 Sept 1950
Chandi Avira Vs Thomman Varkey and Others
High Court Of Kerala · AIR 1950 Ker 109
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, 21Evidence Act, 1872 — Section 115, 21Forest Act, 1927 — Section 18, 20
High Courts14 Sept 1950Allowed
Gopalan Vs Sanku Panikkar and Others
High Court Of Kerala · AIR 1950 Ker 32
Civil Procedure Code, 1908 (CPC) — Section 11, 9Cochin Limitation Act, 1908 — Article 131, 142, 144Cochin Tenancy Act, 1113 — Section 15, 2, 4
High Courts14 Sept 1950Dismissed
Pyli and Another Vs Varkki Jacob and Others
High Court Of Kerala · AIR 1950 Ker 36
Transfer of Property Act, 1882 — Section 67
High Courts13 Sept 1950Dismissed
Krishna Pillai Vs State and others
High Court Of Kerala · AIR 1950 Ker 38
High Courts12 Sept 1950
Narayanan Kochukunju and Another Vs John Thomas and Others
High Court Of Kerala · AIR 1950 Ker 39
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 31
High Courts11 Sept 1950
Rama Kurup Krishna Kurup Vs Rama Kurup Achuta Kurup
High Court Of Kerala · (1950) 09 KL CK 0003
Oudh Talukdars Act, 1899 — Section 1
High Courts06 Sept 1950
Thrasia Vs Varkey Mathai and Others
High Court Of Kerala · AIR 1950 Ker 42
Contract Act, 1872 — Section 16Registration Act, 1908 — Section 28
High Courts05 Sept 1950Dismissed
Ouseph Vs Parameswaran and Another
High Court Of Kerala · AIR 1950 Ker 212
Transfer of Property Act, 1882 — Section 91
High Courts31 Aug 1950
Pothan Chandy Vs Ouseph Kochouseph
High Court Of Kerala · AIR 1950 Ker 12
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 11, Order 18 Rule 12, 24
High Courts22 Aug 1950Dismissed
Kesava Pillai Krishna Pillai Vs Narayana Pillai Kesava Pillai and Others
High Court Of Kerala · AIR 1950 Ker 40
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts21 Aug 1950Dismissed
Sankaran Nair Padmanabhan Nair Vs Narayani Amma Kalyani Amma and Others
High Court Of Kerala · AIR 1950 Ker 83
Travancore Nair Act, 1912 — Section 1, 17, 2, 22, 26(1)
High Courts18 Aug 1950Allowed
Parvathi Amma and Another Vs Cheriyan Cheriyan
High Court Of Kerala · AIR 1950 Ker 94
Transfer of Property Act, 1882 — Section 63
High Courts18 Aug 1950Allowed
Sivanancha, Perumal Pillai Thampuranthozha Pillai Vs Thirunamakarasu Pandaram and Others
High Court Of Kerala · (1950) 08 KL CK 0011
Limitation Act, 1908 — Section 14
High Courts18 Aug 1950
State Vs D. Packiaraj and Another
High Court Of Kerala · (1951) CriLJ 623
Penal Code, 1860 (IPC) — Section 499
High Courts18 Aug 1950
Ulahannan Souriar Vs Ouseph Anna
High Court Of Kerala · AIR 1950 Ker 140 : (1951) CriLJ 836
High Courts10 Aug 1950Allowed
Krishnan Kesavan Vs Nangeli Amma Jauaki Ammaand Others
High Court Of Kerala · AIR 1950 Ker 38
High Courts09 Aug 1950
Ahemad Hydros Vs Alwaye Municipality
High Court Of Kerala · AIR 1950 Ker 82 : (1951) CriLJ 271
District Municipalities Act — Section 365
High Courts08 Aug 1950
Govindan Kutty Vs State
High Court Of Kerala · AIR 1950 Ker 159 : (1951) CriLJ 871
Penal Code, 1860 (IPC) — Section 326
High Courts07 Aug 1950
Mathai Manjuran Vs State
High Court Of Kerala · (1953) CriLJ 49
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 107, 108, 403