High Courts05 Aug 2020Dismissed
Sur Singh Kudada @ Mukhiya Kudada Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0184
Code Of Criminal Procedure, 1973 — Section 164, 376(1)
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 308 of 1,479
High Courts05 Aug 2020
Sanjib Kisku Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0181
Indian Penal Code, 1860 — Section 269, 290, 376, 448Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Aug 2020Dismissed
Bhim Turha Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0178
Indian Penal Code, 1860 — Section 272, 273, 290, 406, 420, 467, 468, 471Central Excise Act, 1944 — Section 47(a)Copyright Act, 1957 — Section 51, 63
High Courts05 Aug 2020Allowed
Vicky Singh @ Vikram Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0177
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 156(3), 438(2)
High Courts05 Aug 2020Allowed
Bidyanand Yadav @ Vidyanand Yadav Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0176
Indian Penal Code, 1860 — Section 34, 120B, 413, 414Coal Mines (Nationalisation) Act, 1973 — Section 30(ii)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Aug 2020Dismissed
Anikesh Murmu Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0175
Indian Penal Code, 1860 — Section 34, 313, 323, 376, 504, 506
High Courts05 Aug 2020
Akhilesh Gope Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0174
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 342, 353, 379, 427, 435, 506Arms Act, — Section 27Criminal Law Amendment Act, 1932 — Section 17
High Courts05 Aug 2020
Puitu Tudu And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0173
Indian Penal Code, 1860 — Section 34, 120(B), 323, 406, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 156(3), 438(2)
High Courts05 Aug 2020
Madhu Sudan Bhakat @ Madhusudn Bhagat Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0172
Indian Penal Code, 1860 — Section 34, 379, 411Code Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts05 Aug 2020Allowed
Subhash Das @ Shyam Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0171
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 379, 504, 506
High Courts05 Aug 2020
Govind Kumar De @ Govind Kumar Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0170
Indian Penal Code, 1860 — Section 419, 420Information Technology Act, 2000 — Section 66(C), 66(D), 84(B)
High Courts05 Aug 2020Allowed
Rajesh Nayak Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0169
Indian Penal Code, 1860 — Section 380, 413, 414, 457
High Courts05 Aug 2020
Md. Taslim Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0168
Indian Penal Code, 1860 — Section 34, 354, 354A, 366ACode Of Criminal Procedure, 1973 — Section 164
High Courts05 Aug 2020Allowed
Subrata Baul Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0167
Indian Penal Code, 1860 — Section 34, 406, 420, 468, 471
High Courts05 Aug 2020Allowed
Rakesh Kumar Mahato @ Rakesh Kumar And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0166
Indian Penal Code, 1860 — Section 34, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(C)(D)
High Courts05 Aug 2020
Shambhu Nath Lohra Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0165
Indian Penal Code, 1860 — Section 34, 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Aug 2020Allowed
Sadik Ansari @ Rustam Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0164
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 452Arms Act, 1959 — Section 27
High Courts05 Aug 2020Allowed
Badshah Khan Alias Injemamul Haque And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0163
Indian Penal Code, 1860 — Section 354(A)Information Technology Act, 2000 — Section 67(A), 67(B)
High Courts05 Aug 2020Allowed
Uttam Kumar Chandravanshi @ Uttam Chandravanshi And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0162
Indian Penal Code, 1860 — Section 188, 147, 148, 149, 307, 341, 323, 325, 337, 338, 353, 379, 504, 506
High Courts05 Aug 2020Allowed
Piyush Mishra Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0161
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 290, 307, 504, 506Arms Act, 1959 — Section 25(1B)a, 26, 27, 35