High Courts19 Aug 2020Dismissed
R.P.s. Inter College, Chakradharpur Vs State of Jharkhand & Ors
Jharkhand High Court · (2020) 08 JH CK 0122
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 302 of 1,479
High Courts19 Aug 2020Allowed
Surendra Mehta @ Lato And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0121
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341
High Courts19 Aug 2020Allowed
Mehtab Sk. And Ors Vs State of Jharkhand & Anr
Jharkhand High Court · (2020) 08 JH CK 0120
Indian Penal Code, 1860 — Section 149, 302, 307, 324
High Courts19 Aug 2020Allowed
Krishna Chandra Mahato And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0119
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Aug 2020
Tata Steel Limited (Earlier known as Tata Iron and Steel Company Ltd.) Vs Concerned Workman
Jharkhand High Court · (2020) 08 JH CK 0118
Industrial Disputes Act, 1947 — Section 10
High Courts19 Aug 2020Disposed Of
Nagendra Paswan Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0117
High Courts19 Aug 2020Disposed Of
Md. Shabbir Ahmad Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0116
Constitution of India, 1950 — Section 16
High Courts19 Aug 2020Allowed
Md. Khalil @ Khalilur Rahman Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0115
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Aug 2020Allowed
Sashi Chandra alias Shashi Chandra Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0114
Indian Penal Code, 1860 — Section 356, 382
High Courts19 Aug 2020Allowed
Arbind Kumar @ Dipak Kumar @ Arbind Kumar Dipak Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0113
Indian Penal Code, 1860 — Section 380, 461
High Courts19 Aug 2020Disposed Of
M/s Jharkhand Bijili Vitran Nigam Limited, Ranchi, Jharkhand Vs Union of India And Ors
Jharkhand High Court · (2020) 08 JH CK 0112
Income-tax Act, 1961 — Section 194CConstitution of India, 1950 — Section 226
High Courts19 Aug 2020Dismissed
Nilam Devi Vs Indian Iron and Steel Co. Ltd. (IISCO) And Ors
Jharkhand High Court · (2020) 08 JH CK 0111
High Courts19 Aug 2020Disposed Of
Lalan Prasad Tiwari Vs Ranchi Municipal Corporation And Ors
Jharkhand High Court · (2020) 08 JH CK 0110
High Courts19 Aug 2020Allowed
Ghasia Lohra Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0109
Indian Penal Code, 1860 — Section 302, 307, 323,
High Courts18 Aug 2020Allowed
Shambhu Prasad Singh Vs Union Of India
Jharkhand High Court · (2020) 08 JH CK 0108
High Courts18 Aug 2020Disposed Of
Imtiyaz Ansari @ Imtiyaz Alam Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0107
Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Aug 2020Dismissed
Hazrat Ali Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0106
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)(i)Code Of Civil Procedure, 1908 — Order 21 Rule 92, Order 21 Rule 90(2)Constitution Of India, 1950 — Section 226
High Courts18 Aug 2020Allowed
Dr. Jyoti Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0105
High Courts18 Aug 2020Allowed
Bhim Singh @ Bhimsen Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0104
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d)(i), 13(2), 20Code Of Criminal Procedure, 1973 — Section 293, 313
High Courts17 Aug 2020Dismissed
Vipul Munjal And Ors Vs Shahzad Ansari
Jharkhand High Court · (2020) 08 JH CK 0103
Consumer Protection Act, 1986 — Section 13(2), 13(2)(a)Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 8 Rule 9, Order 8 Rule 10