High Courts10 Aug 2020Allowed
Chandan Kumar Trigun Nayak @ Pankaj Trigunait Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0062
Indian Penal Code, 1860 — Section 34, 272, 273, 290, 420, 467
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 305 of 1,479
High Courts10 Aug 2020Allowed
Mahli Sahu Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0061
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(a), 32
High Courts10 Aug 2020Allowed
Rajesh Saw Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0060
Indian Penal Code, 1860 — Section 34, 201, 302, 366
High Courts10 Aug 2020Allowed
Manoj Kumar Bharti @ Manoj Bhuiyan Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0059
Indian Penal Code, 1860 — Section 399Arms Act, 1959 — Section 25(1-A)a, 26, 35
High Courts10 Aug 2020Allowed
Shibu Manjhi @ Babulal Murmu Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0058
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 353Criminal Law Amendment Act, 1932 — Section 17Explosive Substances Act, 1883 — Section 4, 5
High Courts10 Aug 2020Allowed
Vicky Kumar @ Bicky Kumar Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0057
Indian Penal Code, 1860 — Section 395
High Courts10 Aug 2020
Md. Amir Ali @ Md. Aamir Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0056
Indian Penal Code, 1860 — Section 364(A), 379
High Courts10 Aug 2020Allowed
Aijul Shekh Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0055
Indian Penal Code, 1860 — Section 392, 395
High Courts10 Aug 2020Allowed
Sekh Fajal Ali Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0054
Indian Penal Code, 1860 — Section 188Essential Commodities Act, 1955 — Section 7
High Courts10 Aug 2020
Jageshwar Singh @ Jago Singh Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0053
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 302, 380, 506Criminal Law Amendment Act, 1932 — Section 17
High Courts10 Aug 2020
Sujit Mukherjee Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0052
Indian Penal Code, 1860 — Section 34, 379, 411, 461
High Courts10 Aug 2020
Dilip Mandal @ Dilip Kumar Mandal Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0051
Indian Penal Code, 1860 — Section 120(B), 419, 420, 467, 468, 471Income Tax Act, 1995 — Section 66(C), 66(D), 84(B)
High Courts10 Aug 2020Allowed
Amar Thakur And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0050
Indian Penal Code, 1860 — Section 34, 307, 386Criminal Law Amendment Act, 1932 — Section 17
High Courts10 Aug 2020Allowed
Ashok Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0049
Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471
High Courts10 Aug 2020
Ranjeet Pramanik @ Rahul Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0048
Indian Penal Code, 1860 — Section 363, 366, 366AProtection of Children from Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Aug 2020
Motallik Ansari Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0047
Indian Penal Code, 1860 — Section 34, 363, 365, 367, 368Bonded Labour System (Abolition) Act, 1976 — Section 16, 18Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 15, 18
High Courts10 Aug 2020
Deepak Jha Vs State of Jharkhand & Anr
Jharkhand High Court · (2020) 08 JH CK 0046
Indian Penal Code, 1860 — Section 354, 354(A), 354(B), 448Protection of Children from Sexual Offences Act, 2012 — Section 8, 12
High Courts10 Aug 2020Allowed
Pankaj Kumar Mehta Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0045
Indian Penal Code, 1860 — Section 394
High Courts10 Aug 2020Allowed
Niman Agasta Ekka Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0044
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Aug 2020Allowed
Tamba @ Kudus And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0043
Code Of Criminal Procedure, 1973 — Section 438(2)