High Courts17 Aug 2020Disposed Of
G.C. Patnayak Vs M/s. Telco Ltd., Telco Colony
Jharkhand High Court · (2020) 08 JH CK 0102
Industrial Disputes Act, 1947 — Section 6, 6(2A), 11AConstitution Of India, 1950 — Section 226
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 303 of 1,479
High Courts11 Aug 2020Allowed
Mukesh Kumar @ Mukesh Kumar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0101
Indian Penal Code, 1860 — Section 34, 386, 387Arms Act, 1959 — Section 25(1B)(a), 26 35
High Courts11 Aug 2020Allowed
Roushan Turi Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0100
Indian Penal Code, 1860 — Section 120, 121AExplosive Substances Act, 1883 — Section 3, 4, 5Criminal Law Amendment Act, 1932 — Section 17, 17(1)(ii)
High Courts11 Aug 2020
Govind Kumar @ govind kumar verma Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0099
Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341, 342Code Of Criminal Procedure, 1973 — Section 161
High Courts11 Aug 2020Allowed
Roshan Kumar @ Raushan Kumar Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0098
Indian Penal Code, 1860 — Section 34, 323, 341, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts11 Aug 2020Allowed
Egan Kandulna And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0097
Indian Penal Code, 1860 — Section 34, 363, 370(5)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75, 81Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Aug 2020
Md. Mahmud Allam @ Mahmood Alam @ Nepali Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0096
Indian Penal Code, 1860 — Section 34, 120B, 384, 385, 387Arms Act, 1959 — Section 25(1B)a, 26, 35
High Courts11 Aug 2020Allowed
Kundan Ram Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0095
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 427, 504Arms Act, 1959 — Section 27
High Courts11 Aug 2020
Santosh Mandal Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0094
Indian Penal Code, 1860 — Section 34, 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B)(C)(D)
High Courts11 Aug 2020Allowed
Ajay Yadav Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0093
Indian Penal Code, 1860 — Section 149, 307, 323, 325, 380, 435, 457, 504, 506Criminal Law Amendment Act, 1932 — Section 17
High Courts11 Aug 2020Allowed
Sunil Kumar Soni Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0092
Indian Penal Code, 1860 — Section 307, 353Arms Act, 1959 — Section 25(1A), 25(1AA), 25(1B)e, 26, 35, 27
High Courts11 Aug 2020Allowed
Degan Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0091
Indian Penal Code, 1860 — Section 385, 386, 387
High Courts11 Aug 2020Allowed
Pintu Kumar And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0090
Indian Penal Code, 1860 — Section 323, 354, 354A, 354B, 376D, 504, 506, 511Protection Of Children from Sexual Offences Act, 2012 — Section 6, 8, 18
High Courts11 Aug 2020Allowed
Karam Singh Munda Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0089
Indian Penal Code, 1860 — Section 109, 114, 120B, 124A, 147, 148, 149, 153(A), 153(B), 186, 290, 295(A), 30 2, 307, 341, 342, 323, 324, 325, 353Arms Act, 1959 — Section 27
High Courts11 Aug 2020Allowed
Md. Afzal Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0088
Indian Penal Code, 1860 — Section 34, 290, 428, 429Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 5, 6, 7, 12Prevention Of Cruelty to Animals Act, 1960 — Section 11
High Courts11 Aug 2020Allowed
Binod Munda @ Vinod Munda Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0087
Indian Penal Code, 1860 — Section 201, 302, 395, 399Arms Act, 1959 — Section 25(1b)a, 25(1A), 26, 35
High Courts11 Aug 2020Allowed
Deosay Purti Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0086
Arms Act, 1959 — Section 25, 25(1B)a, 26, 35Criminal Law Amendment Act, 1932 — Section 17Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts11 Aug 2020Allowed
Md. Kadir @ Kadir Sekh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0085
Indian Penal Code, 1860 — Section 366, 366AProtection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Aug 2020Allowed
Tajuddin Ansari And Ors Vs Ekbal Ansari
Jharkhand High Court · (2020) 08 JH CK 0084
Indian Penal Code, 1860 — Section 34, 323, 341, 353, 379, 411, 504, 506
High Courts11 Aug 2020Allowed
Ajay Mukharjee Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0083
Indian Penal Code, 1860 — Section 376