High Courts10 Aug 2020Allowed
Mahmood Miyan Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0042
Indian Penal Code, 1860 — Section 34, 120(B), 384, 385, 387Arms Act, 1959 — Section 25(1B)a, 26, 35
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 306 of 1,479
High Courts10 Aug 2020Allowed
Manoj Kumar Das And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0041
Indian Penal Code, 1860 — Section 120(B), 379, 511Explosive Substances Act, 1883 — Section 3, 4Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Act, 1962 — Section 15(2), 15(4), 16
High Courts10 Aug 2020Disposed Of
Baldeo Das And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0040
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Aug 2020Allowed
Kripa Dixit @ Sanjeet Kumar Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0039
Indian Penal Code, 1860 — Section 34, 366ACode Of Criminal Procedure, 1973 — Section 164
High Courts10 Aug 2020Allowed
Ashu Mahato Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0038
Indian Penal Code, 1860 — Section 420, 467, 468, 471, 504, 506
High Courts10 Aug 2020
Munar Oraon Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0037
Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts10 Aug 2020
Talu Soren @ Tulu Soren Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0036
Indian Penal Code, 1860 — Section 34, 201, 302, 364
High Courts10 Aug 2020
Ranjit Murmu Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0035
Indian Penal Code, 1860 — Section 304, 363
High Courts10 Aug 2020
Md. Amir Ali @ Md. Amir Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0034
Indian Penal Code, 1860 — Section 357, 364A, 379Arms Act, 1959 — Section 25(1b)a, 26, 27, 35
High Courts10 Aug 2020
Manu Yadav @ Mannu Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0033
Indian Penal Code, 1860 — Section 34, 209, 420, 467, 468, 471
High Courts10 Aug 2020
Reyaz Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0032
Indian Penal Code, 1860 — Section 34, 307, 385, 387, 427, 452Arms Act, 1959 — Section 27
High Courts10 Aug 2020
Deepak Yadav @ Durga Yadav Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0031
Indian Penal Code, 1860 — Section 394Arms Act, 1959 — Section 25(1b)A, 26, 35
High Courts10 Aug 2020
Lakhan Ram And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0030
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 504, 506
High Courts10 Aug 2020
Md. Istak Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0029
Indian Penal Code, 1860 — Section 395
High Courts10 Aug 2020Allowed
Sudhan Kullu @ Sudhan Kharia And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0028
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Aug 2020
Asha Devi Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0027
Indian Penal Code, 1860 — Section 34, 201, 302, 363
High Courts10 Aug 2020Dismissed
Bablu Singh @ Bishwajeet Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0026
Indian Penal Code, 1860 — Section 493, 494, 495, 496
High Courts10 Aug 2020Allowed
Ganpat Kachhap @ Ganpait Kachhap Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0025
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1935 — Section 17
High Courts10 Aug 2020
Roshan Nayak Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0024
Indian Penal Code, 1860 — Section 395
High Courts10 Aug 2020Allowed
Dashrath Yadav @ Ajad Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0023
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 341, 385, 387Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1935 — Section 17