High Courts26 Aug 2020Allowed
Kiran Singh Vs Jharkhand Bijli Vitran Nigam Ltd. & Others
Jharkhand High Court · (2020) 08 JH CK 0238
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 298 of 1,479
High Courts26 Aug 2020
Jano Mustafa @ Md. Mustafa And Anr Vs State Of Jharkhand And Anr
Jharkhand High Court · (2020) 08 JH CK 0237
Indian Penal Code, 1860 — Section 34, 323, 360, 360(4), 361, 498A
High Courts26 Aug 2020Dismissed
Kisni Devi Vs Union Of India And Ors
Jharkhand High Court · (2020) 08 JH CK 0236
Central Civil Services (Leave) Rules, 1972 — Rule 49
High Courts26 Aug 2020Allowed
Ram Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0235
Constitution Of India, 1950 — Article 243, 243G, 243M
High Courts26 Aug 2020Dismissed
Dhaneshwar Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0234
Prevention Of Corruption Act, 1988 — Section 7, 13(i), 13(i)(d), 13(2), 20Code Of Criminal Procedure, 1973 — Section 161, 161(1), 161(3), 207, 313Prevention Of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts25 Aug 2020
Rajan Baitha @ Rawan And another Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0233
Arms Act, 1959 — Section 9(1)(a)(i), 25(2)
High Courts25 Aug 2020
Baban Kumar & Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0232
Essential Commodities Act, 1955 — Section 7
High Courts25 Aug 2020Allowed
Rahul Kumar @ And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0230
Indian Penal Code, 1860 — Section 419, 420, 467, 468Information Technology Act, 2000 — Section 66(C), 66(D), 84(B)
High Courts25 Aug 2020
Parwati Kumari @ Benoti@ Shyam Kumari Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0229
Indian Penal Code, 1860 — Section 34, 302Criminal Law Amendment Act, 1932 — Section 17
High Courts25 Aug 2020
Parmeshwar Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0226
Indian Penal Code, 1860 — Section 406, 420
High Courts25 Aug 2020Dismissed
Arjun Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0225
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts25 Aug 2020Allowed
Laxmi Narayan Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0224
Indian Penal Code, 1860 — Section 201, 302
High Courts25 Aug 2020Allowed
Md. Rizwan Alam Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0223
Indian Penal Code, 1860 — Section 395Arms Act, 1950 — Section 25(1B)(a), 26, 35
High Courts25 Aug 2020Disposed Of
Ranjeet Narayan Mishra And Ors Vs State Of Jharkhand & Anr
Jharkhand High Court · (2020) 08 JH CK 0222
Code Of Criminal Procedure, 1973 — Section 41A
High Courts25 Aug 2020Allowed
Basanti Devi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0221
Indian Penal Code, 1860 — Section 120B, 304B, 306
High Courts25 Aug 2020Allowed
Kishor Kunal @ Kishore Kunal Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0220
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Aug 2020Allowed
Arjun Singh Vs State Of Jharkhand & Ors
Jharkhand High Court · (2020) 08 JH CK 0219
Indian Penal Code, 1860 — Section 406, 420
High Courts25 Aug 2020Allowed
Satyendra Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0218
High Courts25 Aug 2020Disposed Of
Dilip Kumar Chaterjee Vs Bharat Coking Coal Limited And Ors
Jharkhand High Court · (2020) 08 JH CK 0217
High Courts25 Aug 2020Disposed Of
Dulal Chandra Das Vs Madhumita Das
Jharkhand High Court · (2020) 08 JH CK 0216