COURT ARCHIVE

Jharkhand High Court judgments

29,562 judgments · page 299 of 1,479

High Courts25 Aug 2020Dismissed

Naresh Kumar Mahto And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 08 JH CK 0215

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18Juvenile Justice (Care and Protection Of Children) Act, 2000 — Section 2, 15, 18

High Courts25 Aug 2020Allowed

Sanjiv Mahato And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 08 JH CK 0214

Indian Penal Code, 1860 — Section 34, 190, 204, 420, 467, 468

High Courts25 Aug 2020Allowed

Ajay Chatterjee Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 08 JH CK 0213

Indian Penal Code, 1860 — Section 401

High Courts25 Aug 2020Dismissed

Sushan Mandal Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 08 JH CK 0212

Code Of Criminal Procedure, 1973 — Section 125Constitution Of India, 1950 — Section 15(3), 39

High Courts25 Aug 2020Allowed

Managing Director Bihar State Industrial Development Corporation & Anr Vs Laxmi Narayan & Ors

Jharkhand High Court · (2020) 08 JH CK 0211

High Courts25 Aug 2020Disposed Of

Pinki Kumari Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 08 JH CK 0210

Constitution Of India, 1950 — Section 226

High Courts25 Aug 2020Dismissed

Upendra Nath Mahatha And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 08 JH CK 0209

Bihar (Now Jharkhand) Public Land Encroachment Act, 1956 — Section 6, 11

High Courts25 Aug 2020Allowed

Nirmal Mahto Vs State Of Jharkhand

Jharkhand High Court · (2020) 08 JH CK 0208

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 341, 420, 427 436, 448

High Courts25 Aug 2020Allowed

Rajesh Kumar Vs State Of Jharkhand

Jharkhand High Court · (2020) 08 JH CK 0207

High Courts25 Aug 2020Allowed

Saiful Ansari @ Seful Ansari Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 08 JH CK 0206

Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts25 Aug 2020Dismissed

Abhijeet Kumar Vs State Of Jharkhand

Jharkhand High Court · (2020) 08 JH CK 0205

Code Of Criminal Procedure, 1973 — Section 164

High Courts25 Aug 2020

Sunil Kumar Paswan & others Vs Union Of India and others

Jharkhand High Court · (2020) 08 JH CK 0204

High Courts25 Aug 2020Allowed

Pradeep Kumar And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 08 JH CK 0203

Indian Penal Code, 1860 — Section 120(B), 406, 420, 467, 468, 471Central Goods and Services Tax Act, 2017 — Section 132 (1)(1), 132 (1) (b), 132 (1) (c)Code Of Criminal Procedure, 1973 — Section 164

High Courts25 Aug 2020Dismissed

Sunil Yadav Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 08 JH CK 0202

Code Of Criminal Procedure, 1973 — Section 125Constitution Of India, 1950 — Section 15(3), 39

High Courts24 Aug 2020Allowed

Hari Yadav And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 08 JH CK 0201

Indian Penal Code, 1860 — Section 34, 201, 302

High Courts24 Aug 2020Allowed

Kapil Pradhan Vs State Of Jharkhand

Jharkhand High Court · (2020) 08 JH CK 0200

Code Of Criminal Procedure, 1973 — Section 389(1)Arms Act, 1959 — Section 25(1A), 35

High Courts24 Aug 2020Disposed Of

Imran Khan And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 08 JH CK 0199

Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts24 Aug 2020Allowed

Ramchandra Yadav @ Ramchandra Prasad Yadav And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 08 JH CK 0198

Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts24 Aug 2020

Tarun Kumar Vs State Of Jharkhand & Others

Jharkhand High Court · (2020) 08 JH CK 0197

High Courts24 Aug 2020Allowed

Lilawati Verma @ Lila Verma Vs Lilawati Verma @ Lila Verma

Jharkhand High Court · (2020) 08 JH CK 0196

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 304B, 498A