High Courts21 Aug 2020Dismissed
Bablu Mirdha Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0142
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364Arms Act, 1959 — Section 27
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 301 of 1,479
High Courts21 Aug 2020Allowed
Kanak Kumari Gupta Vs Dinesh Kumar Gupta
Jharkhand High Court · (2020) 08 JH CK 0141
Indian Penal Code, 1860 — Section 34, 323, 325, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts21 Aug 2020Disposed Of
Tanushri Gond Vs Raushan Prasad Gond
Jharkhand High Court · (2020) 08 JH CK 0140
Hindu Marriage Act, 1955 — Section 9
High Courts21 Aug 2020Dismissed
Ganesh Burman @ Ganesh Poddar Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0139
High Courts20 Aug 2020Disposed Of
Manju Kumari @ Manju Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0138
High Courts20 Aug 2020Dismissed
Guddi Devi Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0137
High Courts20 Aug 2020Dismissed
Suraj Jaiswal And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0136
Indian Penal Code, 1860 — Section 120B, 323, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts20 Aug 2020Allowed
Abdul Sattar Khan @ Abdul Satar Khan Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0135
Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts20 Aug 2020Dismissed
Rajesh Kumar Yadav Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0134
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 313
High Courts20 Aug 2020Disposed Of
Md. Kausar Ali @ Kaushar Ali Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0133
Indian Penal Code, 1860 — Section 427, 447 Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Aug 2020Dismissed
Khurshed Ansari Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0132
Indian Penal Code, 1860 — Section 376Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 15(1)(g)
High Courts20 Aug 2020Allowed
Kanhaiya Prasad Vs Jharkhand State Food & Civil Supplies Corporation Ltd. And Ors
Jharkhand High Court · (2020) 08 JH CK 0131
Constitution of India, 1950 — Article 300A
High Courts20 Aug 2020Allowed
Mina Devi And Ors Vs M/s Central Coalfields Limited And Ors
Jharkhand High Court · (2020) 08 JH CK 0130
General Clauses Act, 1897 — Section 13Competition Act, 2002 — Section 2(1)(d)Constitution of India, 1950 — Article 12
High Courts19 Aug 2020Allowed
Lakhan Sao Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0129
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 341, 504, 506
High Courts19 Aug 2020Allowed
Subodh Tudu @ Suboad Tudu And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0128
Indian Penal Code, 1860 — Section 188, 269, 270, 271Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005 — Section 12, 13Prevention of Cruelty to Animals Act, 1960 — Section 11
High Courts19 Aug 2020Allowed
Rahul Karmakar Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0127
Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)a, 26, 35
High Courts19 Aug 2020Allowed
Chhotu Yadav @ Shiva Nand Singh Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0126
Indian Penal Code, 1860 — Section 34, 120(B)Arms Act, 1959 — Section 25(1B)a, 26, 35
High Courts19 Aug 2020Allowed
Sandil Surin Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0125
Indian Penal Code, 1860 — Section 397(1), 401Arms Act, 1959 — Section 25(1B)a, 26, 35
High Courts19 Aug 2020Allowed
Prashant Ram Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0124
Indian Penal Code, 1860 — Section 389(1)Indian Penal Code, 1860 — Section 376, 511Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 8
High Courts19 Aug 2020Allowed
Sagar Bauri And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0123
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 147, 149, 307, 323, 341